High Courts15 Jun 2018Disposed Off
Sadhana Mandal Vs Md Riyajul And Ors
Gauhati High Court · (2018) 06 GAU CK 0079
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 252 of 1,245
High Courts15 Jun 2018Allowed
Harumai Singh Vs R.M, Oriental Insurance Co. Ltd And Ors.
Gauhati High Court · (2018) 06 GAU CK 0078
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jun 2018Disposed Off
Alhaj Dr. Md. Meraj Alam Vs Mrs. Rehena Begum
Gauhati High Court · (2018) 06 GAU CK 0077
Code of Criminal Procedure, 1973 — Section 125, 161, 195(1)(b)(ii), 202, 397, 482Indian Penal Code, 1860 — Section 34, 120b, 143, 292, 292(A), 387, 406, 420, 423, 463, 464, 465, 468, 471, 498A, 494, 495, 506Constitution of India 1950 — Article 226
High Courts15 Jun 2018Disposed Off
Shahanur Ali, Md. Sahanur Ali Sheikh And Anr. Vs State Of Assam And Anr.
Gauhati High Court · (2018) 06 GAU CK 0076
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 328, 380
High Courts15 Jun 2018Disposed Off
Gujarat State Fertilizers And Chemicals Ltd. Vs Century Plyboards (I) Ltd.
Gauhati High Court · (2018) 06 GAU CK 0075
Customs Tarriff Act, 1975 — Section 9A, 9A(5)Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 3, 4, 5, 6, 6(7), 7
High Courts15 Jun 2018Disposed Off
Pratik Agarwal Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0074
Code of Criminal Procedure, 1973 — Section 41AIndian Penal Code, 1860 — Section 120B, 406, 420
High Courts14 Jun 2018Allowed
Union of India represented by the Defence Secretary Vs Zaruala S/o Taichhunga and ors
Gauhati High Court · (2018) 06 GAU CK 0129
Land Acquisition Act, 1894 — Section 4, 4(i), 6, 6(ii) 48Code of Civil Procedure, 1908 — section 75Code of Civil Procedure, 1908 — Order 9 Rule 10, Order 26 Rule 9
High Courts14 Jun 2018Dismissed
On The Death Of Nurul Haque Choudury His Legal Heirs Nazma Begum Choudhury Wife And Ors Vs On The Death Of Nurul Haque Choudury His Legal Heirs Nazma Begum Choudhury Wife And Ors
Gauhati High Court · (2018) 06 GAU CK 0073
Assam State Acquisition Zamindaris Act, 1951 — Section 4, 4(1), 4(6), 12
High Courts14 Jun 2018
Bharat Sanchar Nigam Ltd. And Anr Vs Prasanna Kumar Bharatia And 6 Ors
Gauhati High Court · (2018) 06 GAU CK 0072
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 16, 23, 23(1A), 23(2), 28, 34, 54Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 1, Order 41 Rule 27, Order 41 Rule 23A
High Courts14 Jun 2018Allowed
Biren Agarwalla Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0071
High Courts14 Jun 2018Allowed
Kandarpa Kr. Das Vs Union Of India
Gauhati High Court · (2018) 06 GAU CK 0070
Railways Act, 1989 — Section 123(c), 123(c)(2), 124A(a)
High Courts14 Jun 2018Partly Allowed
Ganesh Jangre, Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0069
Code of Criminal Procedure, 1973 — Section 313, 357, 374(2)Indian Penal Code, 1860 — Section 307, 319, 320, 322, 324, 326, 339, 341
High Courts14 Jun 2018Allowed
Sher Bahadur Newar Vs State Of Assam And Anr
Gauhati High Court · (2018) 06 GAU CK 0068
Indian Penal Code, 1860 — Section 302
High Courts14 Jun 2018Partly Allowed
Kamlendra Kumar Pandey Vs Union Of India
Gauhati High Court · (2018) 06 GAU CK 0067
Central Reserve Police Force Act, 1949 — Section 7(e)I(P), 10(e), 10(e)(P)Probation of Offenders Act, 1958 — Section 3, 12
High Courts14 Jun 2018Disposed Off
Mrs. Manjila Khatoon Alias Manjula Khatoon And Anr. Vs Md. Nurul Islam And Anr
Gauhati High Court · (2018) 06 GAU CK 0066
Code of Criminal Procedure, 1973 — Section 125, 200, 482Indian Penal Code, 1860 — Section 380, 448Protection of Women from Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22
High Courts14 Jun 2018Allowed
Sabya Sachi Dutta Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0065
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 420Negotiable Instruments Act, 1881 — Section 138
High Courts14 Jun 2018
Dinesh Nath Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0064
Code of Criminal Procedure, 1973 — Section 97, 197, 197(1), 397, 401, 482Indian Penal Code, 1860 — Section 21, 406, 409, 420, 468
High Courts13 Jun 2018
Lalruatkima Ralte and ors Vs State of Mizoram and ors
Gauhati High Court · (2018) 06 GAU CK 0128
Constitution Of India, 1950 — Article 226
High Courts13 Jun 2018Partly Allowed
Hiranya Bora Vs Indian National Trade Union Congress And Ors.
Gauhati High Court · (2018) 06 GAU CK 0063
Code Of Civil Procedure, 1908 — Section 47, 115, 151, Order 23 Rule 3, Order 1 Rule 10(2), Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4A, Order 22 Rule 5, Order 22 Rule 9, Order 22 Rule 10Constitution of India 1950 — Article 227
High Courts13 Jun 2018Disposed Off
Amir Uddin Laskar Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0062