High Courts16 Dec 2025Allowed
Sri Nalin Chandra Das Vs State Of Assam
Gauhati High Court · (2025) 12 GAU CK 1683
Code of Criminal Procedure, 1973 - Section 313, 397, 401Prevention of Food Adulteration Act, 1954 - Section 7, 16, 13(2)
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 25 of 1,341
High Courts16 Dec 2025Dismissed
Palash Swargiary Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 12 GAU CK 1713
Constitution of India, 1950- Article 226
High Courts12 Dec 2025Dismissed
Sanjib Hazarika Vs Mitali Hazarika
Gauhati High Court · (2025) 12 GAU CK 1712
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151Hindu Marriage Act, 1955- Section 9, 24
High Courts12 Dec 2025Allowed
Md. Tibul Choudhury Vs Regional Manager, National Insurance Co. Ltd. And 2 Ors
Gauhati High Court · (2025) 12 GAU CK 1685
Motor Vehicles Act, 1988 - Section 140, 166(3), 166, 173(1)Motor Vehicles (Amendment) Act, 2019 - Section 50, 51, 52, 53, 54, 55, 56, 57, 93
High Courts11 Dec 2025Disposed Of
Bharat Saikia And 9 Ors Vs State Of Assam And 11 Ors
Gauhati High Court · (2025) 12 GAU CK 1711
High Courts11 Dec 2025Allowed
Sowkat Ali Vs State Of Assam And Anr
Gauhati High Court · (2025) 12 GAU CK 1710
Indian Penal Code, 1860- Section 354, 376(2), 506Protection of Children from Sexual Offences Act, 2012- Section 6, 9, 18
High Courts11 Dec 2025Allowed
Ashok Jha Vs Union Of India And Anr
Gauhati High Court · (2025) 12 GAU CK 1709
Code of Criminal Procedure, 1973- Section 162, 313, 397, 401Railways Act, 1989- Section 143Evidence Act, 1872- Section 145
High Courts10 Dec 2025Dismissed
Sahar Ali Alias Md. Sahar Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2025) 12 GAU CK 1707
Citizenship Act, 1955- Section 6(A)(2), 6(A)(3)
High Courts10 Dec 2025Allowed
Ashok Choudhury Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 12 GAU CK 1708
Constitution of India, 1950- Article 226
High Courts09 Dec 2025Allowed
Gaurav Deorah And Anr Vs State Of Assam
Gauhati High Court · (2025) 12 GAU CK 1687
Code of Criminal Procedure, 1973 - Section 397, 401, 482evention of Food Adulteration Act, 1954 - Section 7, 16, 52
High Courts09 Dec 2025Dismissed
Samiran Chandra Laskar Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 12 GAU CK 1706
Code of Civil Procedure, 1908- Section 80, 96, Order 41 Rule 1, Order 9 Rule 8
High Courts09 Dec 2025Disposed Of
T K Engineering Consortium Pvt Ltd Vs National Highways And Infrastructure Development Corp Ltd. And 4 Ors
Gauhati High Court · (2025) 12 GAU CK 1705
High Courts08 Dec 2025Disposed Of
Pradip Kalita Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 12 GAU CK 1704
High Courts08 Dec 2025Allowed
Burhan Ali Vs State Of Assam And 15 Ors
Gauhati High Court · (2025) 12 GAU CK 1703
Assam Panchayat Act, 1994- Section 6, 18Assam Panchayat (Constitution) Rules, 1995- Rule 46(3)
High Courts05 Dec 2025ii Sunkara Lakshminarasamma (Dead) By Legal Representatives Vs. Sagi Subba Raju And Others reported in (2019) 11SCC 787.
On The Death Of Abdul Hamid (Ghari Mistry) His Legal Heirs Vs Ram Nagina Gupta And Anr
Gauhati High Court · (2025) 12 GAU CK 1691
Code of Civil Procedure, 1908 - Section 10, 100, Order 8 Rule 6(A), Order 41 Rule 11, Order 8 Rule 6(A), Order 22 Rule 10(A)
High Courts05 Dec 2025Allowed
Shobnam Ara Begom Mazumder @ Sabnamara Begum Mazumder Vs Union Of India And 2 Ors
Gauhati High Court · (2025) 12 GAU CK 1702
Central Goods and Services Tax Rules, 2017- Rule 10(1), 21(d)
High Courts05 Dec 2025Disposed Of
Billal Hussain Vs State Of Assam And Anr
Gauhati High Court · (2025) 12 GAU CK 1701
Indian Penal Code, 1860- Section 34, 302, 304(B)Code of Criminal Procedure, 1973- Section 161, 164, 216, 217, 313Evidence Act, 1872- Section 106
High Courts04 Dec 2025Dismissed
Parimal Nath Vs State Of Assam
Gauhati High Court · (2025) 12 GAU CK 1686
Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 307, 324, 326
High Courts04 Dec 2025Disposed Of
Tultul Hussain Vs State Of Assam And 12 Ors
Gauhati High Court · (2025) 12 GAU CK 1700
Assam Cooperative Societies Act, 2007- Section 9, 41(9), 43(5)
High Courts04 Dec 2025Disposed Of
Abdul Kayum Barbhuiya Vs State Of Assam And Anr
Gauhati High Court · (2025) 12 GAU CK 1699
Juvenile Justice Act, 2015- Section 40, 46, 47, 49, 101(5)Indian Penal Code, 1860- Section 34, 201, 302, 364(A)Code of Criminal Procedure, 1973- Section 428