High Courts11 May 2018Allowed
Lorakon Idul Choudhury Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0183
Indian Penal Code, 1860 — Section 34, 307, 324, 326, 341
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 265 of 1,245
High Courts11 May 2018Dismissed
Sanghi Textile Ltd. Vs Rama Water And Co.
Gauhati High Court · (2018) 05 GAU CK 0069
Indian Evidence Act, 1872 — Section 114Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5
High Courts11 May 2018Disposed Off
Rnt Plantations Limited Vs Union Of India And Ors
Gauhati High Court · (2018) 05 GAU CK 0068
Petroleum & Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962 — Section 10(2)
High Courts11 May 2018Disposed Off
Moumita Suklabaidya Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 05 GAU CK 0067
High Courts11 May 2018Disposed Off
Romizul Hoque Kazi Vs State Level Committee And 4 Ors.
Gauhati High Court · (2018) 05 GAU CK 0066
High Courts10 May 2018Dismissed
SATYA NARAYAN THAKUR and 2 ORS Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 05 GAU CK 0064
Code of Criminal Procedure, 1973 — Section 173(2), 173(8), 397, 401, 482Indian Penal Code 1860 — Section 34, 323, 326, 341, 506Constitution of India, 1950 — Article 20, 21
High Courts10 May 2018Dismissed
SHANKAR SINHA and ANR. Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 05 GAU CK 0014
Code of Criminal Procedure, 1973 — Section 162, 482Indian Penal Code 1860 — Section 120B, 409, 419, 420, 468, 471Constitution of India, 1950 — Article 21
High Courts10 May 2018Allowed
PROMOD KUMARJALAN Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0013
Code of Criminal Procedure, 1973 — Section 482Plantations Labour Act, 1951 — Section 2(e), 15, 16, 36Assam plantations Labour Rules 1956 — Rule 58, 59
High Courts10 May 2018Disposed Of
KAMLESH SINGH Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 05 GAU CK 0012
Code of Criminal Procedure, 1973 — Section 401, 482
High Courts10 May 2018
SRI DILIP MEDHI Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0011
Code of Criminal Procedure, 1973 — Section 197, 200, 202, 313, 401(4)Indian Penal Code, 1860 — Section 34, 323, 339, 341Probation of Offenders Act, 1958 — Section 4
High Courts10 May 2018Disposed Of
SRI AMRIT BAISHYA Vs SMTI KABERI DAS BAISHYA
Gauhati High Court · (2018) 05 GAU CK 0010
Hindu Marriage Act, 1955 — Section 13, 28Code of Criminal Procedure, 1973 — Section 125
High Courts10 May 2018Allowed
SANTOSH KUMAR SINGH Vs THE UNION OF INDIA and ORS
Gauhati High Court · (2018) 05 GAU CK 0009
Central Industrial Security Force Rules, 1969 — Rule 34(3)Central Industrial Security Force Rules, 2001 — Rule 36(16)Constitution of India, 1950 — Article 311(2)
High Courts10 May 2018Disposed Of
DR. SEKHAR BRAHMA and ANR Vs THE BODOLAND UNIVERSITY and 4 ORS
Gauhati High Court · (2018) 05 GAU CK 0008
Bodoland University Act, 2009 — Section 18(g), 18(6), 32, 32(1), 32(5)
High Courts10 May 2018Disposed Of
RAJIB BARUAH Vs THE STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 05 GAU CK 0007
High Courts10 May 2018Allowed
GIRISH RAJBONGSHI Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 05 GAU CK 0006
High Courts10 May 2018Dismissed
JAHARLAL DAS Vs ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND 2 ORS.
Gauhati High Court · (2018) 05 GAU CK 0005
Constitution of India, 1950 — Article 226
High Courts10 May 2018
DINESH CH. SINHA Vs THE STATE OF ASSAM AND 2 ORS
Gauhati High Court · (2018) 05 GAU CK 0004
Assam Service (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India, 1950 — Article 311
High Courts10 May 2018Disposed Of
RNT PLANTATIONS LIMITED Vs THE UNION OF INDIA and ORS
Gauhati High Court · (2018) 05 GAU CK 0003
Petroleum & Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962 — Section 10(2)
High Courts09 May 2018Dismissed
Lalthangfala Vs C. Laltanpuia and ors
Gauhati High Court · (2018) 05 GAU CK 0247
High Courts09 May 2018Disposed Of
HIREN HALOI Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 05 GAU CK 0019
Indian Penal Code 1860 — Section 34, 325, 354, 406, 498(A), 506Code of Criminal Procedure, 1973 — Section 313