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Gauhati High Court judgments

24,891 judgments · page 243 of 1,245

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High Courts09 Aug 2018Allowed

Md Ajibor Rahman And Anr Vs State Of Assam And Ors.

Gauhati High Court · (2018) 08 GAU CK 0019

Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161
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High Courts09 Aug 2018Dismissed

Lakhimpur Krishi Udyog (P) Ltd. Vs Assam Power Distribution Company Ltd.

Gauhati High Court · (2018) 08 GAU CK 0018

Code of Criminal Procedure, 1973 — Section 154, 173, 482Electricity Act, 2003 — Section 126, 126(2), 126(4), 127, 135, 135(a), 135(e), 135(1), 135(1)(a), 135(1)(b), 135((1)©, 135(1)(d), 138, 151
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High Courts09 Aug 2018Partly Allowed

Rajesh Mahali, Dalohatia Vs State Of Assam

Gauhati High Court · (2018) 08 GAU CK 0014

Indian Penal Code, 1860 — Section 302, 304Code of Criminal Procedure, 1973 — Section 313
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High Courts09 Aug 2018Dismissed

State Of Assam Vs Abdul Kalam And Ors

Gauhati High Court · (2018) 08 GAU CK 0013

Indian Penal Code, 1860 — Section 148, 149, 302, 341Code of Criminal Procedure, 1973 — Section 161
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High Courts08 Aug 2018Partly Allowed

Jamatullah Ali Vs Abdul Jabbar And 5 Ors

Gauhati High Court · (2018) 08 GAU CK 0017

Code of Civil Procedure, 1908 — Section 151, Order 43 Rule 1(r ), Order 39 Rule 1, Order 39 Rule 2
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High Courts08 Aug 2018Disposed Off

Naba Kumar Nath Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 08 GAU CK 0016

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High Courts08 Aug 2018Allowed

Dr. Uddipana Goswami Vs Suman Kalyan Chakrabarti

Gauhati High Court · (2018) 08 GAU CK 0015

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High Courts07 Aug 2018Disposed Off

Jakir Hussain Vs State Of Assam And 6 Ors

Gauhati High Court · (2018) 08 GAU CK 0012

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High Courts07 Aug 2018Disposed Off

Samar Jyoti Phukan And 5 Ors Vs State Of Assam And 3 Ors

Gauhati High Court · (2018) 08 GAU CK 0011

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High Courts07 Aug 2018Dismissed

Shrikant S. Karnase Vs Union Of India

Gauhati High Court · (2018) 08 GAU CK 0010

Services (Temporary Service) Rules, 1965 — Rule 5Fundamental Rules — Rule 54
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High Courts07 Aug 2018Partly Allowed

Smti. Sthiti Sutradhar Vs Sri Niren Mahanta

Gauhati High Court · (2018) 08 GAU CK 0009

Indian Succession Act, 1925 — Section 306Motor Vehicles Act, 1988 — Section 142, 144, 155, 166, 166(1)
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High Courts06 Aug 2018Allowed

Burhan Uddin Barbhyuiya Vs State Of Assam And 3 Ors.

Gauhati High Court · (2018) 08 GAU CK 0008

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High Courts06 Aug 2018Disposed Off

Dilip Chetia Vs State Of Assam And 7 Ors.

Gauhati High Court · (2018) 08 GAU CK 0007

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High Courts06 Aug 2018Allowed

Mohan Rabidas Vs State Of Assam

Gauhati High Court · (2018) 08 GAU CK 0005

Indian Penal Code, 1860 — Section 302, 326, 448, 457Code of Criminal Procedure, 1973 — Section 161
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High Courts06 Aug 2018Disposed Off

Jakir Hussain Vs State Of Assam And 6 Ors

Gauhati High Court · (2018) 08 GAU CK 0004

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High Courts03 Aug 2018Dismissed

Sri Sekhar Kanti Sarkar Vs State Of Assam And 8 Ors

Gauhati High Court · (2018) 08 GAU CK 0003

Assam Services (Discipline & Appeal) Rules, 1964 — Rule 9(9)
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High Courts02 Aug 2018Disposed Off

Bajaj Allianz General Insurance Co. Ltd. Vs Momi Boruah

Gauhati High Court · (2018) 08 GAU CK 0002

Motor Vehicle Act, 1988 — Section 147, 163A, 165
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High Courts01 Aug 2018Dismissed

Azmat Ali Vs Union Of India

Gauhati High Court · (2018) 08 GAU CK 0001

Foreigners Act, 1946 — Section 8, 9Constitution of India 1950 — Article 355
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High Courts30 Jul 2018Disposed Off

Sabur Uddin Vs Union Of India

Gauhati High Court · (2018) 07 GAU CK 0105

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High Courts30 Jul 2018

Sri Utpal Das Vs Divisional Manager National Insurance Company Limited And 2 Ors

Gauhati High Court · (2018) 07 GAU CK 0104

Workmen’s Compensation Act, 1923 — Section 3, 10, 30Indian Penal Code, 1860 — Section 120(B), 201, 302, 365
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