High Courts27 Jul 2018Disposed Off
Tirath Singh Chadha Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0103
Indian Penal Code, 1860 — Section 34, 302, 307, 326Code of Criminal Procedure, 1973 — Section 144, 161, 197, 197(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 244 of 1,245
High Courts27 Jul 2018Dismissed
Ananda Hazarika Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0102
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313Indian Evidence Act, 1872 — Section 106
High Courts26 Jul 2018Disposed Off
Ishwar Prasad Jalan Vs Madan Lal Agarwal
Gauhati High Court · (2018) 07 GAU CK 0101
Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1( r), Order 39 Rule 1, 2Indian Penal Code, 1860 — Section 34, 120B, 420
High Courts26 Jul 2018Dismissed
Union Of India And Anr. Vs M/S Kiran Construction
Gauhati High Court · (2018) 07 GAU CK 0100
Arbitration and Conciliation Act, 1996 — Section 34, 37Code of Civil Procedure, 1908 — Section 47Constitution of India 1950 — Article 226, 227
High Courts26 Jul 2018Dismissed
Shahud Ahmed Barlaskar And 8 Ors Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 07 GAU CK 0099
High Courts26 Jul 2018Dismissed
Bishwanath Mandal And 5 Ors. Vs Union Of India And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0098
Foreigners Act, 1946 — Section 2(a), 8Indian Evidence Act, 1872 — Section 3
High Courts26 Jul 2018Dismissed
Kartik Murari Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0097
Indian Penal Code, 1860 — Section 302, 363, 366, 376Protection of Children from Sexual Offence (POCSO) Act, 2012 — Section 4Code of Criminal Procedure, 1973 — Section 161, 216, 313, 361
High Courts26 Jul 2018Allowed
Geju Praja Vs State Of Assam
Gauhati High Court · (2018) 07 GAU CK 0096
Indian Penal Code, 1860 — Section 302
High Courts25 Jul 2018Dismissed
Ajbahar Ali Vs Union Of India
Gauhati High Court · (2018) 07 GAU CK 0095
Foreigners Act, 1946 — Section 8, 9Constitution of India 1950 — Article 355
High Courts25 Jul 2018Allowed
Putul Kachari And 2 Ors. Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 07 GAU CK 0094
Land Acquisition Act, 1894 — Section 4(1), 18, 25
High Courts24 Jul 2018Allowed
North East Region Finservices Limited And Anr. Vs State Of Mizoram And Ors
Gauhati High Court · (2018) 07 GAU CK 0093
Reserve Bank of India Act, 1934 — Section 45Q, 45I, 45IB, 45IC, 45IJ, 45JA, 451A,45IA, 45K, 45L, 45MB, 45MC, 45NState of Mizoram enacted Mizoram Money Lenders and Accredited Loan Providers (Regulation) Act, 2010 — Section 1(4), 2(1), 2(2), 2(8), 2(8)(m), 2(9), 5, 28State of Mizoram enacted the Mizoram Money Lenders and Accredited Loan Providers (Regulation) (First Amendment) Act, 2011 — Section 2, 3
High Courts24 Jul 2018Disposed Off
Miss Firdoshi And Anr Vs North East Frontier Railway And 3 Ors.
Gauhati High Court · (2018) 07 GAU CK 0092
High Courts24 Jul 2018Disposed Off
Sanghamitra Barbora And 5 Ors. Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0091
High Courts24 Jul 2018Dismissed
M/S Premier Roller Flour Mills And Ors. Vs ICICI Bank Ltd And Ors
Gauhati High Court · (2018) 07 GAU CK 0090
Negotiable Instruments Act, 1881 — Section 138, 138(b), 141, 1421, 142A, 42(2)General Clauses Act, 1897 — Section 27Code of Criminal Procedure, 1973 — Section 178(d)
High Courts24 Jul 2018Allowed
Prakash Das Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 07 GAU CK 0089
High Courts24 Jul 2018Disposed Off
Kamal Kumar Bhuyan Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 07 GAU CK 0088
Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9
High Courts24 Jul 2018Dismissed
Parimal Chanda Vs Sobita Chanda
Gauhati High Court · (2018) 07 GAU CK 0087
Hindu Marriage Act, 1955 — Section 28
High Courts24 Jul 2018Dismissed
National Insurance Co.Ltd. Vs Nirada Devi And Anr
Gauhati High Court · (2018) 07 GAU CK 0086
Motor Vehicle Act, 1988 — Section 2(30), 149
High Courts24 Jul 2018Partly Allowed
Siva Dihingia Vs State Of Assam And Ors.
Gauhati High Court · (2018) 07 GAU CK 0085
Indian Penal Code, 1860 — Section 302, 304
High Courts23 Jul 2018Allowed
Mridul Baishya Vs Union Of India
Gauhati High Court · (2018) 07 GAU CK 0084