COURT ARCHIVE

Gauhati High Court judgments

26,820 judgments · page 31 of 1,341

High Courts11 Sept 2025Disposed Of

Sanjib Kumar Deka Vs State Of Assam And Anr

Gauhati High Court · (2025) 09 GAU CK 0449

Constitution Of India, 1950 - Article 227Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125

High Courts10 Sept 2025Dismissed

Kalaikhuwa Pachim Khaloi Bhaga Matchyajibi Samabai Samiti Limited Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 09 GAU CK 0448

Assam Fishery Rule, 1953 - Rule 11

High Courts10 Sept 2025Dismissed

Chandan Prasad Mahato Vs Dharma Prakash Shah

Gauhati High Court · (2025) 09 GAU CK 0447

Code of Criminal Procedure, 1973 - Section 200, 202, 482Indian Penal Code, 1860 - Section 32, 120(B), 406, 420

High Courts09 Sept 2025Disposed Of

Baharul Islam Vs Union Of India

Gauhati High Court · (2025) 09 GAU CK 0446

Constitution Of India, 1950 - Article 226Finance Act, 1994 - Section 65(B), 68, 173, 174

High Courts08 Sept 2025Disposed Of

Dewan Akbar Ali Vs Union Of India And 6 Ors

Gauhati High Court · (2025) 09 GAU CK 0445

Constitution Of India, 1950 - Article 226

High Courts05 Sept 2025Dismissed

Udhab Chandra Deka Vs State Of Assam

Gauhati High Court · (2025) 09 GAU CK 0444

Constitution Of India, 1950 - Article 136Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138

High Courts03 Sept 2025Dismissed

Sabed Ali Vs Union Of India And 5 Ors

Gauhati High Court · (2025) 09 GAU CK 0443

Evidence Act, 1872 - Section 165Constitution Of India, 1950 - Article 226

High Courts02 Sept 2025Dismissed

Sabir Hassan Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 09 GAU CK 0442

Constitution Of India, 1950 - Article 226

High Courts01 Sept 2025Disposed Of

Prasanta Rajkhowa And 4 Ors Vs Bhadeshwar Das And 6 Ors

Gauhati High Court · (2025) 09 GAU CK 0441

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442, 528Code of Criminal Procedure, 1973 - Section 107, 145

High Courts29 Aug 2025Dismissed

Liberty General Insurance Company Ltd Vs Urmila Joshi And 2 Ors

Gauhati High Court · (2025) 08 GAU CK 0354

Motor Vehicles Act, 1988 - Section 3, 4, 5Indian Penal Code, 1860 - Section 279, 304(A), 427Central Motor Vehicle Rules, 1989 - Rule 3

High Courts29 Aug 2025Disposed Of

New India Assurance Company Ltd Vs Bipul Baruah

Gauhati High Court · (2025) 08 GAU CK 0353

Motor Vehicles Act, 1988 - Section 173

High Courts28 Aug 2025Dismissed

Mandrila Basumatary Vs State Of Assam And 6 Ors

Gauhati High Court · (2025) 08 GAU CK 0351

Constitution Of India, 1950 - Article 226

High Courts28 Aug 2025Dismissed

Raju Patra Vs State Of Assam

Gauhati High Court · (2025) 08 GAU CK 0350

Protection of Children from Sexual Offences Act, 2012 - Section 4, 5, 6Code of Criminal Procedure, 1973 - Section 164, 313

High Courts27 Aug 2025Disposed Of

Pranjit Bora Vs State Of Assam And 2 Ors

Gauhati High Court · (2025) 08 GAU CK 0349

Central Goods And Services Tax Act, 2017 - Section 29(2)(c), 44, 73(10)Central Goods And Services Tax Rules, 2017 - Rule 22(4)

High Courts27 Aug 2025Disposed Of

National Insurance Co Ltd Vs Johmon Thanga Kipa And 7 Ors

Gauhati High Court · (2025) 08 GAU CK 0348

Motor Vehicles Act, 1988 - Section 166, 173Indian Penal Code, 1860 - Section 279, 338, 304(A), 427

High Courts26 Aug 2025Dismissed

Basu Deo Agarwal Vs Union Of India And 4 Ors

Gauhati High Court · (2025) 08 GAU CK 0347

High Courts26 Aug 2025Dismissed

Ratul Bharali And Anr Vs State Of Assam And Anr

Gauhati High Court · (2025) 08 GAU CK 0346

Protection of Children from Sexual Offences Act, 2012 - Section 6Indian Penal Code, 1860 - Section 376Code of Criminal Procedure, 1973 - Section 164, 313

High Courts22 Aug 2025Disposed Of

Board of Directors of Greater Badarpur Primay Milk Production Co-operative Society Limited Vs State Of Assam And Ors

Gauhati High Court · (2025) 08 GAU CK 0343

Assam Co-operative Societies Act, 2007 - Section 33, 34(2), 39, 41(6)

High Courts21 Aug 2025Dismissed

Musstt Aheda Khatun @ Musstt Aheda Khatoon Vs Union Of India And 6 Ors

Gauhati High Court · (2025) 08 GAU CK 0344

Foreigners Act, 1946 - Section 9

High Courts21 Aug 2025Disposed Of

Reliance General Insurance Co. Ltd Vs Monowara Begum And Anr

Gauhati High Court · (2025) 08 GAU CK 0342

Employees' Compensation Act, 1923 - Section 30Workmen's Compensation Act, 1923 - Section 3, 4