High Courts12 Feb 2019Dismissed
Arunachal Police Housing And Welfare Corporation Ltd Vs Commissioner Of Income Tax And 2 Ors
Gauhati High Court · (2019) 02 GAU CK 0036
Income Tax Act, 1961 — Section 10(26B)Constitution Of India, 1950 — Article 16
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 228 of 1,245
High Courts12 Feb 2019Disposed Off
State Bank Of India And 3 Ors Vs Hemendra Nath Deka
Gauhati High Court · (2019) 02 GAU CK 0035
High Courts12 Feb 2019Allowed
Monowara Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0034
High Courts12 Feb 2019Dismissed
Sahera Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0033
High Courts12 Feb 2019Allowed
Abdul Matleb @ Mutaleb Ali @ Matleb Ali Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0032
High Courts12 Feb 2019Disposed Off
Azaz Ahmed And Anr Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0031
General Financial Rules, 2017 — Rule 162Constitution Of India, 1950 — Article 226
High Courts12 Feb 2019Disposed Off
Zakir Hussain Tapadar Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 02 GAU CK 0030
High Courts12 Feb 2019
Sankar Seal @ Sri Sankar Shill Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0029
High Courts12 Feb 2019Disposed Off
Pandu Railway Bazar Committee Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0028
High Courts12 Feb 2019Allowed
Banesha Khatun @ Balsha Khatun Vs Union Of India And Ors
Gauhati High Court · (2019) 02 GAU CK 0027
High Courts11 Feb 2019Disposed Off
Afiya Begum Laskar And 28 Ors Vs Sahin Ahmed Laskar And 11 Ors
Gauhati High Court · (2019) 02 GAU CK 0026
High Courts11 Feb 2019Allowed
Abdul Matin Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0025
High Courts11 Feb 2019Allowed
Swapna Chakravorty @ Swapna Sarkar Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0024
High Courts11 Feb 2019Allowed
Renu Bala Biswas @ Renu Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0023
High Courts11 Feb 2019Disposed Off
Dilip Kumar Sarma Vs State Of Assam And 12 Ors
Gauhati High Court · (2019) 02 GAU CK 0022
High Courts08 Feb 2019
Niranjan Sarkar @ Niran And 4 Ors Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0021
High Courts08 Feb 2019
Dipayan Paul And Chanchal Paul Jv And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 02 GAU CK 0020
Mines And Minerals (Development And Regulation) Act, 1957 — Section Section 3(e)Assam Mines And Mineral Concessions Rules, 1994 — Rule 2(e)Assam Mines And Mineral Concession Rules, 2013 — Rule 8(6), 24, 27, 26(6), 27(4)
High Courts07 Feb 2019Disposed Off
National Insurance Co. Ltd Vs Abdur Rashid Mondal And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0019
Motor Vehicle Act, 1988 — Section 173Limitation Act, 1963 — Section 5
High Courts07 Feb 2019Partly Allowed
Sunit Mal Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0018
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Feb 2019
Monoranjan Konwar Vs State Of Assam And Ors
Gauhati High Court · (2019) 02 GAU CK 0017
Indian Penal Code, 1860 — Section 279, 304(A), 338Code Of Criminal Procedure, 1973 — Section 313