High Courts17 Jul 2018Disposed Off
Baten Ali, Abdul Baten Ali And Anr. Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 07 GAU CK 0043
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 266A, 366A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 247 of 1,245
High Courts16 Jul 2018Allowed
Ms. Iftara Begum Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0042
Assam Services (Pension) (Amendment) Rules, 2003 — Rule 3C, 143C
High Courts16 Jul 2018Dismissed
Union Of India And 4 Ors Vs Hari Kanta Kalita
Gauhati High Court · (2018) 07 GAU CK 0041
High Courts16 Jul 2018Disposed Off
Smti. Jusmita Borah Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 07 GAU CK 0040
Constitution of India 1950 — Article 14, 15, 16(1)
High Courts16 Jul 2018Disposed Off
Must Balijan Bewa Vs Divisional Manager The Oriental Insurance Co Ltd And Anr
Gauhati High Court · (2018) 07 GAU CK 0039
High Courts16 Jul 2018Dismissed
M/S. New India Assurance Co. Ltd. Vs Laku Moni Borah Bhuyan And 2 Ors.
Gauhati High Court · (2018) 07 GAU CK 0038
Motor Vehilce Act, 1988 — Section 147(5), 149(1)Insurance Act 1938 — Section 64VB
High Courts16 Jul 2018Disposed Off
National Insurance Company Ltd. Vs Sri Harish Ch. Roy
Gauhati High Court · (2018) 07 GAU CK 0037
High Courts16 Jul 2018
Sri Dipen Borah Vs Manager The Icici Lombard General Insurance Co. Ltd And 3 Ors
Gauhati High Court · (2018) 07 GAU CK 0036
High Courts16 Jul 2018Dismissed
National Insurance Co. Ltd. Vs Abdul Salam Sarkar And 2 Ors.
Gauhati High Court · (2018) 07 GAU CK 0035
Workmen’s Compensation Act, 1923 — Section 22, 30Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 365, 379, 411Motor Vehilce Act, 1988 — Section 147(1)(b), 167
High Courts16 Jul 2018Disposed Off
Pradip Rajkhowa And 2 Os. Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0034
Code of Criminal Procedure, 1973 — Section 482, 561AIndian Penal Code, 1860 — Section 405, 406, 415, 420
High Courts16 Jul 2018Disposed Off
Pankaj Das Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0033
Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 90, 375, 376, 420, 482, 493, 506
High Courts13 Jul 2018Disposed Off
Ratan Terang And 17 Ors. Vs State Of Assam And 8 Ors.
Gauhati High Court · (2018) 07 GAU CK 0032
Assam Autonomous District (Constitution of District Council) Rules 1951 — Rule 128(4)(b)
High Courts13 Jul 2018Disposed Off
Force No. 065323264 Asi/Ministerial Pravin Kumar Jha Vs Union Of India And 4 Ors.
Gauhati High Court · (2018) 07 GAU CK 0031
High Courts13 Jul 2018Disposed Off
Sri Diganta Sarma Vs Miss Chaitali Siddhanta And 6 Ors
Gauhati High Court · (2018) 07 GAU CK 0030
High Courts13 Jul 2018Disposed Off
Oriental Insurance Co. Ltd. Vs Ram Singh Rongfer And 2 Ors
Gauhati High Court · (2018) 07 GAU CK 0029
Motor Vehilce Act, 1988 — Section 63A, 166
High Courts13 Jul 2018Disposed Off
Miss. Muslima Khatun Vs Oriental Insurance Company Ltd.
Gauhati High Court · (2018) 07 GAU CK 0028
Motor Vehilce Act, 1988 — Section 166
High Courts13 Jul 2018Allowed
Padma Nath Talukdar Vs M/S Juma Hardware And Ors
Gauhati High Court · (2018) 07 GAU CK 0027
Motor Vehilce Act, 1988 — Section 166
High Courts13 Jul 2018Disposed Off
Oriental Insurance Company Ltd. Vs Miss. Muslima Khatun
Gauhati High Court · (2018) 07 GAU CK 0026
High Courts13 Jul 2018Allowed
Sukumar Das Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0025
Indian Penal Code, 1860 — Section 34, 304(B), 498(A)Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 113(B)
High Courts12 Jul 2018Disposed Off
M/S New India Assurance Co. Ltd. Vs Khyama Talukdar And Ors
Gauhati High Court · (2018) 07 GAU CK 0024
Motor Vehilce Act, 1988 — Section 140, 146, 147, 146(1), 147(1)(b), 166