High Courts06 Jun 2018Dismissed
M/S New India Assurance Co Ltd Vs Subodh Dhar And Ors
Gauhati High Court · (2018) 06 GAU CK 0022
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 255 of 1,245
High Courts06 Jun 2018Disposed Off
Sarkar Unush Mandal And Anr Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0021
Code of Criminal Procedure, 1973 — Section 161, 162(1), 207, 209, 313, 372, 382Indian Penal Code, 1860 — Section 141, 146, 147, 148, 149, 299, 300, 302, 341Indian Evidence Act, 1872 — Section 25, 26, 27
High Courts05 Jun 2018Disposed Off
Lalnunringa S/o Lalzamlova and ors Vs District Collector cum Deputy Commissioner and ors
Gauhati High Court · (2018) 06 GAU CK 0125
Land Aquisition Act 1894 — Section 3(d), 4, 4(1), 6, 18, 23(1A) 23(2), 28, 28A
High Courts04 Jun 2018Disposed Off
Shahajamal Sk. And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0020
High Courts04 Jun 2018Dismissed
Dipak Kumar Das Vs Parkedavis India Ltd And Ors
Gauhati High Court · (2018) 06 GAU CK 0019
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, 2Indian Contract Act, 1872 — Section 62, 73Specific Relief Act, 1963 — Section 14(1)(c)
High Courts04 Jun 2018Allowed
New India Assurance Co Ltd Vs Anil Sarkar And Ors
Gauhati High Court · (2018) 06 GAU CK 0018
Motor Vehicles Act, 1988 — Section 166(1)(c)(d)Code Of Civil Procedure, 1908 — Section 2(11)
High Courts04 Jun 2018Partly Allowed
Khudeja Khatun And 4 Ors Vs M/S Bajaj Allianz General Insurance Company Limited And Anr
Gauhati High Court · (2018) 06 GAU CK 0017
High Courts04 Jun 2018
Uttam Prodhani Vs M/S. Bhagwandas Auto Finance Ltd. And Anr.
Gauhati High Court · (2018) 06 GAU CK 0016
High Courts04 Jun 2018Allowed
Smt. Chandrawati Gupta And 4 Ors Vs Md Latif Ahmed And Ors
Gauhati High Court · (2018) 06 GAU CK 0015
High Courts04 Jun 2018Partly Allowed
Maliram Hazarika And 4 Ors. Vs State Of Assam And Anr.
Gauhati High Court · (2018) 06 GAU CK 0014
Indian Penal Code, 1860 — Section 34, 141, 147, 148, 149, 302
High Courts01 Jun 2018Disposed Off
Lalremtluanga and ors Vs Secretary to the Govt. Of India and ors
Gauhati High Court · (2018) 06 GAU CK 0124
High Courts01 Jun 2018Dismissed
Pawan Kr. Agarwal Vs Ishwar Prasad Jalan
Gauhati High Court · (2018) 06 GAU CK 0013
Code Of Civil Procedure, 1908 — Section 47, 152, Order 7 Rule 3, Order 41 Rule 31
High Courts01 Jun 2018Allowed
Jnanendra Chakravorty Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0012
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 10(6), 10(7)Assam Service (Disciplinary and Appeals) Rules, 1964 &mdash Section 6(1)
High Courts01 Jun 2018Disposed Off
Smti. Nirmali Bhattacharjee Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0011
High Courts01 Jun 2018Allowed
Central Bank Of India And 3 Ors Vs Sri Utpal Bordoloi
Gauhati High Court · (2018) 06 GAU CK 0010
High Courts01 Jun 2018Allowed
Jaganath Mandal Vs Divisional Manager And Ors.
Gauhati High Court · (2018) 06 GAU CK 0009
High Courts01 Jun 2018Allowed
Oriental Insurance Co . Ltd Vs Moin Uddin Laskar
Gauhati High Court · (2018) 06 GAU CK 0008
High Courts01 Jun 2018Disposed Off
National Insurance Co. Ltd. Vs Pronita Tamuli Gogoi And Ors
Gauhati High Court · (2018) 06 GAU CK 0007
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts01 Jun 2018
Dambaru Gurung Vs Bipul Borah And Anr
Gauhati High Court · (2018) 06 GAU CK 0006
High Courts01 Jun 2018Allowed
Kabil Sk Vs Md. Sofiur Rahman And Anr.
Gauhati High Court · (2018) 06 GAU CK 0005