High Courts26 Nov 2018Disposed Off
Liakat Ali Vs Binoy Saha Roy
Gauhati High Court · (2018) 11 GAU CK 0029
Code of Criminal Procedure, 1973 — Section 145Limitation Act 1963 — Section 27
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 236 of 1,245
High Courts22 Nov 2018
Atowar Rahman Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 11 GAU CK 0028
General Clauses Act, 1897 &mdash Section 14, 16, 21Representation of the People Act, 1951 — Section 29AAdministrative Tribunals Act, 1985 — Section 3
High Courts22 Nov 2018Disposed Off
All Assam Muslim Marriages And Divorces Registrars And Kazi Association And 3 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 11 GAU CK 0027
Assam Moslem Marriages and Divorces Registration Act, 1935 — Section 3, 4, 11, 15, 17, 19, 20, 21, 22Constitution Of India, 1950 — Article 19(1)(a), 19(1)(g)
High Courts20 Nov 2018Disposed Off
Rajib Bura Gohain Vs Gauhati High Court and 3 ORS
Gauhati High Court · (2018) 11 GAU CK 0026
High Courts19 Nov 2018Allowed
Jahiruddin Ali Sekh Vs Union Of India And 4 Ors
Gauhati High Court · (2018) 11 GAU CK 0025
Foreigners’ Act 1946 — Section 9
High Courts15 Nov 2018Dismissed
Sagar Mura S/O Lt. Mongala Mura, Nagar Mura Vs State of Assam
Gauhati High Court · (2018) 11 GAU CK 0024
Indian Penal Code, 1860 — Section 34, 299, 300, 302Code of Criminal Procedure, 1973 — Section 164, 174(4), 209, 313, 315Evidence Act, 1872 — Section 138
High Courts15 Nov 2018Dismissed
Sri Ashim Kumar Dey Vs State Bank Of India And 3 Ors
Gauhati High Court · (2018) 11 GAU CK 0023
State Bank of India Rule 1992 — Rule 68(2)Constitution Of India, 1950 — Article 14
High Courts15 Nov 2018
Aymana Bibi Vs Union Of India And Ors
Gauhati High Court · (2018) 11 GAU CK 0022
Foreigners Act, 1946 — Section 9
High Courts15 Nov 2018Dismissed
Musstt Joynab Bibi And 5 Ors Vs Union Of India And 5 Ors
Gauhati High Court · (2018) 11 GAU CK 0021
Foreigners Act, 1946 &mdash Section 9
High Courts15 Nov 2018
Nazia Sultana Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 11 GAU CK 0020
High Courts15 Nov 2018Disposed Off
Bikash Saibam Vs Union Of India And 2 Ors
Gauhati High Court · (2018) 11 GAU CK 0019
High Courts15 Nov 2018Allowed
Bimal Chandra Tamuli And 2 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 11 GAU CK 0018
Assam Inland Water Transport Services Rules 2009 — Rule 5(6)(b), 12(4), 12.4(i)(b), 14
High Courts15 Nov 2018Disposed Off
Smt. Pijulata Kalita Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 11 GAU CK 0017
Assam Elementary Education (Provincialisation) Rules of 1977 — Rule 3(5)
High Courts15 Nov 2018Disposed Off
Pradip Kumar Das Vs State Of Assam And Ors
Gauhati High Court · (2018) 11 GAU CK 0016
Indian Penal Code, 1860 — Section 409Assam Service (Discipline and Appeal) Rules 1964 — Rule 9Assam Services Pension Rules 1969 — Rule 22(1)
High Courts14 Nov 2018Disposed Off
Nirakar Mallick Vs Union Of India And Ors
Gauhati High Court · (2018) 11 GAU CK 0015
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(7)
High Courts14 Nov 2018Dismissed
Nirmal Kumar Jain Vs Oriental Insurance Co. Ltd And 2 Ors.
Gauhati High Court · (2018) 11 GAU CK 0014
Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts13 Nov 2018Disposed Off
Union of India Vs Sundeswar Choudhury,S/O Late Sonelal Choudhury
Gauhati High Court · (2018) 11 GAU CK 0013
Central Reserve Police Force Rules, 1955 — Rule 27
High Courts13 Nov 2018Disposed Off
Nand Lal Devnath Vs Union Of India And Ors
Gauhati High Court · (2018) 11 GAU CK 0012
Foreigners Act, 1946 — Section 9
High Courts13 Nov 2018Allowed
Sri Rajen Ganju Vs State of Assam
Gauhati High Court · (2018) 11 GAU CK 0011
Indian Penal Code, 1860 — Section 302
High Courts12 Nov 2018Allowed
Kurkuru Garh Vs State of Assam
Gauhati High Court · (2018) 11 GAU CK 0010
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — 164, 313