High Courts21 Jan 2019Dismissed

Baktar Hussain Vs State Of Assam And 12 Ors

Gauhati High Court · (2019) 01 GAU CK 0038

Assam Co-operative Societies Act, 2007 — Section 36(4), 39, 41, 41(2), 41(6), 43(1), 43(2), 43(3), 43(4), 43(7)Indian Penal Code, 1860 — Section 406, 420Constitution Of India, 1950 — Article 226
High Courts17 Jan 2019Partly Allowed

Down Town Hospitals Ltd. And Anr Vs State Of Assam And Anr

Gauhati High Court · (2019) 01 GAU CK 0030

Pre Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Rules, 1996 — Rule 8(3), 8(6), 18A, 18A(4)(ii)Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 28Constitution Of India, 1950 — Article 226
High Courts17 Jan 2019

Khagendra Das Vs State Of Assam And 6 Ors

Gauhati High Court · (2019) 01 GAU CK 0029

Assam Secondary Education (Provincialisation) Service Rules, 2003 — Rule 2(n), 2(q), 2(r), 3, 12, 12(d), 12(2)(iii)Assam Secondary Education (Provincialisation) Service Rules, 1982 — Rule 9, 9(3)Constitution Of India, 1950 — Article 14, 16