High Courts23 Oct 2025Disposed Of
New India Assurance Co. Ltd Vs Asha Devi And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1141
Motor Vehicles Act, 1988 — Section 149
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 29 of 1,341
High Courts23 Oct 2025Dismissed
Pinku Namo Das Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1140
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 415(2) Protection of Children from Sexual Offences Act, 2012 — Section 8, 10 Indian Penal Code, 1860 — Section 354 Code of Criminal Procedure, 1973 — Section 161, 164
High Courts23 Oct 2025Disposed Of
Mahbubul Hoque Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1139
Constitution of India, 1950 — Article 19, 21, 226 Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528 Bharatiya Nyaya Sanhita, 2023 — Section 61, 316, 318, 336
High Courts22 Oct 2025Dismissed
Nipun Das Vs Union Of India And Ors
Gauhati High Court · (2025) 10 GAU CK 1138
High Courts17 Oct 2025Disposed Of
Dhirghat Hardware Stores And Anr Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1137
Central Goods and Services Tax Act, 2017 — Section 29(2), 29(5), 44, 73(10)
High Courts16 Oct 2025Disposed Of
Punjab National Bank Vs Nipul Chandra Das And Anr
Gauhati High Court · (2025) 10 GAU CK 1136
Industrial Disputes Act, 1947 — Section 2(A)
High Courts15 Oct 2025Disposed Of
Sarbajanin Sri Sri Lakshmi Mandir Samittee And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 10 GAU CK 1135
High Courts14 Oct 2025Dismissed
Monjurul Haque Laskar Vs Musst Fatima Begum Laskar
Gauhati High Court · (2025) 10 GAU CK 1134
Civil Procedure Code, 1908 — Section 100 Evidence Act, 1872 — Section 45, 47, 67, 73
High Courts14 Oct 2025Disposed Of
C S Enterprise Vs Union Of India And Ors
Gauhati High Court · (2025) 10 GAU CK 1133
High Courts14 Oct 2025Dismissed
Anita Das Vs Guwahati Metropolitan Development Authority And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1132
Constitution of India, 1950 — Article 226 Guwahati Metropolitan Development Authority Act, 1985 — Section 87, 88
High Courts14 Oct 2025Disposed Of
National Insurance Company Limited Vs Dilip Das And Anr
Gauhati High Court · (2025) 10 GAU CK 1131
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Oct 2025Disposed Of
Jakir Hussain And 12 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1129
High Courts13 Oct 2025Disposed Of
Konpona Hazarika And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 10 GAU CK 1128
High Courts08 Oct 2025Disposed Of
Ajmal Ali Alias Ajmol Al Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1130
Code of Criminal Procedure, 1973 — Section 24, 36, 482
High Courts26 Sept 2025Dismissed
Paominthan Vaiphei Vs Union of India
Gauhati High Court · (2025) 09 GAU CK 0473
Constitution Of India, 1950 - Article 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 36, 47, 48, 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29
High Courts26 Sept 2025Dismissed
Sri Rajib Hazarika Vs Oil And Natural Gas Corporation (Ongc), And 4 Ors
Gauhati High Court · (2025) 09 GAU CK 0472
High Courts26 Sept 2025Alllowed
Kamal Sabharwal Vs State Of Assam
Gauhati High Court · (2025) 09 GAU CK 0471
State Emblem of India (Prohibition of Improper Use) Act, 2005 - Section 7(1), 7(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173(4)
High Courts26 Sept 2025Dismissed
Director, Central Bureau Of Investigation Vs S.N. Sanyal And 4 Ors
Gauhati High Court · (2025) 09 GAU CK 0470
Limitation Act, 1963 - Section 3, 5Indian Penal Code, 1860 - Section 120(B), 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
High Courts25 Sept 2025Disposed Of
Surya Construction Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 09 GAU CK 0465
High Courts24 Sept 2025Disposed Of
Abul Kalam Azad @ Abu Kalam Azad And 2 Ors State Of Assam
Gauhati High Court · (2025) 09 GAU CK 0468
Constitution Of India, 1950 - Article 136Code of Criminal Procedure, 1973 - Section 313, 397, 401Indian Penal Code, 1860 - Section 34, 323, 324, 498(A)