High Courts20 Aug 2025Disposed Of
Bhaben Swargiary @ Critical Vs Bulen Bania And 2 Ors
Gauhati High Court · (2025) 08 GAU CK 0345
Motor Vehicles Act, 1988 - Section 166, 173
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 32 of 1,341
High Courts20 Aug 2025Dismissed
Monjit Payeng And 3 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 08 GAU CK 0341
High Courts19 Aug 2025Disposed Of
Abdur Razzaqu @ Abdur Razzak @ Rinku And Anr Vs State Of Assam And Anr
Gauhati High Court · (2025) 08 GAU CK 0340
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120(B), 366, 384
High Courts18 Aug 2025Disposed Of
Pankaj Saikia Vs Union of India And Ors
Gauhati High Court · (2025) 08 GAU CK 0338
Indian Penal Code, 1860 - Section 409
High Courts13 Aug 2025Disposed Of
Bornali Borgohain Vs Union of India And Ors
Gauhati High Court · (2025) 08 GAU CK 0339
Central Goods and Services Tax Act, 2017 - Section 29(5), 29(2)(c), 44, 73(10)
High Courts12 Aug 2025Dismissed
Bedabrata Bora Vs State Of Assam And 3 Ors
Gauhati High Court · (2025) 08 GAU CK 0331
Constitution Of India, 1950 - Article 14, 226
High Courts12 Aug 2025Disposed Of
Chuto Gaur And 3 Ors Vs National Insurance Company Ltd
Gauhati High Court · (2025) 08 GAU CK 0330
Indian Penal Code, 1860 - Section 279, 304(A)Code of Civil Procedure, 1908 - Section 151, 152, 153Motor Vehicle Act, 1988 - Section 166
High Courts11 Aug 2025Dismissed
Basit Ahmed Barbhuiy Vs State Bank Of India
Gauhati High Court · (2025) 08 GAU CK 0332
Constitution Of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 407Negotiable Instruments Act, 1881 - Section 138, 142(2)
High Courts08 Aug 2025Disposed Of
Fateha Khatun Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 08 GAU CK 0333
Assam Panchayat (Amendment) Act, 2018 - Section 111(2)Assam Panchayat (Constitution) Rules, 1995 - Section 62(1)
High Courts07 Aug 2025Dismissed
Musstt Bhanu Nessa@Bhanu Nessa Vs Union Of India And 5 Ors
Gauhati High Court · (2025) 08 GAU CK 0334
Constitution Of India, 1950 - Article 226
High Courts04 Aug 2025Disposed Of
Dineswari Kalwar And 2 Ors Vs On The Death Of Sri Ganesh Chandra Dutta
Gauhati High Court · (2025) 08 GAU CK 0337
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 47, Order 41 Rule 31
High Courts04 Aug 2025Disposed Of
Pratap Chandra Medhi Chairman Vs Ek Saran Bhagwati Samaj Assam
Gauhati High Court · (2025) 08 GAU CK 0336
Constitution Of India, 1950 - Article 227Court Fees Act, 1870 - Section 7(c)Suit Valuation Act, 1887 - Section 7, 8
High Courts01 Aug 2025Disposed Of
Indira Enterprise And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 08 GAU CK 0335
Constitution Of India, 1950 - Article 14
High Courts28 Jul 2025Dismissed
Prasanta Saha Vs Biplab Kumar Chetia
Gauhati High Court · (2025) 07 GAU CK 0437
Indian Contract Act, 1872 - Section 68, 70, 73, 182
High Courts24 Jul 2025Allowed
Amerandra Kumar Sarma Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 07 GAU CK 0436
Constitution Of India, 1950 - Article 19(6), 226Protection of Livelihood and Regulation of Street Vending Act, 2014 - Section 1, 2, 36
High Courts23 Jul 2025Dismissed
Jesmina Khatun Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 07 GAU CK 0435
Assam Panchayat Act, 1994 - Section 62(1), 111(2)Assam Panchayat (Constitution) Rules, 1995 - Rule 62, 62(1)
High Courts23 Jul 2025Disposed Of
Dewan Waliul Islam Vs Union Of India And Ors
Gauhati High Court · (2025) 07 GAU CK 0434
Transplantation of Human Organs Act, 1994 - Section 3, 9, 24
High Courts17 Jul 2025Dismissed
Padmananda Choudhury Vs Sikandar Ali
Gauhati High Court · (2025) 07 GAU CK 0438
Constitution Of India, 1950 - Article 226
High Courts17 Jul 2025Dismissed
Jone Medhi And 2 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 07 GAU CK 0430
Constitution Of India, 1950 - Article 226Assam Madrassa Education (Provincialization) Act, 1995 - Section 10Assam Repealing Act, 2020 - Section 2(2)
High Courts15 Jul 2025Dismissed
Jonali Paul Vs Mamoni Paul and 5 Ors
Gauhati High Court · (2025) 07 GAU CK 0433
Succession Act, 1925 - Section 372, 372(1)e Hindu Marriage Act, 1955 - Section 5, 11, 16Assam Services (Pension)Rules, 1969 - Rule 143