High Courts18 Feb 2019Allowed
Harun Ali And Anr Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0056
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 227 of 1,245
High Courts18 Feb 2019Disposed Off
Shyan Sundar Debnath Vs Nabendu Kishore Sinha
Gauhati High Court · (2019) 02 GAU CK 0055
Code Of Criminal Procedure, 1973 — Section 207Code Of Civil Procedure, 1908 — Section 105, Order 17 Rule 2, Order 17 Rule 3Evidence Act, 1872 — Section 3
High Courts15 Feb 2019Disposed Off
Kishan Rabha Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0054
Indian Penal Code, 1860 — Section 34, 385, 387, 448Arms Act, 1959 — Section 25(1)(a)
High Courts15 Feb 2019Disposed Off
Pompi Das @ Pompi Rani Das Vs Raju Chandra Das
Gauhati High Court · (2019) 02 GAU CK 0053
Hindu Marriage Act, 1955 — Section 9, 13(ia)
High Courts14 Feb 2019Allowed
Diganta Gogoi Vs State Of Assam & Anr
Gauhati High Court · (2019) 02 GAU CK 0052
Code Of Criminal Procedure, 1973 — Section 161, 162, 162(1)Evidence Act, 1872 — Section 25, 145
High Courts14 Feb 2019Allowed
Madhab Ch. Barman @ Madan Mohan Barman Vs State Of Assam
Gauhati High Court · (2019) 02 GAU CK 0050
Indian Penal Code, 1860 — Section 299, 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Feb 2019Dismissed
P.P.Enterprises Fancy Bazar Vs Union Of India And Anr
Gauhati High Court · (2019) 02 GAU CK 0049
High Courts14 Feb 2019Partly Allowed
Union Of India Vs Arunoday Construction P Ltd
Gauhati High Court · (2019) 02 GAU CK 0048
Arbitration And Conciliation Act, 1996 — Section 34
High Courts14 Feb 2019Disposed Off
Chapar Samabay Samity Ltd Vs Puthimari Gaon Panchayat Level Samabay Samity Ltd And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0047
Assam Co-operative Societies Act, 2007 — Section 13(5), 13(6)
High Courts14 Feb 2019Disposed Off
On The Death Of Late Bahar Ali His Legal Heirs Golaya Begum And 4 Ors Vs Baleswar Rangpi And 2 Ors
Gauhati High Court · (2019) 02 GAU CK 0046
High Courts14 Feb 2019Allowed
Brajen Biswas And Anr Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0045
Illegal Migrants (Determination by Tribunals) Rules, 1984 — Rule 4
High Courts14 Feb 2019Allowed
Lakshan Ch. Das @ Lakhyan Ch. Das @ Lakhan Das Vs Union Of India And 3 Ors
Gauhati High Court · (2019) 02 GAU CK 0044
High Courts14 Feb 2019
Benu Bhowmick Vs Union Of India And 4 Ors
Gauhati High Court · (2019) 02 GAU CK 0043
Foreigners Act, 1946 — Section 9Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)
High Courts13 Feb 2019Disposed Off
Jolen Kandulana Vs State Of Assam And Ors
Gauhati High Court · (2019) 02 GAU CK 0042
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts13 Feb 2019Allowed
Tejiron Nessa Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 02 GAU CK 0041
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 9
High Courts13 Feb 2019Allowed
Arup Kr. Sharma And Ors Vs State Of Assam And Ors
Gauhati High Court · (2019) 02 GAU CK 0040
High Courts13 Feb 2019Allowed
Jamaluddin Sheikh @ Md. Jamal Ali Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 02 GAU CK 0039
Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)
High Courts13 Feb 2019
Purnendu Sekhar Debnath Vs State Of Assam And 7 Ors
Gauhati High Court · (2019) 02 GAU CK 0038
High Courts13 Feb 2019Disposed Off
Rnt Enterprise And 2 Ors Vs Allahabad Bank And Anr
Gauhati High Court · (2019) 02 GAU CK 0037
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(4)