High Courts03 Oct 2024Dismissed
Xxxxxxxx Vs Xxxxxxxx
Gauhati High Court · (2024) 10 GAU CK 1182
Family Court Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 25, 28
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 40 of 1,342
High Courts03 Oct 2024Disposed Of
Anowaruddin Wakf Estate And 2 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 10 GAU CK 1181
Guwahati Municipal Corporation Act, 1971 - Section 337, 337(3)
High Courts01 Oct 2024Allowed
Xxxxxxxx Vs Xxxxxxxx
Gauhati High Court · (2024) 10 GAU CK 1184
Hindu Marriage Act, 1955 - Section 28Code of Criminal Procedure, 1973 - Section 125
High Courts01 Oct 2024Dismissed
Shiksha Valley School Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 10 GAU CK 1183
Constitution Of India, 1950 - Article 226
High Courts27 Sept 2024Disposed Of
Manjit Sonowal Vs The State Of Assam And 2 Ors
Gauhati High Court · (2024) 09 GAU CK 1096
High Courts27 Sept 2024Disposed Of
Nirmal Kumar Sharma @ Nirmal Sharma And Anr Vs Anjumon Ara Ahmed
Gauhati High Court · (2024) 09 GAU CK 1095
Code of Civil Procedure, 1908 - Order 43, Rule 1(r)
High Courts27 Sept 2024Dismissed
Nabajit Kr. Das Vs Nirmali Das Bania
Gauhati High Court · (2024) 09 GAU CK 1094
Hindu Marriage Act, 1955 - Section 13(1), 28
High Courts26 Sept 2024Disposed Of
Albish Banda @ Lakra Vs State Of Assam
Gauhati High Court · (2024) 09 GAU CK 1097
Code of Criminal Procedure, 1973 - Section 164, 313, 374(2)Indian Penal Code, 1860 - Section 300, 302, 304
High Courts25 Sept 2024Dismissed
Self Dependent Motor Driver Union And 12 Ors Vs The Union Of India And 4 Ors
Gauhati High Court · (2024) 09 GAU CK 1098
Constitution Of India, 1950 - Article 14, 19(1)(g), 21Lotteries (Regulation) Act, 1998 - Section 2(b), 4Representation of Peoples Act, 1951 - Section 102
High Courts24 Sept 2024Allowed
Amar Deka And Anr Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 09 GAU CK 1099
Mines and Minerals (Development and Regulation) Act, 1957 - Section 15(3)Assam Minor Mineral Concession Rules, 2013 - Rule 5, 5(3), 5(4), 5(5), 8, 27, 27(4)
High Courts23 Sept 2024Disposed Of
Y. Brajabidhu Singh Vs Nia
Gauhati High Court · (2024) 09 GAU CK 1100
Constitution Of India, 1950 - Article 226Citizenship Act, 1955 - Section 6(A)(3), 6(A)(4)Citizenship Rules 2009 - Rule 19
High Courts20 Sept 2024Disposed Of
Sati Baishya @ Sati Mitra @ Saraswati Baishya Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 09 GAU CK 1101
Constitution Of India, 1950 - Article 226Evidence Act, 1872 - Section 65(B), 79
High Courts19 Sept 2024Dismissed
Masum Ahmed Choudhury Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 09 GAU CK 1103
Assam Service (Discipline and Appeal) Rules, 1964 - Rule 6(2)
High Courts19 Sept 2024Disposed Of
Benjamin Basumatary @ Binjamin Basumatary Vs State Of Assam
Gauhati High Court · (2024) 09 GAU CK 1102
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 20(B), 52(A), 50, 53Code of Criminal Procedure, 1973 - Section 162, 313, 437(A)Evidence Act, 1872 - Section 145
High Courts18 Sept 2024Allowed
Ajit Deb Barman And Anr. Vs State Of Assam And 8 Ors
Gauhati High Court · (2024) 09 GAU CK 1104
High Courts17 Sept 2024Dismissed
M/S Novo Computing Vs State Of Assam And Anr
Gauhati High Court · (2024) 09 GAU CK 1105
Constitution Of India, 1950 - Article 226Assam Public Procurement Act, 2021 - Section 4(3), 7, 9, 13, 15, 17
High Courts13 Sept 2024Dismissed
Sabina Yasmin And 4 Ors. Vs Moinul Hoque And 2 Ors
Gauhati High Court · (2024) 09 GAU CK 1106
Motor Vehicle Act, 1988 - Section 168, 173Indian Penal Code, 1860 - Section 279, 304(A), 338
High Courts12 Sept 2024Dismissed
M/S Hawks Laboratory Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 09 GAU CK 1107
Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 6
High Courts10 Sept 2024Allowed
Ikbal Hussain Laskar Vs State Of Assam And 2 Ors
Gauhati High Court · (2024) 09 GAU CK 1109
Assam Civil Service (Discipline & Appeal) Rules, 1964 - Rule 7, 9
High Courts10 Sept 2024Dismissed
Manoj Kumar Vs Union Of India And 3 Ors
Gauhati High Court · (2024) 09 GAU CK 1108
Indian Penal Code, 1860 - Section 323, 494, 498(A), 506Dowry Prohibition Act, 1961 - Section 3, 4