High Courts19 Jul 2018Dismissed
Sri Abani Das Vs Smti Surabhi Baishya
Gauhati High Court · (2018) 07 GAU CK 0063
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 246 of 1,245
High Courts19 Jul 2018Dismissed
National Insurance Co Ltd Vs Mohibul Islam And Anr
Gauhati High Court · (2018) 07 GAU CK 0062
High Courts19 Jul 2018Allowed
New India Assurance Co Ltd Vs Gias Uddin And Anr
Gauhati High Court · (2018) 07 GAU CK 0061
Workmen’s Compensation Act, 1923 — Section 2(1)(dd), 10, 30Workmen’s Compensation Rules, 1924 — Section 21(1)(2), 21(3)
High Courts19 Jul 2018Dismissed
Jatin Mallik Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0060
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 8, 27
High Courts19 Jul 2018Allowed
Srikanta Paul Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0059
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120, 120B, 420, 468
High Courts19 Jul 2018Disposed Off
Proshidha Ranjan Neog Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0058
Code of Criminal Procedure, 1973 — Section 397, 482Information Technology Act, 2000 — Section 66E, 66F, 67, 67A, 77AIndian Penal Code, 1860 — Section 292(2), 506
High Courts18 Jul 2018
Nepurjan Bibi Choudhury Vs Musabbir Ali Choudhury And 17 Ors.
Gauhati High Court · (2018) 07 GAU CK 0057
Code of Civil Procedure, 1908 — Section 145, 146Indian Evidence Act, 1872 — Section 63(1), 67, 74(2), 90Registration Act, 1908 — Section 32, 58
High Courts18 Jul 2018Disposed Off
Rekibur Rahman Vs State Of Assam And 6 Ors.
Gauhati High Court · (2018) 07 GAU CK 0056
Essential Commodities Act, 1955 — Section 7Assam Service (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India 1950 — Article 311
High Courts18 Jul 2018Dismissed
Dipankar Dihingia Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 07 GAU CK 0055
High Courts18 Jul 2018Dismissed
Abdus Salam Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 07 GAU CK 0054
Indian Penal Code, 1860 — Section 147, 307, 325, 341
High Courts18 Jul 2018Allowed
Ajit Kumar Khandelwal Vs Amar Nath Khandelwal
Gauhati High Court · (2018) 07 GAU CK 0053
Indian Succession Act, 1925 — Section 63, 63(c), 299, 317Indian Evidence Act, 1872 — Section 68
High Courts18 Jul 2018Dismissed
Hiteswar Neog Vs Diganta Saikia And Anr ]
Gauhati High Court · (2018) 07 GAU CK 0052
Motor Vehilce Act, 1988 — Section 140, 141, 163A, 166, 173
High Courts18 Jul 2018Dismissed
Narendra Kumar Nath And Anr Vs State Of Assam And Anr
Gauhati High Court · (2018) 07 GAU CK 0051
Indian Penal Code, 1860 — Section 34, 302, 307, 326Code of Criminal Procedure, 1973 — Section 164, 313
High Courts17 Jul 2018Allowed
Partha Sarathi Chakraborty And Ors Vs Gopal Nanda Goswami And Anr
Gauhati High Court · (2018) 07 GAU CK 0050
Indian Evidence Act, 1872 — Section 61, 63(1), 64, 65, 67, 74(2)Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 21, Order 7 Rule 3
High Courts17 Jul 2018Dismissed
Kshitish Ranjan Paul And Anr. Vs Digendra Das And 6 Ors.
Gauhati High Court · (2018) 07 GAU CK 0049
High Courts17 Jul 2018Disposed Off
Minati Bora And Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 07 GAU CK 0048
High Courts17 Jul 2018Disposed Off
Nilotpal Das And 8 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 07 GAU CK 0047
High Courts17 Jul 2018Dismissed
Sri Kamalakanta Bhattacharjee Vs Smt Kusum Devi
Gauhati High Court · (2018) 07 GAU CK 0046
High Courts17 Jul 2018Dismissed
Nripendra Deka Vs Smt. Labanya Deka
Gauhati High Court · (2018) 07 GAU CK 0045
Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 494, 498(A)
High Courts17 Jul 2018Partly Allowed
Biman Deb And 6 Ors. Vs State Of Assam And Anr.
Gauhati High Court · (2018) 07 GAU CK 0044
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 324, 326, 447Code of Criminal Procedure, 1973 — Section 164