High Courts09 May 2018Disposed Of
KHAGESWAR BAISHYA Vs MANOMATI BAISHYA
Gauhati High Court · (2018) 05 GAU CK 0018
Code of Criminal Procedure, 1973 — Section 125, 127, 127(2), (3), 127(1), 401
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 266 of 1,245
High Courts09 May 2018Allowed
DIPAL BORDOLOI @ DIPUL BORDOLOI Vs THE DIVISIONAL MANAGER and 2 ORS
Gauhati High Court · (2018) 05 GAU CK 0017
High Courts09 May 2018Dismissed
SRI PRAFULLA KACHOUA Vs SMTI PARVATI KACHOUA and ANR
Gauhati High Court · (2018) 05 GAU CK 0016
Hindu Marriage Act, 1955 — Section 13(1)(i), 28Code of Criminal Procedure, 1973 — Section 125
High Courts09 May 2018Dismissed
MD. BABUL ISLAM Vs THE STATE OF ASSAM AND 4 ORS
Gauhati High Court · (2018) 05 GAU CK 0015
Income Tax Act, 1961 — Section 139AIndian Evidence Act, 1872 — Section 1, 3Citizenship Act, 1955 — Section 6A
High Courts08 May 2018Disposed Off
N. Chakhai Vs State of Mizoram & 2 Others
Gauhati High Court · (2018) 05 GAU CK 0246
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 11, 11(i), 11(ii), 11(iii), 11(iv), 12, 14(14)General Financial Rule, 2005 — Rule 22Central Civil Services (Conduct) Rule, 1964 — Rule 3(1)(i)(ii)
High Courts08 May 2018Dismissed
M/S ARUNACHAL ROADWAYS, REP. BY NAVEEN AGARWAL Vs THE STATE OF ASSAM and 4 ORS
Gauhati High Court · (2018) 05 GAU CK 0030
Assam Value Added Tax Act, 2003 — Section 76, 76(6), 81
High Courts08 May 2018Disposed Of
BONGKIM KASHYAP @ BONKIM KASHYAP Vs DEVASHRI NATH
Gauhati High Court · (2018) 05 GAU CK 0029
Code of Criminal Procedure, 1973 — Section 482Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts08 May 2018Allowed
BIPIN GHATOWAR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0028
Indian Penal Code, 1860 — Section 34, 304
High Courts08 May 2018Allowed
NIZAM UDDIN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0027
High Courts08 May 2018Allowed
DEBABRATA RAJKUMAR Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0026
Indian Penal Code, 1860 — Section 232, 323, 341
High Courts08 May 2018Partly Allowed
MD SAFARUDDIN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0025
Indian Penal Code, 1860 — Section 34, 325Code of Criminal Procedure, 1973 — Section 313
High Courts08 May 2018Disposed Of
MD LUKMAN UDDIN and ORS. Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0024
Indian Penal Code, 1860 — Section 323, 341
High Courts08 May 2018Disposed Of
SRI AMAL KUMAR SAIKIA Vs SMT MARAMI MALAKAR SAIKIA
Gauhati High Court · (2018) 05 GAU CK 0023
Hindu Marriage Act, 1955 — Section 24
High Courts08 May 2018Dismissed
SRI KRISHNA KANTA DAIMARY Vs THE UNION OF INDIA and ORS
Gauhati High Court · (2018) 05 GAU CK 0022
State Bank of India Officers’ Service Rules, 1992 — Rule 50(4), 67(j), 67(d)
High Courts08 May 2018Allowed
YOUSUF AMANULLA CHOUDHURY Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0021
High Courts08 May 2018Dismissed
MD ANDALIB ISLAM and ANR Vs MD ABDUL SAMED @ KALIA BEPARI
Gauhati High Court · (2018) 05 GAU CK 0020
Specific Relief Act, 1963 — Section 6
High Courts07 May 2018Allowed
M/S KAMAKHYA COAL TAR INDUSTRIES and ANR. Vs THE STATE OF ASSAM AND 3 ORS
Gauhati High Court · (2018) 05 GAU CK 0045
Assam Value Added Tax Act, 2003 — Section 33, 34Assam Value Added Tax Rules, 2005 — Rule 19
High Courts07 May 2018Dismissed
AVIJIT BHATTACHARJEE Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 05 GAU CK 0044
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts07 May 2018Disposed Of
HAREN MAHANTA Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 05 GAU CK 0043
Indian Penal Code, 1860 — Section 346, 498(A)Code of Criminal Procedure, 1973 — Section 211
High Courts07 May 2018Disposed Of
DHIREN KALITA Vs THE STATE OF ASSAM AND ANR.
Gauhati High Court · (2018) 05 GAU CK 0042
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 352, 354, 366, 420, 506, 511