High Courts01 Feb 2019Disposed Off
Shahin Ahmed Barbhuiya Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0001
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 230 of 1,245
High Courts31 Jan 2019
Mamta Chowdhury Vs Sumit Choudhury
Gauhati High Court · (2019) 01 GAU CK 0083
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts31 Jan 2019Disposed Off
Rupahi Union Co-Op Fishery @ Farming Society Ltd And 21 Ors Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0082
High Courts31 Jan 2019
State Of Assam Vs Kampith Junior College And Anr
Gauhati High Court · (2019) 01 GAU CK 0081
High Courts31 Jan 2019Dismissed
Rezia Begum @ Khatun Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0080
High Courts31 Jan 2019Dismissed
Atifa Begum Barbhuiya @ Atifa Begum Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 01 GAU CK 0079
Foreigners Act, 1946 — Section 9
High Courts31 Jan 2019Allowed
Akhay Tel Communication And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0078
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2019Disposed Off
Hafizul Islam Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0077
Assam Panchayat (Financial) Rules, 2002 — Rule 47(11)
High Courts31 Jan 2019Dismissed
Musstt. Monjula Begum @ Monjuara Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0076
Evidence Act, 1872 — Section 74, 76, 77
High Courts31 Jan 2019
Assam Power Distribution Company Limited Vs Appellate Authority For Assam Power Distrivbution Company Ltd. And Anr
Gauhati High Court · (2019) 01 GAU CK 0075
Electricity Act, 2003 — Section 126, 126(3), 126(5), 127Constitution Of India, 1950 — Article 226
High Courts31 Jan 2019Dismissed
Rizauddin Ahmed And Anr Vs Imran Shah
Gauhati High Court · (2019) 01 GAU CK 0074
Assam Urban Areas Tenancy Act, 1972 — Section 5(4)
High Courts30 Jan 2019Disposed Off
Mazibar Rahman Vs State Of Assam
Gauhati High Court · (2019) 01 GAU CK 0073
Code Of Criminal Procedure, 1973 — Section 313, 357(1)(b), 401, 482Indian Penal Code, 1860 — Section 34, 323, 325, 352, 379, 447
High Courts30 Jan 2019Partly Allowed
United India Insurance Co.Ltd Vs Bharat Hazarika And Ors
Gauhati High Court · (2019) 01 GAU CK 0072
Workmen’s Compensation Act, 1923 — Section 2(n)(c), 22, 30
High Courts30 Jan 2019Dismissed
Ajit Kumardas Vs Latika Kumari Das
Gauhati High Court · (2019) 01 GAU CK 0071
Code Of Criminal Procedure, 1973 — Section 125
High Courts30 Jan 2019Allowed
Bina Das (Biswas) Vs Union Of India And 9 Ors
Gauhati High Court · (2019) 01 GAU CK 0070
Citizenship Act, 1955 — Section 6A(3), 6A(3)(b), 18
High Courts30 Jan 2019Allowed
Niran Ch. Baro Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0069
High Courts30 Jan 2019Disposed Off
Mamata Begum @ Mamataz Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0068
High Courts29 Jan 2019Disposed Off
Monirul Islam And Ors Vs State Of Assam And Anr
Gauhati High Court · (2019) 01 GAU CK 0067
Protection Of Women from Domestic Violence Act, 2005 — Section 12Code Of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 498(A)
High Courts29 Jan 2019Disposed Off
Santanu Debnath Vs Banti Ghosh And Anr
Gauhati High Court · (2019) 01 GAU CK 0066
Negotiable Instruments Act, 1881 — Section 138, 139, 146Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Jan 2019Partly Allowed
Nitya Bora @ Nityananda Vs State Of Assam
Gauhati High Court · (2019) 01 GAU CK 0065
Code Of Criminal Procedure, 1973 — Section 357(1)(b), 397, 401Indian Penal Code, 1860 — Section 323, 325, 341