High Courts02 Aug 2024Dismissed
Dibakar Ramchiary Vs State Of Assam And 3 Ors
Gauhati High Court · (2024) 08 GAU CK 1121
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 42 of 1,342
High Courts01 Aug 2024Disposed Of
Dharma Kanta Nath And 18 Ors Vs Union Of India And 9 Ors
Gauhati High Court · (2024) 08 GAU CK 1123
Constitution Of India, 1950 - Article 226, 227Industrial Dispute Act, 1947 - Section 11, 29, 34
High Courts01 Aug 2024Disposed Of
Tinku Das And 2 Ors. Vs State Of Assam And 9 Ors
Gauhati High Court · (2024) 08 GAU CK 1122
High Courts31 Jul 2024Dismissed
Samiran Ch Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 07 GAU CK 1514
Assam Services (Pension) Rule 1969 - Rule 31
High Courts31 Jul 2024Disposed Of
Meghalaya Oxygen (P) Ltd. Vs Assam Power Distribution Co. Ltd. And 3 Ors
Gauhati High Court · (2024) 07 GAU CK 1513
Electricity Act, 2003 - Section 135(1), 138
High Courts30 Jul 2024Allowed
Machum Ahmed Laskar Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 07 GAU CK 1515
Constitution Of India, 1950 - Article 226, 311
High Courts29 Jul 2024Disposed Of
Basanta Kumar Pait And 5 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 07 GAU CK 1517
Constitution Of India, 1950 - Article 309All India Council for Technical Education Act, 1987 - Section 10(o)
High Courts29 Jul 2024Allowed
Shobalal Malla Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 07 GAU CK 1516
High Courts26 Jul 2024Disposed Of
Sahidul Islam And 7 Ors. Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 07 GAU CK 1518
Constitution Of India, 1950 - Article 14, 19, 21Assam Land and Revenue Regulation, 1886 - Section 18(2)
High Courts25 Jul 2024Dismissed
Dr. Bichitra Kumar Doley Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 07 GAU CK 1519
Pharmacy Act, 1948 - Section 2(c), 3, 3(h)Assam Rules of Executive Business, 2023 - Rule 25, 28(2), 41
High Courts24 Jul 2024Allowed
Nepal Chandra Mandal Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 07 GAU CK 1520
Constitution Of India, 1950 - Article 226Central Civil Services (Conduct) Rules, 1964 - Rule 6(2)
High Courts23 Jul 2024Dismissed
Joy Narayan Sarma And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 07 GAU CK 1522
Constitution Of India, 1950 - Article 226
High Courts23 Jul 2024Disposed Of
Chandi Nath Baruah Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 07 GAU CK 1521
High Courts19 Jul 2024Dismissed
Sikander Ali Ahmed Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 07 GAU CK 1523
Indian Penal Code, 1860 - Section 120(B), 201, 409, 418, 420Assam Services (Disciplinary and Appeal) Rules, 1964 - Rule 9(5), 9(6)
High Courts16 Jul 2024Allowed
Shri Anil Bandhu Bhattacharjee Vs On The Death Of Nimai Chandra Bhattacharjee, His Legal Heirs Representing
Gauhati High Court · (2024) 07 GAU CK 1526
Code of Civil Procedure, 1908 - Section 100, Order 26 Rule 9Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 54Evidence Act, 1872 - Section 58
High Courts16 Jul 2024Dismissed
Manu Gurung Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 07 GAU CK 1524
High Courts11 Jul 2024Dismissed
Dr. Hemanta Kumar Baruah And 5 Ors Vs State Of Assam And 7 Ors
Gauhati High Court · (2024) 07 GAU CK 1525
Assam Education (Provincialisation of Services of Teacher and Re-Organisation of Educational Institutions) Act, 2017 - Section 8(6)Assam College Employees (Provincialisation) Rules, 2010 - Rule 5(1)
High Courts28 Jun 2024Disposed Of
Jahidul Islam And 2 Ors Vs State Of Assam And 3 Others
Gauhati High Court · (2024) 06 GAU CK 1545
Unlawful Activities (Prevention) Act, 1967 - Section 10, 13, 18, 35, 45Indian Penal Code, 1860 - Section 120(B), 121, 121(A)Code of Criminal Procedure, 1973 - Section 465(2)
High Courts27 Jun 2024Dismissed
Rakesh Sharma And Anr Vs Swaraj Choudhury And 2 Ors
Gauhati High Court · (2024) 06 GAU CK 1546
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 41 Rule 5
High Courts26 Jun 2024Dismissed
Sree Chaitanya Gaudiya Math Vs Assam Power Distribution Comoany Ltd And 3 Ors
Gauhati High Court · (2024) 06 GAU CK 1547
Transfer of Property Act, 1882 - Section 54Code of Civil Procedure, 1908 - Order 43 Rule 1(r)