COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 239 of 1,245

High Courts04 Oct 2018Allowed

Sh B. R. Attri And Anr @APPELLANT@Hash Central Bureau Of Investigation Cbi

Gauhati High Court · (2018) 10 GAU CK 0011

Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(1)(d)(i)(ii), 20Indian Penal Code, 1860 — Section 120B, 415, 420, 468, 471, 477ACode of Criminal Procedure, 1973 — Section 313

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High Courts03 Oct 2018Dismissed

M/S Gajanan Structures And Anr Vs Biswajit Deb And 8 Ors

Gauhati High Court · (2018) 10 GAU CK 0010

Code of Civil Procedure, 1908 — Section 9, 104, 151, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1(r)Specific Relief Act, 1963 — Section 41(h)

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High Courts03 Oct 2018Dismissed

Pranab Das And Anr Vs Assam Public Service Commission And Ors

Gauhati High Court · (2018) 10 GAU CK 0009

Assam Industries Service Rules, 1997 — Rule 6(1)(c)APSC (Procedure & Conduct of Business) Rules, 2010 — Rule 19

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High Courts03 Oct 2018Allowed

Kamesh Salam Vs Union Of India And Ors

Gauhati High Court · (2018) 10 GAU CK 0008

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 12, 226

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High Courts01 Oct 2018Disposed Off

Purbanchal Enterprise Pvt. Ltd Vs Union Of India And Ors

Gauhati High Court · (2018) 10 GAU CK 0007

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High Courts01 Oct 2018Dismissed

Dr Hirak Das Vs State Of Assam And Ors

Gauhati High Court · (2018) 10 GAU CK 0006

Assam Medical Education Services Rules, 2008 — Rule 11(ii)

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High Courts01 Oct 2018Dismissed

Mokshada Sharma Kataki Vs Assam Gramin Vikash Bank And 5 Ors

Gauhati High Court · (2018) 10 GAU CK 0005

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High Courts01 Oct 2018Disposed Off

M/S. Barak Ispat Pvt. Ltd Vs Union Of India And 5 Ors

Gauhati High Court · (2018) 10 GAU CK 0004

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High Courts01 Oct 2018Disposed Off

M/S. Ozone Ayurvedics Vs Union Of India And 5 Ors

Gauhati High Court · (2018) 10 GAU CK 0003

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High Courts01 Oct 2018Dismissed

All Assam Panchayat And Women And Children Extension Officers Association And 20 Ors Vs State Of Assam And 51 Ors

Gauhati High Court · (2018) 10 GAU CK 0002

Assam Panchayat and Rural Development Officers Service Rules, 2013 — Rule 3(g), 11Constitution of India, 1950 — Article 226

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High Courts01 Oct 2018Disposed Off

Abdul Mumin Barbhuiya Vs State Of Assam And Ors

Gauhati High Court · (2018) 10 GAU CK 0001

Code of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 294, 447, 448, 506

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High Courts27 Sept 2018Disposed Off

Amena Khatun Vs State Of Assam And 5 Ors

Gauhati High Court · (2018) 09 GAU CK 0054

Foreigners Act, 1946 — Section 3Constitution of India, 1950 — Article 258, 258(1)

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High Courts26 Sept 2018Dismissed

Mizanur Rahman Vs State Of Assam And 4 Ors

Gauhati High Court · (2018) 09 GAU CK 0053

Constitution of India, 1950 — Article 226, 227

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High Courts26 Sept 2018Disposed Off

Dr. A.K. Adhyapok Vs State Of Assam And 3 Ors

Gauhati High Court · (2018) 09 GAU CK 0052

Code of Criminal Procedure, 1973 — Section 167(2)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6, 6(1)Central Civil Service (Classification, Control and Appeal) Rules 1965 — Rule 10(6), 10(7)

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High Courts25 Sept 2018Disposed Off

Shehnaz Begum Vs State Of Assam And 17 Ors

Gauhati High Court · (2018) 09 GAU CK 0051

Indian Penal Code, 1860 — Section 387Prevention of Corruption Act, 1988 — Section 7Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 — Rule 21(i), 23, 27, 28, 28(iii)

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High Courts24 Sept 2018Allowed

United India Insurance Co. Ltd Vs Uttam Kr. Saha And Anr

Gauhati High Court · (2018) 09 GAU CK 0050

Workmen’s Compensation Act, 1923 — Section 4, 4(1), 4(1)( c), 4A(3)(a), 10, 30Revenue Recovery Act, 1890 — Section 5Code of Civil Procedure, 1908 — Order 41 Rule 2, Order 41 Rule 23A

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High Courts21 Sept 2018Disposed Off