High Courts22 May 2018Allowed
PDP Steels Ltd. Vs Union Of India
Gauhati High Court · (2018) 05 GAU CK 0133
Kerala Building Tax Amendment Act 1990 — Section 3AKerala Tourism Building Tax Rules, 1974 — Rule 14A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 260 of 1,245
High Courts22 May 2018Disposed Off
All Assam Scientific Assistants' Assocation And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0132
Constitution of India, 1950 — Article 309
High Courts22 May 2018Disposed Off
Uttam Kalita Vs Assam Urban Water Supply And Sewerage Board R.G. Baruah Road
Gauhati High Court · (2018) 05 GAU CK 0131
Assam Urban Water Supply and Sewerage Board Act, 1985 — Section 4, 8, 88
High Courts22 May 2018Allowed
Shri Biswanath Kalita, Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0130
High Courts22 May 2018Dismissed
Smti Arijita Paul Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0129
Assam College Employees (Provincialisation) Rules, 2010 — Rule 5(7), 7
High Courts22 May 2018Dismissed
Sri Mridul Sarma Vs Smt Gitumoni Bhattacharjee
Gauhati High Court · (2018) 05 GAU CK 0128
Hindu Marriage Act, 1955 — Section 13(1)ia)(ib)
High Courts22 May 2018Dismissed
Oriental Insurance Co. Ltd. Vs Abdul Samad And 9 Ors.
Gauhati High Court · (2018) 05 GAU CK 0127
Motor Vehicles Act, 1988 — Section 168Code Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts22 May 2018Partly Allowed
Mahen Das Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0126
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 147, 307, 323, 325
High Courts22 May 2018Allowed
Sri Sanjit Deb, Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0125
Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304
High Courts22 May 2018Partly Allowed
Sibu Paul Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0124
Indian Penal Code, 1860 — Section 149, 323, 324
High Courts22 May 2018Partly Allowed
Bogai Saikia Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0123
Indian Penal Code, 1860 — Section 302, 304
High Courts21 May 2018Allowed
Kandarpa Kanta Sarma Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0122
High Courts21 May 2018Disposed Off
Amarjyoti Borgohain Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0121
High Courts21 May 2018Disposed Off
Bidhu Bhusan Nath And 67 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 05 GAU CK 0120
High Courts21 May 2018Disposed Off
Union Of India Vs Rantu Saikia
Gauhati High Court · (2018) 05 GAU CK 0117
High Courts21 May 2018Disposed Off
Fulbanu Begum Vs Shahir Uddin And Anr.
Gauhati High Court · (2018) 05 GAU CK 0116
High Courts18 May 2018Disposed Off
Hanif Ali Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0114
Assam Panchayat Act, 1994 — Section 106(6)
High Courts18 May 2018Dismissed
Gutung Vettali Fishery Co-Operative Society Ltd. Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 05 GAU CK 0113
Assam Fishery Rules, 1953 — Rule 8(b), 50
High Courts18 May 2018Allowed
Sanjoy Kumar Mahato Vs Raju Banik And Anr
Gauhati High Court · (2018) 05 GAU CK 0112
High Courts18 May 2018
New India Assurance Company Ltd. Vs Smt. Eblembai Devi And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0111
Motor Vehicles Act, 1988 — Section 163A, 163A(2), 163A(1)