High Courts17 May 2018Dismissed
Lakhyajit Sonowal Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0156
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 262 of 1,245
High Courts17 May 2018Disposed Off
Jawaharlal Rai And 6 Ors Vs State Of Assam And Anr
Gauhati High Court · (2018) 05 GAU CK 0106
High Courts17 May 2018
Krishna Kumar Agrahari Vs Union Of India And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0105
High Courts17 May 2018Dismissed
Lakhyajit Sonowal Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0104
Constitution of India, 1950 — Article 226
High Courts17 May 2018Allowed
Shri Binod Kumar Agarwala Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0103
Assam Scheduled Caste and Scheduled Tribe Act, 1978 — Section 4, 5
High Courts16 May 2018Disposed Off
Arjun Basumatary, Angrang Basumatary Vs State Of Assam And Anr.
Gauhati High Court · (2018) 05 GAU CK 0196
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 364Unlawful Activities Prevention Act, 1967 — Section 10, 13
High Courts16 May 2018Disposed Off
New India Assurance Co. Ltd. Vs Jutika Das And Ors.
Gauhati High Court · (2018) 05 GAU CK 0194
High Courts16 May 2018Disposed Off
National Insurance Co. Ltd. Vs Deepa Rani Kalita And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0193
High Courts16 May 2018Allowed
Md Jeherul Islam Vs New India Assurance Co. Ltd.
Gauhati High Court · (2018) 05 GAU CK 0192
High Courts16 May 2018
Mustafa Hussain Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0191
Indian Penal Code, 1860 — Section 376, 376(1)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts16 May 2018Dismissed
Guttu And Company Pvt. Ltd. And Ors Vs Siraj Ali And Anr
Gauhati High Court · (2018) 05 GAU CK 0155
Indian Evidence Act,1872 — Section 91, 92Code Of Civil Procedure, 1908 — Order 41 Rule 31
High Courts16 May 2018Dismissed
Guttu And Company Pvt. Ltd. And Ors Vs Suaid Ali
Gauhati High Court · (2018) 05 GAU CK 0154
Code Of Civil Procedure, 1908 — Order 41 Rule 31
High Courts16 May 2018Disposed Off
Bijit Saikia And 12 Ors. Vs State Of Assam And 8 Ors.
Gauhati High Court · (2018) 05 GAU CK 0153
Assam Panchayat Act, 1994 — Section 140(1)
High Courts16 May 2018Disposed Off
Dilip Das Vs Assam Fisheries Development Corporation Ltd. And 3 Ors.
Gauhati High Court · (2018) 05 GAU CK 0152
Constitution of India, 1950 — Article 226
High Courts16 May 2018Disposed Off
Md. Guleh Ahmed Choudhury And 4 Ors Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0151
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 5, 6
High Courts16 May 2018Disposed Off
Smti Prativa Mayee Dey Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0150
High Courts16 May 2018Allowed
Anil Kumar Saha And Anr. Vs Balin Gogoi And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0149
High Courts15 May 2018Allowed
Khanindra Kr. Dutta Vs State C.B.I.
Gauhati High Court · (2018) 05 GAU CK 0197
Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471, 477(A)Prevention of Corruption Act, 1988 — Section 13(2), 13(d)13(1)(d), 13(2)(d), 13(1)(d)(ii)Code Of Criminal Procedure, 1973 — Section 313
High Courts15 May 2018Dismissed
Dulen Saikia Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0195
Code Of Criminal Procedure, 1973 — Section 125, 482
High Courts15 May 2018Allowed
Abul Hussain Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0115
Code Of Criminal Procedure, 1973 — Section 161, 164, 482Indian Penal Code, 1860 — Section 34, 366