High Courts19 Jun 2018Dismissed
Mrs. Rasna Khatun Vs union of India And Ors
Gauhati High Court · (2018) 06 GAU CK 0110
Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 251 of 1,245
High Courts19 Jun 2018Allowed
Basant Kumar Agrawal Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0109
Code of Criminal Procedure, 1973 — Section 181, 181(4), 482Indian Penal Code, 1860 — Section 405, 406, 415, 420Constitution of India 1950 — Article 226, 226(1A), 226(2)
High Courts19 Jun 2018Dismissed
Sachindra Kr. Baruah Vs Prutuli Baruah
Gauhati High Court · (2018) 06 GAU CK 0098
Succession Act, 1925 — Section 299, 383Indian Evidence Act, 1872 — Section 68
High Courts19 Jun 2018Dismissed
Sayed Tafiqur Rahman Vs Musst. Sumi Begum
Gauhati High Court · (2018) 06 GAU CK 0097
Code of Criminal Procedure, 1973 — Section 125, 125(1), 397
High Courts19 Jun 2018Dismissed
Abdus Salam Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0096
Assam Elementary Education (Provincialisation) Service and Conduct Rules, 1981 — Rule 4Constitution of India, 1950 — Article 32, 226
High Courts19 Jun 2018Disposed Off
In re: State of Assam represented by the Principal Secretary, Home and Political(B) Department, Government of Assam, Janata Bhawan, Dispur, Guwahati 781006 Vs
Gauhati High Court · (2018) 06 GAU CK 0095
High Courts18 Jun 2018Allowed
Kolen Chandra Basumatary, Kholen Basumatary Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0094
High Courts18 Jun 2018Allowed
Mahsin Ali Saikia Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0093
High Courts18 Jun 2018Disposed Off
Tarun Chandra Dutta Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0092
High Courts18 Jun 2018Disposed Off
Khanindra Kumar Nath Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0091
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 6(2)
High Courts18 Jun 2018Dismissed
Hamid Ali And 3 Ors Vs Assam State Transport Corporation, Tezpur And Ors
Gauhati High Court · (2018) 06 GAU CK 0090
Motor Vehicles Act, 1988 — Section 168
High Courts18 Jun 2018Allowed
Rahim Badsha Mondal And 2 Ors Vs Fatema Khatun And Anr
Gauhati High Court · (2018) 06 GAU CK 0089
High Courts18 Jun 2018Dismissed
Upendra Reang And 3 Ors. Vs Oriental Insurance Co. Ltd. And Anr
Gauhati High Court · (2018) 06 GAU CK 0088
Motor Vehicles Act, 1988 — Section 166(2)
High Courts18 Jun 2018Disposed Off
Smt Rima Deka And 2 Ors Vs Oriental Insurance Co. Ltd And Ors
Gauhati High Court · (2018) 06 GAU CK 0087
High Courts18 Jun 2018Dismissed
National Insurance Co Ltd Vs Simarani Bhuyan And Ors
Gauhati High Court · (2018) 06 GAU CK 0086
High Courts18 Jun 2018Partly Allowed
National Insurance Co Ltd Vs Puspa Lachit And Ors
Gauhati High Court · (2018) 06 GAU CK 0084
High Courts18 Jun 2018Disposed Off
National Insurance Co Ltd Vs Rina Baruah And Ors
Gauhati High Court · (2018) 06 GAU CK 0083
High Courts15 Jun 2018Disposed Off
Smti Paramita Acharjee Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0082
Assam College Employees (Provincialization) Rules, 2010 — Rule 7(A)
High Courts15 Jun 2018Dismissed
Korban Ali Ahmed And 8 Ors. Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0081
Assam Elementary Education (Provincialization) Rules, 1977 — Rule 3, 3(V), 7Constitution of India 1950 — Article 32, 226
High Courts15 Jun 2018Disposed Off
Namita Barman And Anr Vs Subhash Chandra Das And Anr
Gauhati High Court · (2018) 06 GAU CK 0080