High Courts09 Jan 2026Disposed Of
Pankaj Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2026) 01 GAU CK 1391
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 24 of 1,341
High Courts08 Jan 2026Dismissed
Abisekh Chauhan Vs Union Of India
Gauhati High Court · (2026) 01 GAU CK 1396
High Courts08 Jan 2026Disposed Of
Mahindra And Mahindra Financial Services Ltd Vs Hakim Uddin And Anr
Gauhati High Court · (2026) 01 GAU CK 1395
Constitution of India, 1950- Article 226, 227Legal Services Authorities Act, 1987- Section 21
High Courts08 Jan 2026Disposed Of
Saidul Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 01 GAU CK 1394
Constitution of India, 1950- Article 226
High Courts07 Jan 2026Dismissed
Kabir Ahmed Choudhury Vs State Of Assam And Others
Gauhati High Court · (2026) 01 GAU CK 1392
High Courts06 Jan 2026Disposed Of
S. Dalbir Singh Flora Vs S. Pal Singh Flora And 4 Ors
Gauhati High Court · (2026) 01 GAU CK 1390
Code of Civil Procedure, 1908- Section 96Hindu Succession Act, 1956- Section 6Limitation Act, 1963- Section 110
High Courts06 Jan 2026Dismissed
Sabita Lahkar And Ors Vs Bijuli Kalita
Gauhati High Court · (2026) 01 GAU CK 1389
Code of Civil Procedure, 1908- Order 47 Rule 1, Order 47 Rule 2
High Courts05 Jan 2026Dismissed
Satter Ali Abdus Satter Vs State Of Assam And Anr
Gauhati High Court · (2026) 01 GAU CK 1388
Constitution of India, 1950- Article 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 35, 193, 528Bharatiya Nyaya Sanhita, 2023- Section 62, 65, 126
High Courts20 Dec 2025Dismissed
Md. Samsul Hussain Vs State Of Assam And Anr
Gauhati High Court · (2025) 12 GAU CK 1692
Indian Penal Code, 1860 - Section 71, 376(A)(B)Protection of Children from Sexual Offences Act, 2012 - Section 42, 6Code of Criminal Procedure, 1973 - Section 161, 164, 313
High Courts19 Dec 2025Dismissed
Jyotish Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 12 GAU CK 1682
Central Goods and Services Tax Act, 2017 - Section 170
High Courts19 Dec 2025Allowed
Chandrama Kalita Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 12 GAU CK 1681
Constitution Of India, 1950 - Article 14
High Courts19 Dec 2025Disposed Of
Universal Transport Agency Vs State Of Assam
Gauhati High Court · (2025) 12 GAU CK 1721
Constitution of India, 1950- Article 226
High Courts19 Dec 2025Disposed Of
Abdul Mozid And Anr Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 12 GAU CK 1720
Assam Panchayat Act, 1994- Section 107
High Courts19 Dec 2025Allowed
Saiman Mahilary Vs United India Insurance Co. Ltd And 3 Ors
Gauhati High Court · (2025) 12 GAU CK 1719
High Courts18 Dec 2025Disposed Of
Management Of The Asiatic Oxygen And Acetylene Company Limited Vs Sanjay Ghosh And Anr
Gauhati High Court · (2025) 12 GAU CK 1718
High Courts18 Dec 2025Disposed Of
M Musur Uddin Ahmed And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 12 GAU CK 1717
Assam Public Distribution Order, 1982- Section 15(2)
High Courts17 Dec 2025Disposed Of
D Kumar And Company And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 12 GAU CK 1716
Constitution of India, 1950- Article 226
High Courts17 Dec 2025Disposed Of
Chandrawati Bawri Vs State Of Assam And Ors
Gauhati High Court · (2025) 12 GAU CK 1715
Assam Land and Revenue Regulation, 1886- Section 147
High Courts17 Dec 2025Dismissed
Siraj Ali Vs State Of Assam And Anr
Gauhati High Court · (2025) 12 GAU CK 1714
Code of Criminal Procedure, 1973- Section 313, 397, 401Indian Penal Code, 1860- Section 279, 304(A), 427
High Courts16 Dec 2025Disposed Of
M/S. Maud Tea And Seed Company Ltd Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 12 GAU CK 1684
Constitution Of India, 1950 - Article 12, 300(A)Assam Land and Revenue Regulations, 1886 - Rule 116