High Courts18 May 2018Allowed
Lakhi Rani Das Vs M/S Badri Rai Co. And Anr.
Gauhati High Court · (2018) 05 GAU CK 0110
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 261 of 1,245
High Courts18 May 2018Allowed
Amin Uddin Laskar Vs State Of Assam And Anr. Amin Uddin Laskar State Of Assam And Anr.
Gauhati High Court · (2018) 05 GAU CK 0109
Indian Penal Code, 1860 — Section 34, 100, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts18 May 2018Partly Allowed
Sri Lila Duwarah, Uma Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0108
Indian Penal Code, 1860 — Section 376, 376(1), 376(2)(1), 511Protection of Children from Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164
High Courts18 May 2018Disposed Off
Jagat Basumatary Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0107
Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4Indian Penal Code, 1860 — Section 376, 511Code Of Criminal Procedure, 1973 — Section 164, 209, 313
High Courts17 May 2018Disposed Off
Tapan Bordoloi And 6 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0173
High Courts17 May 2018Disposed Off
Thekru Krbizoulie Angami Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0172
High Courts17 May 2018Disposed Off
Smti. Sumitra Kaiborta Vs Assam Power Distribution Company Limited
Gauhati High Court · (2018) 05 GAU CK 0171
High Courts17 May 2018Allowed
Ardhendu Shekhar Deb Alias Ardhendu Sekhar Dey Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0170
Central Civil Services Conduct Rules 1964 — Rule 3(1)(i)(ii)(iii)Constitution of India, 1950 — Article 311(2)
High Courts17 May 2018Allowed
M/s. Raitani Engineering Works Pvt. Ltd. Vs Union of India
Gauhati High Court · (2018) 05 GAU CK 0169
Arbitration and Conciliation Act, 1996 — Section 2(1)(d), 7, 7(2), 16
High Courts17 May 2018Allowed
Basanta Barman Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0168
Indian Penal Code, 1860 — Section 307, 457Code Of Criminal Procedure, 1973 — Section 162
High Courts17 May 2018
Shri Nripen Deka Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0167
Indian Electricity Act, 2003 — Section 126, 135Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 313
High Courts17 May 2018Disposed Off
Hatal Das And 2 Ors. Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0166
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379
High Courts17 May 2018Disposed Off
Naba Kalita Vs Minakshi Deka
Gauhati High Court · (2018) 05 GAU CK 0165
Code Of Criminal Procedure, 1973 — Section 125, 397, 401
High Courts17 May 2018Allowed
Bijoylal Chouhan Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0164
Indian Penal Code, 1860 — Section 34, 323, 325, 447Code Of Criminal Procedure, 1973 — Section 313
High Courts17 May 2018Allowed
John Pegu Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0163
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 164
High Courts17 May 2018Disposed Off
Rubul Baruah Vs Ruptrishna Dutta
Gauhati High Court · (2018) 05 GAU CK 0162
Code Of Criminal Procedure, 1973 — Section 200, 397, 401, 482Indian Penal Code, 1860 — Section 403, 406Special Marriage Act, 1954 — Section 27(1)(d)
High Courts17 May 2018Disposed Off
Sri Ajit Baruah Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 05 GAU CK 0161
Code Of Criminal Procedure, 1973 — Section 107, 145, 145(1), 145(2), 145(5), 146, 397, 482
High Courts17 May 2018Dismissed
Smti Barasha Borah Bordoloi Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 05 GAU CK 0160
Indian Penal Code, 1860 — Section 120B, 294, 341, 352, 353, 354, 384, 385, 389, 447, 448, 506, 509Information and Technology Act, 2008 — Section 66ACode Of Criminal Procedure, 1973 — Section 482
High Courts17 May 2018Dismissed
Diganta Barah Vs State Of Assam And Anr.
Gauhati High Court · (2018) 05 GAU CK 0158
Code Of Criminal Procedure, 1973 — Section 200, 202, 202(2), 204, 362, 401, 482Indian Penal Code, 1860 — Section 34, 120(B), 166, 294, 307, 352, 354, 357, 509
High Courts17 May 2018Dismissed
Chief Engineer And 2 Ors Vs Biswajit Choudhury And Anr
Gauhati High Court · (2018) 05 GAU CK 0157
Limitation Act, 1963 — Section 5