High Courts24 May 2018Allowed
SMT. Jurimoni Phookan Kakaty Vs State Of Assam And Ors
Gauhati High Court · (2018) 05 GAU CK 0175
Indian Penal Code, 1860 — Section 379Motor Vehicles Act, 1988 — Section 2, 2(19), 2(30)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 259 of 1,245
High Courts24 May 2018Dismissed
Dhansri Tea Industries Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0174
High Courts24 May 2018Disposed Off
Ranjan Kr. Gogoi And 59 Ors. Vs Securities And Exchange Board Of India And Ors
Gauhati High Court · (2018) 05 GAU CK 0148
Securities and Exchange Board of India Act, 1992 — Section 5(H)(A), 2(a), 11, 11(1), 11(3), 11(2B), 11(C), 11(2E), 11(i), 11(ii), 11(ii)(a), 11(iii), 11(iv), 11(2i), 11(2A), 11(2)(a), 11(2)(b), 11(2)(e), 11(2)(i), 11.3, 11.4, 15, 15I, 15(a), 15(b), 15(c), 15(d), 15(e), 15(f), 15(g), 15(h), 15(h)(a), 15(h)(b), 15HAIndian Penal Code, 1860 — Section 408, 420, 468
High Courts24 May 2018Disposed Off
Kacharitilla Venture L.P. School Ujankupa Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0147
High Courts24 May 2018Allowed
Vijay Kumar Kekdas Lawhatre And 13 Ors Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0146
Constitution of India, 1950 — Article 14, 309
High Courts24 May 2018Disposed Off
M/S Sela Charikaria Fishery Co.Op. Society Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 05 GAU CK 0145
Assam Fishery Rules, 1953 — Rule 16
High Courts24 May 2018Allowed
Raghu Rajput Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0144
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 106
High Courts24 May 2018Allowed
Mintu Baruah Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0143
Indian Penal Code, 1860 — Section 312, 417, 420, 493Code Of Criminal Procedure, 1973 — Section 164
High Courts24 May 2018Partly Allowed
Abu Tayab Md. Siddique And Anr. Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0142
Indian Penal Code, 1860 — Section 147, 323, 324, 325
High Courts24 May 2018Partly Allowed
Abdul Hussain Sk. And Anr Vs State Of Assam
Gauhati High Court · (2018) 05 GAU CK 0141
Indian Penal Code, 1860 — Section 34, 325, 341
High Courts23 May 2018Disposed Off
Lalrammuana Vs State of Mizoram
Gauhati High Court · (2018) 05 GAU CK 0249
Central Civil Services (Leave) Rule, 1972 — 32(6)
High Courts23 May 2018Disposed Off
Dipak Kumar Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 05 GAU CK 0140
High Courts23 May 2018Dismissed
Md. Safikul Haque Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 05 GAU CK 0139
High Courts23 May 2018Disposed Off
Smti Bibi Hazarika Vs State Of Assam And 9 Ors
Gauhati High Court · (2018) 05 GAU CK 0138
Assam Education (Provincialisation) of Services of Teachers and Re-Organization of Educational Institution Act, 2017 — Section 13(6)
High Courts23 May 2018Allowed
Musstt Sokina Khatun Vs Reliance General Insurance Co Ltd And Anr
Gauhati High Court · (2018) 05 GAU CK 0137
High Courts23 May 2018Partly Allowed
ICICI Lombard General Insurance Company Limited Vs Smti Pramila Nunisa And 6 Ors
Gauhati High Court · (2018) 05 GAU CK 0136
Motor Vehicles Act, 1988 — Section 140, 141, 163A, 166
High Courts23 May 2018Dismissed
State of Mizoram Vs Dr. N Pallai & anothers
Gauhati High Court · (2018) 05 GAU CK 0002
Code of Criminal Procedure, 1973 — Section 306, 313, 378Prevention of Corruption Act, 1988 — Section 7, 11, 13(1)(d), 13(2), 120B, 409Indian Evidence Act, 1872 — Section 114
High Courts23 May 2018Dismissed
Dr.Lalrammawii, Associate Professor Vs The Mizoram University
Gauhati High Court · (2018) 05 GAU CK 0001
High Courts22 May 2018Disposed Off
Amir Uddin Ahmed And 2 Ors. Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 05 GAU CK 0135
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 3, 3(1)(b), 3(1)(b)(vi), 8
High Courts22 May 2018Allowed
Ranju Agarwal Vs State Of Assam And 10 Ors.
Gauhati High Court · (2018) 05 GAU CK 0134
Assam Town & Country Planning Act, 1959 — Section 10(2)Assam Notified Urban Areas (Other than Guwahati) Building Act, 2014 — Section 20Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 — Rule 67, 67(2)(b), 67(3), 74(2)