High Courts28 May 2018Dismissed

Zoramthanga and ors Vs State of Mizoram

Gauhati High Court · (2018) 05 GAU CK 0253

Code of Criminal Procedure, 1973 — Section 173, 209, 225, 226, 227, 228(1), 228(2), 397, 401, 482Indian Penal Code, 1860 — Section 34, 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts28 May 2018Disposed Off

Shajamal Ali Vs State Of Assam And Ors

Gauhati High Court · (2018) 05 GAU CK 0204

Assam Education (Provincialization of Services of Teachers and Re-Organization of Educational Institutions) Act, 2017 — Section 19(2)
High Courts28 May 2018Dismissed

Akida Khatun Vs State Of Assam

Gauhati High Court · (2018) 05 GAU CK 0201

Indian Penal Code, 1860 — Section 34, 323, 354, 376, 506Code Of Criminal Procedure, 1973 — Section 200, 313
High Courts25 May 2018Dismissed

Shri Ashik Yadav Vs State Of Assam And Anr

Gauhati High Court · (2018) 05 GAU CK 0179

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 36A, 42, 43, 50, 52, 67Code Of Criminal Procedure, 1973 — Section 207
High Courts24 May 2018Dismissed

Subhash Chandra Dey And Anr. Vs Mangal Chandra Sarkar

Gauhati High Court · (2018) 05 GAU CK 0177

Code Of Civil Procedure, 1908 — Section 47, Section 151, Order 41 Rule 33, Order 2 Rule 2, Order 21 Rule 34, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8Specific Relief Act, 1963 — Section 21Constitution of India, 1950 — Article 227