COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 233 of 1,245

High Courts10 Jan 2019

Dhiren Deka Vs Sajid Ali And Ors

Gauhati High Court · (2019) 01 GAU CK 0024

High Courts10 Jan 2019

Indian Oil Corporation Ltd Vs Union Of India And Ors

Gauhati High Court · (2019) 01 GAU CK 0023

Railway Claims Tribunal Act, 1987 — Section 13, 13(1), 16, 17, 17(2)

High Courts10 Jan 2019

Kishore Bhowal Vs Union Of India And 3 Ors

Gauhati High Court · (2019) 01 GAU CK 0022

High Courts09 Jan 2019Allowed

Jayanta Saikia Vs Purbanchal Education Welfare Society (Pews) And 2 Ors

Gauhati High Court · (2019) 01 GAU CK 0021

Industrial Disputes Act, 1947 — Section 2, 2(s)(iv), 2(s)(iii), 2(s), 17BConstitution Of India, 1950 — Article 136, 226

High Courts09 Jan 2019

Maurjan Begum @ Mayurjan Begum @ Mayarjan Nessa Vs Union Of India And 6 Ors

Gauhati High Court · (2019) 01 GAU CK 0020

High Courts07 Jan 2019

Management Of Ghograjan Tea Estate Vs Workman Of Ghograjan Tea Estate

Gauhati High Court · (2019) 01 GAU CK 0019

Industrial Dispute Act, 1947 — Section 11A

High Courts07 Jan 2019

Billat Ali @ Md. Billal Ali Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 01 GAU CK 0018

Constitution Of India, 1950 — Article 226

High Courts04 Jan 2019

Indian Farmers Fertilizer Cooperative Ltd Vs Union Of India

Gauhati High Court · (2019) 01 GAU CK 0016

Indian Railway Act, 1989 — Section 74, 93, 106, 110

High Courts04 Jan 2019Dismissed

Subir Kr. Das Vs State Of Assam And Anr

Gauhati High Court · (2019) 01 GAU CK 0017

Indian Penal Code, 1860 — Section 323, 352, 366, 379, 385Code Of Criminal Procedure, 1973 — Section 173(2), 190, 190(1)(b), 200, 202, 482

High Courts04 Jan 2019Disposed Off

Tilak Gogoi Vs United Bank Of India And 2 Ors

Gauhati High Court · (2019) 01 GAU CK 0015

High Courts04 Jan 2019

Jahida Khatoon Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 01 GAU CK 0014

Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)

High Courts04 Jan 2019

Sudhir Roy And 5 Ors Vs Union Of India And 5 Ors

Gauhati High Court · (2019) 01 GAU CK 0013

High Courts03 Jan 2019Disposed Off

Arabinda Adhikary Vs State Of Assam And 3 Ors

Gauhati High Court · (2019) 01 GAU CK 0012

High Courts21 Dec 2018Allowed

Kamakhya Das And Anr Vs Union Of India And 6 Ors

Gauhati High Court · (2018) 12 GAU CK 0058

Foreigners Act 1946 — Section 9

High Courts21 Dec 2018Allowed

Rejia Sultana Vs Nasif Khan And 8 Ors

Gauhati High Court · (2018) 12 GAU CK 0057

High Courts19 Dec 2018Allowed

Amit Kumar Khoiwal Vs Indian Institute Of Technology Guwahati

Gauhati High Court · (2018) 12 GAU CK 0056

High Courts18 Dec 2018Dismissed

Rupa Gogoi And 5 Ors Vs Abdul Aziz

Gauhati High Court · (2018) 12 GAU CK 0055

Code of Civil Procedure, 1908 — Section 115, Order 9 Rule 13Limitation Act, 1963 — Section 5

High Courts18 Dec 2018

Alauddin Ali And Anr Vs State Of Assam And Anr

Gauhati High Court · (2018) 12 GAU CK 0054

Indian Penal Code, 1860 — Section 366Code of Criminal Procedure, 1973 — Section 164

High Courts18 Dec 2018Disposed Off

Saddam Hussain Dhubri Vs State Of Assam

Gauhati High Court · (2018) 12 GAU CK 0053

Foreigners Act, 1946 — Section 14A(b), 14ACode of Criminal Procedure, 1973 — Section 207, 313

High Courts18 Dec 2018Disposed Off

Sarbeswar Tamuli And 13 Ors Vs Union Of India And 4 Ors

Gauhati High Court · (2018) 12 GAU CK 0052

National Highways Act. 1956 — Section 3A(1), 3C(2), 3G, 3G(1), 3G(5)General Clauses Act, 1897 — Section 20, 21Constitution Of India, 1950 — Article 226