High Courts11 Jun 2018Dismissed
Anil Das Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0041
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 254 of 1,245
High Courts11 Jun 2018Disposed Off
Purbanchal Prahari Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0040
Code of Criminal Procedure, 1973 — Section 200, 397, 401, 482Indian Penal Code, 1860 — Section 34, 52, 499, 500, 501Press Registration of Book Act, 1867 — Section 7
High Courts08 Jun 2018Dismissed
Jintu Kalita Vs Smti Padma Borgohain And Anr
Gauhati High Court · (2018) 06 GAU CK 0038
Indian Penal Code, 1860 — Section 279, 304
High Courts08 Jun 2018Allowed
Oriental Insurance Co. Ltd. Vs Bijay Lal Basumatary And Ors.
Gauhati High Court · (2018) 06 GAU CK 0037
High Courts08 Jun 2018
National Insurance Co. Ltd. Vs Smt. Manju Mazumdar And Ors
Gauhati High Court · (2018) 06 GAU CK 0036
High Courts08 Jun 2018Dismissed
Someswar Borah Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0035
Indian Penal Code, 1860 — Section 471, 468
High Courts07 Jun 2018Dismissed
Director, Regional Institute Vs Ruby Zohmingliani and ors
Gauhati High Court · (2018) 06 GAU CK 0127
Central Civil Services (Conduct) Rules, 1964 — Rule 6(6)
High Courts07 Jun 2018Dismissed
Sahed Khan And 4 Ors Vs On The Death Of Maisana Begum Her Legal Heris Mustt. Nurcheni Begum And Anr
Gauhati High Court · (2018) 06 GAU CK 0034
Transfer of Property Act, 1882 — Section 53A, 54Registration Act, 1908 — Section 17(1), 49
High Courts07 Jun 2018Disposed Off
Puspa Rani Paul And Ors Vs On The Death Of Sisuranjan Mazumdar His Legal Heir- Smti Bina Mazumdar Wifeand Ors
Gauhati High Court · (2018) 06 GAU CK 0033
High Courts07 Jun 2018Disposed Off
Sayed Ahmed Ali Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0032
High Courts07 Jun 2018Dismissed
Sachindra Nath Das And 14 Ors. Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0031
Assam Police Service Rules, 1966 — Rule 4, 5, 5(1), 5(1)(b), 5(1)(c), 18, 18(1), 18(3), 25Constitution of India, 1950 — Article 14, 21, 309
High Courts07 Jun 2018Allowed
Mominur Ali Vs State Of Assam And Anr
Gauhati High Court · (2018) 06 GAU CK 0030
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts07 Jun 2018Partly Allowed
Lulu Medhi Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0029
Indian Penal Code, 1860 — Section 324, 326
High Courts07 Jun 2018Dismissed
Mrs. Nibedita Baruah Vs Dr. Surendra Nath Tamuli
Gauhati High Court · (2018) 06 GAU CK 0028
Indian Penal Code, 1860 — Section 498ACode of Criminal Procedure, 1973 — Section 164
High Courts06 Jun 2018
Ramfangzauva Vs State of Mizoram
Gauhati High Court · (2018) 06 GAU CK 0126
Code of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37, 20(b)(ii)(c), 29(1)
High Courts06 Jun 2018Disposed Off
Abdul Kader And 5 Ors. Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0027
High Courts06 Jun 2018Disposed Off
Smti Trishna Boruah Konwar Vs Smti Alakananda Devi Konwar And Anr
Gauhati High Court · (2018) 06 GAU CK 0026
Special Marriage Act, 1954 — Section 24(1)(i), 31Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Section 9
High Courts06 Jun 2018Disposed Off
Netra Mohan Saikia And 2 Ors Vs Indian Oil Corporation Ltd.
Gauhati High Court · (2018) 06 GAU CK 0025
Constitution of India, 1950 — Article 14, 23
High Courts06 Jun 2018Disposed Off
Surja Bhanu Bewa And Anr. Vs Lalchand Ali And Anr.
Gauhati High Court · (2018) 06 GAU CK 0024
High Courts06 Jun 2018Allowed
Sri Chandra Kr Yadab Vs Sri Dhrupa Dhar Deb Barman And Ors
Gauhati High Court · (2018) 06 GAU CK 0023