High Courts03 Nov 2025Dismissed
Badrul Hoque Vs State Of Assam And 6 Ors
Gauhati High Court · (2025) 11 GAU CK 1784
Constitution of India, 1950- Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 28 of 1,341
High Courts01 Nov 2025Disposed Of
Indreswar Dewri Vs State of Assam
Gauhati High Court · (2025) 11 GAU CK 1788
Indian Penal Code, 1860- Section 376(2), 436Code of Criminal Procedure, 1973- Section 164, 313Evidence Act, 1872- Section 8
High Courts01 Nov 2025Allowed
Rabin Talukdar Vs National Insurance Co. Ltd. And Anr
Gauhati High Court · (2025) 11 GAU CK 1787
Motor Vehicles Act, 1988- Section 168, 173
High Courts01 Nov 2025Dismissed
Dinabandhu Talukdar Vs State Of Assam And Anr
Gauhati High Court · (2025) 11 GAU CK 1786
Constitution of India, 1950- Article 300(A)Land Acquisition Act, 1894- Section 16, 18
High Courts01 Nov 2025Disposed Of
Jiyanta Baruah Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 11 GAU CK 1785
Assam Excise Rules, 1945- Rule 183, 289
High Courts31 Oct 2025Dismissed
Jiban Ali Vs Union Of India And Ors
Gauhati High Court · (2025) 10 GAU CK 1157
Constitution of India, 1950 — Article 226 Foreigners Act, 1946 — Section 9
High Courts31 Oct 2025Disposed Of
Swarnajyoti Das Vs State of Assam
Gauhati High Court · (2025) 10 GAU CK 1156
Assam College Employees Rules, 2010 — Section 6
High Courts31 Oct 2025Disposed Of
Board Of Major Port Authority Vs Shakir Alam And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1151
Industrial Disputes Act, 1947 — Section 25(F)
High Courts30 Oct 2025Allowed
Atiqur Rahman @ Thakur And 3 Ors Vs State Of Assam And Anr
Gauhati High Court · (2025) 10 GAU CK 1153
Bharatiya Nyaya Sanhita, 2023 — Section 28 Indian Penal Code, 1860 — Section 34, 294, 307, 323, 354, 90, 376
High Courts30 Oct 2025Disposed Of
Jeherul Islam Vs Amiya Begam & Anr
Gauhati High Court · (2025) 10 GAU CK 1152
Code of Criminal Procedure, 1973 — Section 397, 401, 482
High Courts30 Oct 2025Disposed Of
Food Corporation Of India Vs G B Chowdhury Holding Pvt Ltd
Gauhati High Court · (2025) 10 GAU CK 1150
High Courts29 Oct 2025Disposed Of
Arup Gogoi Vs State of assam and 4 ors
Gauhati High Court · (2025) 10 GAU CK 1154
High Courts28 Oct 2025Disposed Of
Manipur Industrial Development Corporation Ltd Vs Union Of India And 2 Ors
Gauhati High Court · (2025) 10 GAU CK 1155
High Courts28 Oct 2025Disposed Of
Laxmi Rani Das And 4 Ors Vs Salek Ahmed And Anr
Gauhati High Court · (2025) 10 GAU CK 1148
Motor Vehicles Act, 1988 — Section 166, 173
High Courts27 Oct 2025Disposed Of
Dipak Kumar Das Vs Bharat Petroleum Corporation Ltd And 6 Ors
Gauhati High Court · (2025) 10 GAU CK 1149
High Courts27 Oct 2025Allowed
Karabi Patowary Barman Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1147
Constitution of India, 1950 — Article 14
High Courts24 Oct 2025Disposed Of
Sirajul Ansari @ Raju Vs State Of Assam
Gauhati High Court · (2025) 10 GAU CK 1144
Indian Penal Code, 1860 — Section 366, 376 Protection of Children from Sexual Offences Act, 2012 — Section 6, 42
High Courts23 Oct 2025Dismissed
Sufia Begum Laskar And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 10 GAU CK 1145
High Courts23 Oct 2025Disposed Of
Dibrugarh Fishery Cop Society Ltd Vs State Of Assam And Othrs
Gauhati High Court · (2025) 10 GAU CK 1143
Constitution of India, 1950 — Article 162
High Courts23 Oct 2025Dismissed
State Of Nagaland And 3 Ors Vs Vatsala Panghal And Anr
Gauhati High Court · (2025) 10 GAU CK 1142
Constitution of India, 1950 — Article 14