High Courts17 Dec 2018
Sabita Rani Singha Vs Union Of India And 6 Ors
Gauhati High Court · (2018) 12 GAU CK 0051
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 234 of 1,245
High Courts15 Dec 2018Disposed Off
Sunkungur Boro Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0049
High Courts15 Dec 2018Disposed Off
Konmai Phukan Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0048
Assam Services (Pension) Rules, 1969 — Rule 67
High Courts15 Dec 2018Allowed
Abdul Wahid Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0047
High Courts15 Dec 2018Disposed Off
Harendra Nath Sarma Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0046
Manual of Office Procedure in the Secretariat Rule, 1981 — Rule 37(c)Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 9, 15
High Courts15 Dec 2018Allowed
Majam Ali Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 12 GAU CK 0045
High Courts15 Dec 2018Disposed Off
Ganesh Ch. Lahkar Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 12 GAU CK 0044
Assam Services (Pension) Rules, 1969 — Rule 67
High Courts15 Dec 2018Disposed Off
Arun Chandra Deka Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 12 GAU CK 0043
High Courts15 Dec 2018Disposed Off
Sankar Pathak Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0042
Assam Services (Pension) Rules, 1969 — Rule 67
High Courts14 Dec 2018Disposed Off
Arpana Sarkar Vs State of Assam and ors
Gauhati High Court · (2018) 12 GAU CK 0041
High Courts14 Dec 2018Disposed Off
Nirod Kumar Deka Vs Oriental Bank Of Commerce And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0040
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14, 17
High Courts14 Dec 2018Allowed
Jiyan Ali Vs Julmat Ali And 7 Ors
Gauhati High Court · (2018) 12 GAU CK 0039
Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1)(aa), Order 41 Rule 23A, Order 41 Rule 25
High Courts13 Dec 2018Allowed
Little Star English High School And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2018) 12 GAU CK 0050
provision of the Assam Non-Government Educational Institution (Regulation & Managment) Act, 2006 — Section 6, 10, 24
High Courts13 Dec 2018Allowed
Bhaskar Saikia And 9 Ors Vs State Of Assam And Ors
Gauhati High Court · (2018) 12 GAU CK 0018
Assam Public Service (Direct Recruitment to Class III & Class V posts) Rules, 1997 — Rule 5(a), 15, 15(2)Electricity Act, 2003 — Rule 85(5)Constitution Of India, 1950 — Article 226
High Courts13 Dec 2018Dismissed
Ganesh Chandra Nath Vs Arnab Hazarika And Anr
Gauhati High Court · (2018) 12 GAU CK 0016
Code of Civil Procedure, 1908 — Section 115Specific Relief Act, 1963 — Section 6Code of Criminal Procedure, 1973 — Section 145, 146
High Courts12 Dec 2018Disposed Off
Mangaldai, Be-Sarkari Paribahan Sramik Sangtha Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 12 GAU CK 0015
High Courts11 Dec 2018Dismissed
Sri Lipak Das And Anr Vs Sri Dharitri Kr. Das
Gauhati High Court · (2018) 12 GAU CK 0014
Specific Relief Act, 1963 — Section 41(j)Indian Contract Act, 1872 — Section 202Code of Civil Procedure, 1908 — Order 41 Rule 5, Order 43 Rule 1(r)
High Courts11 Dec 2018Allowed
Md Sariful Islam @ Sariful Islam Vs State Of Assam And Anr
Gauhati High Court · (2018) 12 GAU CK 0013
Dowry Prohibition Act, 1961 — Section 2Indian Penal Code, 1860 — Section 34, 304(B), 498AEvidence Act, 1872 — Section 113A, 113(B)
High Courts11 Dec 2018Allowed
Samad Ali Vs State Of Assam And Anr
Gauhati High Court · (2018) 12 GAU CK 0012
Indian Penal Code, 1860 — Section 34, 304(B), 498ACode of Criminal Procedure, 1973 — Section 313Dowry Prohibition Act, 1961 — Section 2
High Courts11 Dec 2018Dismissed
Khargeswar Narzary And 17 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2018) 12 GAU CK 0011
Constitution Of India, 1950 — Article 226