COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 237 of 1,245

High Courts12 Nov 2018Dismissed

State Of Assam @APPELLANT@Hash Sri Pranjal Borah

Gauhati High Court · (2018) 11 GAU CK 0009

Indian Penal Code, 1860 — Section 120B, 409, 468, 471Prevention of Corruption Act, 1988 — Section 12(2), 13(2)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(1)(a), 6(1)(c), 6(1), 6(2), 9

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High Courts09 Nov 2018Disposed Off

Arabinda Kumar Sarma And 26 Ors @APPELLANT@Hash State Of Assam And 3 Ors

Gauhati High Court · (2018) 11 GAU CK 0008

Assam Venture Educational Institutions (Provincialization of Services) Act, 2011 — Section 4(1)

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High Courts08 Nov 2018

Binika Goyary @APPELLANT@Hash State Of Assam And Ors

Gauhati High Court · (2018) 11 GAU CK 0007

University Grants Commission Act, 1956 — Section 12A(1)(d), 12A(2)(a), 12A(2)(c), 26(1), 26(1)(e), 26(1)(f), 26(1)(g), 26(1)(h)

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High Courts01 Nov 2018Dismissed

Abdul Jalil @APPELLANT@Hash Kharupetia Town Committee And Anr

Gauhati High Court · (2018) 11 GAU CK 0006

Assam Municipal Act, 1954 — Section 326Code of Civil Procedure, 1908 — Section 80Limitation Act, 1963 — Article 113

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High Courts01 Nov 2018Allowed

Nuruzzaman Sk And Ors @APPELLANT@Hash Monowara Bewa

Gauhati High Court · (2018) 11 GAU CK 0005

Code of Criminal Procedure, 1973 — Section 145Limitation Act, 1963 — Article 54

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High Courts01 Nov 2018Disposed Off

Sirazul Ambia @APPELLANT@Hash State Of Assam And 7 Ors

Gauhati High Court · (2018) 11 GAU CK 0004

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High Courts01 Nov 2018Disposed Off

Jatin Ch. Deka @APPELLANT@Hash State Of Assam And 3 Ors

Gauhati High Court · (2018) 11 GAU CK 0003

Constitution of India, 1950 — Article 226

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High Courts01 Nov 2018Allowed

Smti Nitikona Banarjee @APPELLANT@Hash Sri Ram Prasad Banerjee

Gauhati High Court · (2018) 11 GAU CK 0002

Family Court Act, 1984 — Section 7, 7(b)Code of Civil Procedure, 1908 — Order 7 Rule 10

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High Courts01 Nov 2018Allowed

New India Assurance Co. Ltd @APPELLANT@Hash Sri Pradip Boro

Gauhati High Court · (2018) 11 GAU CK 0001

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High Courts31 Oct 2018Disposed Off

National Insurance Company Ltd @APPELLANT@Hash Smti Bijaya Bhuyan And Ors

Gauhati High Court · (2018) 10 GAU CK 0042

Motor Vehicles Act, 1988 — Section 140, 141, 163A, 163A(3), 166Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 2, 5, 5(1)(a)

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High Courts31 Oct 2018Partly Allowed

Sri Bikash Rajbanshi @APPELLANT@Hash State Of Assam

Gauhati High Court · (2018) 10 GAU CK 0041

Indian Penal Code, 1860 — Section 376, 493, 417Code of Criminal Procedure, 1973 — Section 313

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High Courts31 Oct 2018Allowed

Sri Manik Ali @APPELLANT@Hash State of Assam

Gauhati High Court · (2018) 10 GAU CK 0040

Code of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 34, 307, 324, 326, 457, 458

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High Courts31 Oct 2018Allowed

Nabam Eka And Ors @APPELLANT@Hash Central Bureau Of Investigation (E)

Gauhati High Court · (2018) 10 GAU CK 0039

Code of Criminal Procedure, 1973 — Section 407, 407(1), 407(1)(c)Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 325, 447Arms Act, 1959 — Section 25(1)(a), 29

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High Courts30 Oct 2018Dismissed

Bhuban Kalita @APPELLANT@Hash State Of Assam And Anr

Gauhati High Court · (2018) 10 GAU CK 0038

Code of Criminal Procedure, 1973 — Section 125, 125(4), 397(3), 482

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High Courts12 Oct 2018Dismissed

M/S Hari Krishan And Sons And Anr @APPELLANT@Hash Union Of India And Ors

Gauhati High Court · (2018) 10 GAU CK 0037

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High Courts12 Oct 2018Dismissed

Apeejay Tea Ltd. And Anr @APPELLANT@Hash Union Of India And 3 Ors

Gauhati High Court · (2018) 10 GAU CK 0036

Finance Act 1994 — Section 65B(5), 68(2), 73, 73(1), 75, 78Uttar Pradesh Sales Tax Act, 1948 — Section 2(i)

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High Courts12 Oct 2018Dismissed

Sri Devendra Kumar Sethia @APPELLANT@Hash Sri Sunil Kumar Sethia

Gauhati High Court · (2018) 10 GAU CK 0035

Constitution of India, 1950 — Section 215Registration Act, 1908 — Section 23Arbitration and Conciliation Act, 1996 — Section 16(2), 31, 36

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High Courts12 Oct 2018Disposed Off

Utpal Bhuyan @APPELLANT@Hash State Of Assam

Gauhati High Court · (2018) 10 GAU CK 0034

Code of Criminal Procedure, 1973 — Section 439Prevention of Corruption Act, 1988 — Section 7, 13(1)(a)(b)(d)(2)Indian Penal Code, 1860 — Section 120(B), 201, 420, 463, 468, 471

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High Courts12 Oct 2018Allowed

Sri Satya Narayan Kejriwal @APPELLANT@Hash Sri Gajraj Surana

Gauhati High Court · (2018) 10 GAU CK 0033

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120(B), 209, 415, 418, 420, 463, 468

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High Courts12 Oct 2018Dismissed

Laxmi Narayan Sahu @APPELLANT@Hash Union Of India And 2 Ors

Gauhati High Court · (2018) 10 GAU CK 0032

Finance Act of 1994 — Section 73(i), 75, 76, 78Central Goods and Service Tax Act, 2017 — Section 173, 174, 174(1), 174(2), 174(2)(e)General Clauses Act, 1897 — Section 6, 6A

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