High Courts12 Jul 2018
Himachal Road Transport Corporation Vs Mrs. Inumoni Begum
Gauhati High Court · (2018) 07 GAU CK 0023
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 248 of 1,245
High Courts12 Jul 2018
Oriental Insurance Co. Ltd. Vs Md. Taibur Rahman And Anr
Gauhati High Court · (2018) 07 GAU CK 0022
Workmen's Compensation Act, 1923 — Section 10, 30Indian Penal Code, 1860 — Section 279, 337, 338
High Courts11 Jul 2018Allowed
Chaldailova Vs Zapari and ors
Gauhati High Court · (2018) 07 GAU CK 0109
Mizo District Council House Site Acts, 1953 — Rule 3 (1)(2)(3)Limitation Act, 1963 — Article 136
High Courts11 Jul 2018Dismissed
Shri Nitai Mudok Vs Shri Suren Saikia, Surendra Saikia And Ors
Gauhati High Court · (2018) 07 GAU CK 0021
Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 16(c)
High Courts11 Jul 2018Dismissed
M/S Unidus Agents And Distributors And 5 Ors Vs Central Bank Of India And Anr.
Gauhati High Court · (2018) 07 GAU CK 0020
Recovery of Debts due to Banks and Financial Institution Act, 1993 — Section 31Limitation Act, 1963 — Section 18Indian Contract Act, 1872 — Section 25
High Courts11 Jul 2018Dismissed
Assam Medicine Dealers Association Vs Guwahati Municipal Corporation
Gauhati High Court · (2018) 07 GAU CK 0019
Guwahati Municipal Act, 1971 — Section 2(78), 180, 180(1), 180(4), 180(5)Constitution of India 1950 — Article 266, 276(2)
High Courts11 Jul 2018Disposed Off
Sri Gopal Kalita Vs Sri Sadananda Das
Gauhati High Court · (2018) 07 GAU CK 0018
High Courts11 Jul 2018Disposed Off
National Insurance Co. Ltd., Vs Smt. Marina Begum
Gauhati High Court · (2018) 07 GAU CK 0017
High Courts11 Jul 2018Disposed Off
Md. Julhas Ali Vs Regional Manager, National Insurance Co. Ltd.
Gauhati High Court · (2018) 07 GAU CK 0016
High Courts11 Jul 2018Allowed
Bhaskar Roy Choudhury And Anr Vs Hironmoy Sekhar Das Astopati @ Roy Astopati And 2 Ors 11.00
Gauhati High Court · (2018) 07 GAU CK 0015
Indian Succession Act, 1925 — Section 229, 237, 255, 257, 278, 278(d)Indian Evidence Act, 1872 — Section 65(c), 67, 68, 69, 74, 74(2), 76, 78, 78(6), 86, 90Limitation Act, 1963 — Article 137
High Courts10 Jul 2018Disposed Off
Lalthakima Vs State of Mizoram
Gauhati High Court · (2018) 07 GAU CK 0108
Indian Penal Code, 1860 — Section 34, 71, 380, 457Code of Criminal Procedure, 1973 — Section 31, 31(1), 31(2), 482
High Courts10 Jul 2018Allowed
Lalruatpuii Hlawnmual and ors Vs State of Mizoram represented and ors
Gauhati High Court · (2018) 07 GAU CK 0107
Mizoram Health Service Rules, 2009 — Rule 8, 10, 10(1), 10(3), 10(1)(3), 20, 30
High Courts10 Jul 2018Allowed
Karna Kumar Barman Vs State Of Assam And Ors
Gauhati High Court · (2018) 07 GAU CK 0014
Code Of Civil Procedure, 1908 — Section 34, 80, 96, Order 7 Rule 11(d), Order 7 Rule 11Specific Relief Act, 1963 — Section 41(h)Limitation Act, 1963 — Section 18
High Courts10 Jul 2018Dismissed
Md. Moniur Ali And Ors Vs Mustt. Safina Khatoon And Ors
Gauhati High Court · (2018) 07 GAU CK 0013
Code Of Civil Procedure, 1908 — Section 96, Order 26 Rule 9, Order 26 Rule 10(2), Order 41 Rule 2Code of Criminal Procedure, 1973 — Section 145Specific Relief Act, 1963 — Section 34
High Courts10 Jul 2018Dismissed
Amina Khatoon And Ors Vs Jahanara Begum And Ors
Gauhati High Court · (2018) 07 GAU CK 0012
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 2, Order 41 Rule 33, Order 7 Rule 11(a)Hindu Succession Act, 1956 — Section 372Court Fees Act, 1870 — Section 7(iv)(B)
High Courts10 Jul 2018Dismissed
Sri Khukan Debnath Vs Sri Gopal Biswas And Ors
Gauhati High Court · (2018) 07 GAU CK 0010
Code Of Civil Procedure, 1908 — Section 100, Order 2 Rule 2Indian Evidence Act, 1872 — Section 67
High Courts10 Jul 2018Dismissed
Sri Khukan Debnath Vs Sri Gopal Biswas And Ors
Gauhati High Court · (2018) 07 GAU CK 0009
Code Of Civil Procedure, 1908 — Section 100
High Courts10 Jul 2018Dismissed
Dr. Ashoke Bagchi Vs Union Of India And Ors
Gauhati High Court · (2018) 07 GAU CK 0008
High Courts10 Jul 2018Allowed
Sri Hari Nath Medhi And Anr Vs Branch Manager United India Insurance Company Ltd And Anr
Gauhati High Court · (2018) 07 GAU CK 0007
Motor Vehicles Act, 1988 — Section 140, 163, 163A
High Courts10 Jul 2018Allowed
National Insurance Co. Ltd. Vs Md. Tayeb Ali, Talib Ali
Gauhati High Court · (2018) 07 GAU CK 0006
Workmen’s Compensation Act (Now Employees’ Compensation Act), 1923 — Section 4(1)(c)(ii), 30