High Courts15 May 2018Disposed Off
Abdur Rasid Hazari Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0102
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 263 of 1,245
High Courts15 May 2018Partly Allowed
Abdur Rouf Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0100
High Courts15 May 2018Dismissed
Md. Abdul Ohab Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0099
Assam Public Services (Recruitment Rules) 1997 — Rule 5(1)(b), 5(1)(b)(iii)
High Courts15 May 2018
Dr. Bani Kanta Talukdar Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0098
High Courts15 May 2018Disposed Off
Sarada Devi Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0097
High Courts15 May 2018Disposed Off
Halima Rahman Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 05 GAU CK 0096
Assam College Employees Provincialisation Rules, 2010 — Rule 23
High Courts15 May 2018Disposed Off
J B Hagjer College Jr Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0095
High Courts15 May 2018Disposed Off
Anupam Roy Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0094
High Courts15 May 2018Allowed
M/S Mahibur Rahman Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0093
High Courts15 May 2018Allowed
Md.Sahjahan Ali Vs Mahendra Ch. Das And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0092
High Courts15 May 2018Allowed
Smti Jinamoni Saikia And 4 Ors Vs Abdul Matin And 2 Ors
Gauhati High Court · (2018) 05 GAU CK 0091
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts15 May 2018Dismissed
Indian Oil Corporation Ltd. And 3 Ors Vs Moni Madhav Dutta
Gauhati High Court · (2018) 05 GAU CK 0090
Arbitration and Conciliation Act, 1996 — Section 34, 34(4), 37Gas Cylinder Rules, 1981 — Rule 34, 35Constitution of India, 1950 — Article 14
High Courts15 May 2018Dismissed
Mewalal Rabidas And Anr Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0089
Code Of Criminal Procedure, 1973 — Section 161, 209, 313, 374(2)Indian Penal Code, 1860 — Section 34, 307, 319, 320, 322, 326, 448
High Courts15 May 2018Partly Allowed
Abdul Samad, Samad Marandi Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0088
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 380, 458, 459
High Courts15 May 2018Disposed Off
Md Manir Hussain Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0087
Code Of Criminal Procedure, 1973 — Section 313, 397, 401, 482Indian Penal Code, 1860 — Section 378, 379
High Courts15 May 2018Dismissed
Saban Uddin, Shahban Uddin Vs Husna Begum Ansari
Gauhati High Court · (2018) 05 GAU CK 0086
Code Of Criminal Procedure, 1973 — Section 125, 397, 401, 482
High Courts15 May 2018Allowed
Shri Mun Baruah Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0085
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 326, 341
High Courts15 May 2018Dismissed
Dr. Bhagya Narayan Singh Vs State Of Assam And 7 Ors
Gauhati High Court · (2018) 05 GAU CK 0084
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420
High Courts14 May 2018
Sawichhungi Vs Lalruati
Gauhati High Court · (2018) 05 GAU CK 0248
Registration Act, 1908 — Section 23, 25Code of Civil Procedure, 1908 — Order 7 Rule 1
High Courts14 May 2018Dismissed
Md Samsul Ali Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0083
Code Of Civil Procedure, 1908 — Order 47 Rule 1