High Courts21 Nov 2025Disposed Of
Ankuran Joint Liability Swabalambi Shg And Anr Vs State Of Assam And 10 Ors
Gauhati High Court · (2025) 11 GAU CK 1805
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 27 of 1,341
High Courts21 Nov 2025Disposed Of
Galib Islam Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 11 GAU CK 1804
High Courts20 Nov 2025Rejected
T.G. Liana Vs Union Of India
Gauhati High Court · (2025) 11 GAU CK 1800
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 36(A), 37
High Courts19 Nov 2025Disposed Of
Daiver Ali @ Driver Ali Vs State of Assam
Gauhati High Court · (2025) 11 GAU CK 1802
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 406, 420
High Courts19 Nov 2025Disposed Of
Santosh Biswas Vs Union Of India And 2 Ors
Gauhati High Court · (2025) 11 GAU CK 1801
High Courts17 Nov 2025Disposed Of
Ferjina Parbin Jalil Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 11 GAU CK 1803
Assam Services (Pension) Rules, 1969- Rule 143
High Courts14 Nov 2025Dismissed
Girindra Misra Vs Suravi Sarma
Gauhati High Court · (2025) 11 GAU CK 1799
Code of Criminal Procedure, 1973- Section 125
High Courts12 Nov 2025Disposed Of
Jamsher Ali Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1798
High Courts12 Nov 2025Disposed Of
D Kumar And Sales And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1797
High Courts11 Nov 2025Disposed Of
Kamala Begum Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1796
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 379, 411Prevention of Cruelty to Animals Act, 1960- Section 11
High Courts10 Nov 2025Disposed Of
Birender Singh Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 11 GAU CK 1795
High Courts07 Nov 2025Disposed Of
Gopanjoy Naiding And 12 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 11 GAU CK 1794
Constitution of India, 1950- Article 226
High Courts07 Nov 2025Dismissed
Altaf Ali Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1793
Code of Criminal Procedure, 1973- Section 164, 374(2)Protection of Children from Sexual Offences Act, 2012- Section 4, 6, 10
High Courts06 Nov 2025Dismissed
Phul Begum Vs Aszadur Rahman
Gauhati High Court · (2025) 11 GAU CK 1792
Civil Procedure Code, 1908- Section 100Evidence Act, 1872- Section 67, 90
High Courts06 Nov 2025Disposed Of
Ziabur Rahman Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 11 GAU CK 1791
High Courts06 Nov 2025Allowed
New India Assurance Co. Ltd Vs Deepak Harizan @ Dipak
Gauhati High Court · (2025) 11 GAU CK 1790
Motor Vehicles Act, 1988- Section 140, 159, 160, 166, 168, 170, 173
High Courts06 Nov 2025Allowed
Khaiminlal Touthang Vs State Of Assam
Gauhati High Court · (2025) 11 GAU CK 1789
Constitution of India, 1950- Article 14, 21Bharatiya Nyaya Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 24, 29, 37
High Courts04 Nov 2025Disposed Of
Shahidul Miyah Vs Jahanara Begum
Gauhati High Court · (2025) 11 GAU CK 1783
Bharatiya Nyaya Sanhita, 2023- Section 447Negotiable Instruments Act, 1881- Section 138, 142(2)
High Courts04 Nov 2025Allowed
Payari Devi And 4 Ors Vs Manoj Kumar Jain And Anr
Gauhati High Court · (2025) 11 GAU CK 1782
Motor Vehicles Act, 1988- Section 173Evidence Act, 1872- Section 35
High Courts04 Nov 2025Dismissed
H.H. Co Contractor And Supplier Vs Union Of India And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1781