High Courts12 Sept 2018Disposed Off
M/S. Star Paper And Board Mill Vs Union Of India And 6 Ors.
Gauhati High Court · (2018) 09 GAU CK 0025
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 241 of 1,245
High Courts12 Sept 2018Dismissed
Jwngsar Baglary Vs Assam Gramin Vikash Bank And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0024
Regional Rural Bank Act, 1976 — Section 17Regional Rural Banks (Appointment and Promotion of Officers and Other Employees) Rules, 1998 — Rule 4, 5, 6, 7, 8
High Courts10 Sept 2018Disposed Off
Anjan Mitra And 3 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 09 GAU CK 0023
High Courts10 Sept 2018Dismissed
Musstt. Surjyadhan Bibi, Surjyabhan Bibi Vs Union Of India And 6 Ors.
Gauhati High Court · (2018) 09 GAU CK 0022
Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226
High Courts07 Sept 2018Allowed
Monoranjan Deb His Sole Legal Heirs Is Madan Mohan Deb Vs Prasanna Kr. Das His Legal Heirs Binod Kr. Das And Ors
Gauhati High Court · (2018) 09 GAU CK 0021
High Courts07 Sept 2018Disposed Off
Ghanashyam Das Vs State Of Assam And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0020
High Courts07 Sept 2018Disposed Off
Sonamura Foreign Liquor Shop No.2 And Anr Vs Union Of India And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0019
Prohibition of Benami Property Transactions Act, 1988 — Section 2(ix), 19(1), 24, 24(4), 24(4)(b)(i)
High Courts07 Sept 2018Disposed Off
Kamaleswar Roy Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 09 GAU CK 0018
High Courts07 Sept 2018Dismissed
Parul Bala Debnath Vs Union Of India And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0017
Foreigners Act, 1946 — Section 9Constitution of India, 1950 — Article 226
High Courts07 Sept 2018Allowed
Shri Pranjal Saikia Vs State of Assam
Gauhati High Court · (2018) 09 GAU CK 0016
Assam Minor Mineral Concession Rules, 2013 — Rule 32(1), 33(1)
High Courts07 Sept 2018Dismissed
United India Insurance Co Ltd Vs Abu Bakkar Siddique Prodhani And 5 Ors
Gauhati High Court · (2018) 09 GAU CK 0015
Indian Penal Code, 1860 — Section 279, 338
High Courts06 Sept 2018Allowed
Abdul Hakim Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 09 GAU CK 0014
High Courts06 Sept 2018Disposed Off
Hemendra Nath Deka And 2 Ors Vs Union Of India
Gauhati High Court · (2018) 09 GAU CK 0013
High Courts06 Sept 2018Allowed
Kanti Khatanier Vs State Of Assam And 8 Ors
Gauhati High Court · (2018) 09 GAU CK 0012
High Courts06 Sept 2018Allowed
United India Insurance Co. Ltd. Vs Smti. Lili Bezbaruah
Gauhati High Court · (2018) 09 GAU CK 0011
Motor Vehicles Act, 1988 — Section 147, 163A, 166, 165
High Courts06 Sept 2018Allowed
Manoj Talukdar Vs Regional Manager
Gauhati High Court · (2018) 09 GAU CK 0010
Motor Vehicles Act, 1988 — Section 168, 169, 173
High Courts06 Sept 2018Allowed
National Insurance Company. Ltd. Vs Smti. Asima Gogoi
Gauhati High Court · (2018) 09 GAU CK 0009
Motor Vehicles Act, 1988 — Section 147, 163A
High Courts05 Sept 2018Disposed Off
Dinesh Kumar Mittal Vs Vijaya Bank (A Govt. Of India Undertaking) And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0008
High Courts04 Sept 2018Disposed Off
Dhekiajuli Marowari Panchayat And 2 Ors. Vs Bhuban Borah
Gauhati High Court · (2018) 09 GAU CK 0007
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13, Order 3 Rule 4Constitution of India, 1950 — Article 227
High Courts04 Sept 2018Allowed
MD ABDUL RAHIM And ANR Vs State Of Assam And Ors.
Gauhati High Court · (2018) 09 GAU CK 0006
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 161, 164