Code of Criminal Procedure, 1973- Section 164, 374Indian Penal Code, 1860- Section 366, 376(1)Protection of Children from Sexual Offences Act, 2012- Section 4

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High Courts02 Dec 2025Dismissed

State Of Gujarat Vs Pravinbhai Bhimjibhai Aankoliya & Ors

Gauhati High Court · (2025) 12 GAU CK 0012

Code Of Criminal Procedure, 1973-Section 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 143, 149, 294(b), 323, 324, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(10), 3(1)(x)

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High Courts01 Dec 2025Disposed Of

Pabitra Kalita Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 12 GAU CK 1694

Constitution of India, 1950- Article 226

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High Courts01 Dec 2025Disposed Of

Naib Subedar Vs Union Of India And 3 Ors

Gauhati High Court · (2025) 12 GAU CK 1695

Constitution of India, 1950- Article 14

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High Courts01 Dec 2025Allowed

Jesmina Parbin Vs Abdus Sattar

Gauhati High Court · (2025) 12 GAU CK 1693

Code of Criminal Procedure, 1973- Section 407Indian Penal Code, 1860- Section 380, 384, 506Information Technology Act, 2000- Section 67

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High Courts28 Nov 2025Dismissed

Jiban Chandra Modak Vs Jayraj Das And 5 Ors

Gauhati High Court · (2025) 11 GAU CK 1815

Code of Civil Procedure, 1908- Section 100, Order 7 Rule 3

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High Courts28 Nov 2025Allowed

Jignesh Mevani @ Jignesh N. Mevan Vs State Of Assam And Anr

Gauhati High Court · (2025) 11 GAU CK 1814

Code of Criminal Procedure, 1973- Section 161, 164, 482Indian Penal Code, 1860- Section 120(B), 153(A), 295(A), 352, 354, 504, 505(1)Information Technology Act, 2000- Section 66

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High Courts27 Nov 2025Disposed Of

Ashok Kr. Sen And Anr Vs State Of Assam And 3 Ors

Gauhati High Court · (2025) 11 GAU CK 1813

Constitution of India, 1950- Article 21

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High Courts27 Nov 2025Disposed Of

Kaberi Das Vs State Of Assam And 3 Ors

Gauhati High Court · (2025) 11 GAU CK 1812

Assam Excise Rules, 2016- Rule 289, 295(iii)

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High Courts26 Nov 2025Disposed Of

Share Holder No 769 Of Rongpur Coop. Society, Reshma Parveen Laskar And Anr Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 11 GAU CK 1811

Indian Penal Code, 1860- Section 409, 420, 468

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High Courts25 Nov 2025Disposed Of

B.B. Construction And Anr Vs State Of Assam And 4 Ors

Gauhati High Court · (2025) 11 GAU CK 1810

Constitution of India, 1950- Article 300(A)Registration Act, 1908- Section 17, 21(A), 49Transfer of Property Act, 1882- Section 107

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High Courts25 Nov 2025Dismissed

Aditya Haralalka Vs State Of Assam And Anr

Gauhati High Court · (2025) 11 GAU CK 1809

Bharatiya Nyaya Suraksha Sanhita (BNSS), 2023- Section 438, 442, 528Indian Penal Code, 1860- Section 406, 419, 420Code of Criminal Procedure, 1973- Section 41(A), 437(1)

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High Courts24 Nov 2025Dismissed

State Of Assam Vs Dipankar Kalita

Gauhati High Court · (2025) 11 GAU CK 1808

Code of Criminal Procedure, 1973- Section 167(2)Assam Services (Discipline and Appeal) Rules, 1964- Rule 6(2)

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High Courts24 Nov 2025Allowed

Minu Subba Vs State Of Assam And Anr

Gauhati High Court · (2025) 11 GAU CK 1807

Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 419, 420, 468

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High Courts21 Nov 2025Dismissed

Dr. Satyajit Das Vs Gauhati University and Ors

Gauhati High Court · (2025) 11 GAU CK 1806

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