High Courts14 May 2018Disposed Off
Sri Premeswar Thakuria Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0082
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 264 of 1,245
High Courts14 May 2018Disposed Off
Abdul Jalil Sk Vs State Of Assam And 8 Ors.
Gauhati High Court · (2018) 05 GAU CK 0081
High Courts14 May 2018Allowed
Smt. Aruna Pator Vs Bharat Petroleum Corporation Limited BPCL And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0080
Constitution of India, 1950 — Article 226
High Courts14 May 2018Disposed Off
Chapor-Balajan High School Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0079
Constitution of India, 1950 — Article 226
High Courts14 May 2018Dismissed
Dr. Geetima Deka Vs State Of Assam And 7 Ors.
Gauhati High Court · (2018) 05 GAU CK 0078
High Courts14 May 2018Disposed Off
Kamaluddin Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0077
High Courts14 May 2018Disposed Off
Dhwajen Chandra Nath And 17 Ors Vs State Of Assam And 11 Ors
Gauhati High Court · (2018) 05 GAU CK 0076
High Courts14 May 2018Disposed Off
Smti. Chandana Deka Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0075
High Courts14 May 2018Dismissed
Abdul Samad, Abdus Samad, Md. Samad Uddin Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0074
Illegal Migrants ( Determination by Tribunals) Act, 1983 — Section 8(1)Foreigners’ Act, 1946 — Section 9Citizenship Act, 1955 — Section 6A
High Courts14 May 2018Disposed Off
Mrs. Munni Khatun And 2 Ors Vs Md. Jahar Ali And Anr
Gauhati High Court · (2018) 05 GAU CK 0073
High Courts14 May 2018Disposed Off
National Insurance Co Ltd Vs Mandira Borpatra Gohain And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0072
Motor Vehicles Act, 1988 — Section 166(2), 173Code Of Civil Procedure, 1908 — Order 29 Rule 2
High Courts14 May 2018Allowed
Nagen Das Vs Jishu Bhattacharjee And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0071
High Courts14 May 2018Allowed
Smt. Aruna Pator Vs Bharat Petroleum Corporation Limited Bpcl And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0070
Constitution of India, 1950 — Article 226
High Courts11 May 2018Allowed
Nitul Chandra Das Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0190
Assam Services (Discipline and Appeal) Rules 1964 — Rule 7, 9Constitution of India, 1950 — Article 311
High Courts11 May 2018Allowed
Union Of India And 2 Ors Vs M/S Dharampal Satyapal Ltd
Gauhati High Court · (2018) 05 GAU CK 0189
Central Excise Act, 1944 — Section 3(A), 3(A)(2), (3), 11(A)Paanmasala Packing Machines (Capacity Determination and Collection of Duty) Rules,2008 — Rule 4, 5
High Courts11 May 2018Disposed Off
Anima Das Vs Samaresh Majumdar
Gauhati High Court · (2018) 05 GAU CK 0188
Indian Succession Act, 1925 — Section 371, 372, 383, 384Hindu Succession Act, 1956 — Section 15, 15(1), 15(2)
High Courts11 May 2018Allowed
Gaji Rahman Vs Divisional Manager And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0187
High Courts11 May 2018Allowed
Manju Karmakar And 5 Ors Vs Md. Hafif
Gauhati High Court · (2018) 05 GAU CK 0186
High Courts11 May 2018Allowed
Md Sahidur Rahman Vs State Of Assam And Anr
Gauhati High Court · (2018) 05 GAU CK 0185
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 42, 42(1), 42(2), 43Code Of Criminal Procedure, 1973 — Section 100(4)
High Courts11 May 2018Dismissed
Abu Taher Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0184
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 498(A)