High Courts25 Jun 2018Allowed
Sri Jiten Chattar Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0099
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 250 of 1,245
High Courts25 Jun 2018Partly Allowed
Joyram Kerkata Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0085
Indian Penal Code, 1860 — Section 302, 304
High Courts22 Jun 2018Dismissed
Lalrinpuii D/o K. Saia Vs State of Mizoram and ors
Gauhati High Court · (2018) 06 GAU CK 0134
Constitution Of India, 1950 — Article 14, 16
High Courts22 Jun 2018Disposed Off
Meriza Khatun Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0123
Code of Criminal Procedure, 1973 — Section 125Assam Muslim Marriages and Divorces Registration Act, 1935 — Section 2(2), 2A, 3, 6, 9, 9(a), (b), (c), 11Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts22 Jun 2018Dismissed
Debson Pumps Pvt. Ltd. Vs Gauhati Municipal Corporation And Ors.
Gauhati High Court · (2018) 06 GAU CK 0122
Companies Act, 2013 — Section 21, 173(3), 179Companies Act, 1956 — Section 291(1)Negotiable Instruments Act, 1881 — Section 138
High Courts22 Jun 2018Allowed
Kanak Boro Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0121
Indian Penal Code, 1860 — Section 302 447Code of Criminal Procedure, 1973 — Section 161, 235(2), 313, 357A
High Courts22 Jun 2018Allowed
Arun Gokhlani Vs Central Bureau Of Investigation
Gauhati High Court · (2018) 06 GAU CK 0120
Indian Penal Code, 1860 — Section 120(A), 120(B), 161, 420Prevention of Corruption Act, 1947 — Section 5, 5(a)(d), 5(1)(d), 5(1)(a), 5(2), 7, 13,Code of Criminal Procedure, 1973 — Section 215, 464(1)
High Courts22 Jun 2018Allowed
Union Of India, Vs M/S Sure Safety Solutions Private Limited
Gauhati High Court · (2018) 06 GAU CK 0119
Arbitration & Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226
High Courts21 Jun 2018Dismissed
Tunmoni Bora Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0118
High Courts21 Jun 2018Dismissed
Sri Plaban Das Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0117
High Courts21 Jun 2018Disposed Off
Narendra Deka Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0116
High Courts21 Jun 2018Dismissed
Lubi Industries LLP Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0115
Indian Contract Act, 1872 — Section 70Sale of Goods Act, 1930 — Section 4Assam Fiscal Responsibility and Budget Management Act, 2005 — Section 7, 7(2), 8
High Courts21 Jun 2018
Rakib Uddin Vs Union Of India
Gauhati High Court · (2018) 06 GAU CK 0114
Railways Act, 1989 — Section 124A
High Courts20 Jun 2018Dismissed
Minabala Das Vs Paresh Chandra Das
Gauhati High Court · (2018) 06 GAU CK 0113
Assam Urban Areas Rent Control Act, 1972 — Section 7
High Courts20 Jun 2018Dismissed
Mina Borah And 2 Ors. Vs Prahash Chandra Bhattacharya
Gauhati High Court · (2018) 06 GAU CK 0112
Code Of Civil Procedure, 1908 — Section 115, 151, Order 8 Rule 1
High Courts19 Jun 2018Disposed Off
Zadingliana Vs Thakur Chand
Gauhati High Court · (2018) 06 GAU CK 0132
Motor Vehicles Act, 1988 — Section 3, 19(1), 19(1)(e), 141, 147, 149, 149(2), 166
High Courts19 Jun 2018Disposed Off
Zamkhawngin Vs State of Mizoram
Gauhati High Court · (2018) 06 GAU CK 0131
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 41(2), 41, 42(2), 42, 43
High Courts19 Jun 2018Disposed Off
Dudu Chakma Vs State of Mizoram and ors
Gauhati High Court · (2018) 06 GAU CK 0130
Code of Civil Procedure, 1908 &mdash Section 80ChakmaAutonomousDistrict(AgriculturalLand)Act, 1982 — Section 7(2), 11
High Courts19 Jun 2018Dismissed
Sunil Kumar Agarwal Vs Raghabendra Pathak And Ors
Gauhati High Court · (2018) 06 GAU CK 0111
Indian Evidence Act, 1872 — Section 116Delhi Rent Control Act, 1958 — Section 2(c), 2(e), 21