COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 256 of 1,245

High Courts01 Jun 2018Allowed

Babul Adhikari @ Bablu Adhikari, Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0004

Indian Penal Code, 1860 — Section 120(B), 201, 302, 342, 364(A), 365, 385Code of Criminal Procedure, 1973 — Section 164, 313Indian Evidence Act, 1872 — Section 30

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High Courts01 Jun 2018Allowed

Manik Roy Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0003

Indian Penal Code, 1860 — Section 120(B), 201, 302, 342, 364(A), 365, 385Code of Criminal Procedure, 1973 — Section 164, 313Indian Evidence Act, 1872 — Section 30

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High Courts01 Jun 2018Partly Allowed

Anjit Tanti Vs State Of Assam

Gauhati High Court · (2018) 06 GAU CK 0002

Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313

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High Courts01 Jun 2018Allowed

M/S Tribeni Metalloys Pvt Ltd Vs Commissioner Central Excise And Service Tax

Gauhati High Court · (2018) 06 GAU CK 0001

Central Excise Act, 1994 — Section 5A(1), 35GAdditional duties of Excise (Goods of special Importance) Act, 1957 — Section 3(3)

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High Courts31 May 2018Disposed Off

Shri Makhanlal Nunisa Vs North Cachar Hills Autonomous Council And Ors.

Gauhati High Court · (2018) 05 GAU CK 0241

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High Courts31 May 2018Disposed Off

Mihir Goswami Vs Union Of India And Ors.

Gauhati High Court · (2018) 05 GAU CK 0240

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High Courts31 May 2018Dismissed

Ziarul Hoque Khandakar And 18 Ors. Vs State Of Assam And 8 Ors.

Gauhati High Court · (2018) 05 GAU CK 0239

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High Courts31 May 2018Allowed

Md. Imamul Haque Vs State Of Assam And Ors

Gauhati High Court · (2018) 05 GAU CK 0238

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High Courts31 May 2018Dismissed

Indian Oil Corporation Limited And 2 Ors Vs Sri Krishna Bhushan Sarma

Gauhati High Court · (2018) 05 GAU CK 0237

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High Courts31 May 2018Dismissed

Sri Bikash Kanti Biswas Vs Mrs Archana Deb Biswas

Gauhati High Court · (2018) 05 GAU CK 0236

Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib)

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High Courts31 May 2018Dismissed

United India Insurance Co. Ltd. Vs Purnima Das And Ors

Gauhati High Court · (2018) 05 GAU CK 0235

Motor Vehicles Act, 1988 — Section 173

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High Courts31 May 2018

Mahesh Mahato Vs Rama Das And Ors

Gauhati High Court · (2018) 05 GAU CK 0234

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High Courts31 May 2018Dismissed

M/S Bajaj Allianz General Insurance Co. Ltd. Vs Dilip Singha And Ors

Gauhati High Court · (2018) 05 GAU CK 0233

Motor Vehicles Act, 1988 — Section 140

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High Courts31 May 2018Dismissed

Union Of India And Anr Vs M/S Durga Krishna Store Pvt. Ltd.

Gauhati High Court · (2018) 05 GAU CK 0232

Arbitration and Conciliation Act, 1996 — Section 34, 34(5)Arbitration and Conciliation (Amendment) Act, 2015 — Section 21, 26

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High Courts31 May 2018Allowed

Jayanti Barman Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0231

Indian Penal Code, 1860 — Section 107, 306,Code Of Criminal Procedure, 1973 — Section 313

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High Courts31 May 2018Partly Allowed

Samaru Bhuyan Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0230

Code Of Criminal Procedure, 1973 — Section 164, 313, 366, 374(2)Indian Penal Code, 1860 — Section 363

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High Courts31 May 2018Disposed Off

Md Jahur Ali Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0229

Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341

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High Courts31 May 2018Allowed

Girish Bayan Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0228

Code Of Criminal Procedure, 1973 — Section 161, 401Indian Penal Code, 1860 — Section 323, 341

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High Courts31 May 2018Allowed

Md Abdul Paramanik Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0227

Indian Penal Code, 1860 — Section 354, 448, 457

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High Courts31 May 2018Allowed

Amina Khatun Vs Miss Abida Ahmeda And Ors

Gauhati High Court · (2018) 05 GAU CK 0226

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