High Courts13 Jun 2018Dismissed
Mrs Padmawati Bora Vs State Of Assam And Ors
Gauhati High Court · (2018) 06 GAU CK 0061
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 2(n), 14, 14(2), 14(4), 24(2), 24(4)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 253 of 1,245
High Courts13 Jun 2018Disposed Off
Kamrun Nessa Barbhuiya And Anr. Vs State Of Assam And Ors.
Gauhati High Court · (2018) 06 GAU CK 0060
High Courts13 Jun 2018Allowed
New India Assurance Company Ltd Vs Mrs Urasi Payeng And Anr
Gauhati High Court · (2018) 06 GAU CK 0059
Motor Vehicles Act, 1988 — Section 156, 145(b), 146, 147, 147(3), 149, 149(1), 166, 173Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts13 Jun 2018Allowed
Sri Nimai Saha, Sri Nimai Ch. Saha And 3 Ors Vs Md Atowar Rahman And 2 Ors
Gauhati High Court · (2018) 06 GAU CK 0058
High Courts13 Jun 2018Allowed
National Insurance Company Ltd Vs Sri Uttam Deka And Ors
Gauhati High Court · (2018) 06 GAU CK 0057
High Courts13 Jun 2018Partly Allowed
United India Insurance Co. Ltd Vs Smti Beula Dewri And Ors
Gauhati High Court · (2018) 06 GAU CK 0056
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304(A), 427
High Courts13 Jun 2018Allowed
Vinay Kumar Vs C B I
Gauhati High Court · (2018) 06 GAU CK 0055
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 20Code of Criminal Procedure, 1973 — Section 313
High Courts13 Jun 2018Dismissed
Ganga Minje, Gonga Minja Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0054
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 164
High Courts13 Jun 2018Dismissed
Daulat Ram Bangshall Alias Daulat Ram Bansal Alias Daulat Ram Agarwal And 2 Ors Vs State Of Assam And Anr
Gauhati High Court · (2018) 06 GAU CK 0053
Code of Criminal Procedure, 1973 — Section 190(1)(a), 200, 202, 202(1), 202(a), 203, 204, 208, 209, 482Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 392, 395, 397, 506Arms Act, 1959 — Section 25(1)(a)
High Courts13 Jun 2018Disposed Off
Dilip Das And Anr. Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0052
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 506
High Courts12 Jun 2018Partly Allowed
Sri Bikash Nath Vs State Of Assam
Gauhati High Court · (2018) 06 GAU CK 0051
Code of Criminal Procedure, 1973 — Section 209, 313, 323, 374(2)Indian Penal Code, 1860 — Section 34, 107, 302, 306, 498AIndian Evidence Act, 1872 — Section 113A
High Courts12 Jun 2018Partly Allowed
Khanindra Mazumdar Vs Subarna Kalita And Anr
Gauhati High Court · (2018) 06 GAU CK 0050
Indian Penal Code, 1860 — Section 312, 415, 417, 493Code of Criminal Procedure, 1973 — Section 164, 401(3)
High Courts12 Jun 2018Dismissed
Rajen Karmakar Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0049
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts12 Jun 2018Dismissed
Niranjan Majhi Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0048
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 164, 313Indian Evidence Act, 1872 — Section 106
High Courts12 Jun 2018Disposed Off
Kalicharan Paul Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0047
Indian Penal Code, 1860 — Section 302, 304II
High Courts12 Jun 2018Partly Allowed
Smti Labanya Deka, Lai Deka Vs State of Assam
Gauhati High Court · (2018) 06 GAU CK 0046
Indian Penal Code, 1860 — Section 34, 201, 299, 300, 302Code of Criminal Procedure, 1973 — Section 357A, 313Indian Evidence Act, 1872 — Section 25, 27
High Courts12 Jun 2018Disposed Off
Mayna Mia Mazumder Vs State Of Assam And Anr.
Gauhati High Court · (2018) 06 GAU CK 0045
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 143, 325, 342, 354, 427, 436, 457
High Courts12 Jun 2018Dismissed
Amrit Tiwari Since Deceased His Legal Heirs - A Dhurwa Nandan Tiwari And 6 Ors. Vs Rukmini Devi Koiri And Anr.
Gauhati High Court · (2018) 06 GAU CK 0044
Code Of Civil Procedure, 1908 — Section 115, 151Registration Act, 1908 — Section 7(1)(d), 17(1)(d)
High Courts11 Jun 2018Dismissed
Sri Lakhiram Deka Vs Smti Ginima Deka
Gauhati High Court · (2018) 06 GAU CK 0043
Hindu Marriage Act, 1955 — Section 13Family Courts Act, 1984 — Section 7(1), 19Indian Penal Code, 1860 — Section 498A
High Courts11 Jun 2018Allowed
Union Of India, Vs M/S Shree Gopal Enterprise
Gauhati High Court · (2018) 06 GAU CK 0042
Railways Act, 1989 — Section 106