High Courts29 Jan 2019Dismissed
Numen Enterprises Pvt. Ltd Vs Registrar Of Companies
Gauhati High Court · (2019) 01 GAU CK 0064
Companies Act, 2013 — Section 403, 403(1), 403(2), 454, 463Companies Act, 1956 — Section 560(6)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 231 of 1,245
High Courts29 Jan 2019Disposed Off
Bijoy Rabha Vs Union Of India And Ors
Gauhati High Court · (2019) 01 GAU CK 0063
High Courts29 Jan 2019Dismissed
Dipanka Hazarika Vs Fish Farm Development Association And Anr
Gauhati High Court · (2019) 01 GAU CK 0062
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2019
Anupam Nag Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0061
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9, 9(9)(a)(i), 10, 10(1), 10(2), 10(2)(a), 10(2)(b)
High Courts29 Jan 2019Dismissed
Birendra Singha And 5 Ors Vs Premton Singha
Gauhati High Court · (2019) 01 GAU CK 0060
Evidence Act, 1872 — Section 101, 102, 114(g)Transfer Of Property Act, 1882 — Section 54Registration Act, 1908 — Section 28
High Courts28 Jan 2019Dismissed
Nur Mahammad And Anr Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 01 GAU CK 0059
Foreigners Act, 1946 — Section 9
High Courts28 Jan 2019Allowed
Aynal Hoque Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0058
High Courts28 Jan 2019Disposed Off
Santi Bala Ghose Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 01 GAU CK 0057
High Courts28 Jan 2019
Ratindra Das And 2 Ors Vs Union Of India And 7 Ors
Gauhati High Court · (2019) 01 GAU CK 0056
High Courts28 Jan 2019Allowed
Monir Uddin And Anr Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0055
Foreigners (Tribunals) Order, 1964 — Rule 3(5)(f)Foreigners Tribunal Rules, 1964 — Rule 35(f)
High Courts25 Jan 2019Disposed Off
Puja Bardhan Vs State Of Assam And 4 Ors
Gauhati High Court · (2019) 01 GAU CK 0054
High Courts25 Jan 2019
Imdad Ali Vs Food Corporation Of India And Ors
Gauhati High Court · (2019) 01 GAU CK 0053
Constitution Of India, 1950 — Article 14, 226
High Courts25 Jan 2019Dismissed
Charulata Kalita Vs State Of Assam
Gauhati High Court · (2019) 01 GAU CK 0052
Assam Secondary Education (Provincialisation) Service Rules, 2003 — Section 8(4), 13, 12(3)Constitution Of India, 1950 — Article 226
High Courts25 Jan 2019Allowed
Begum Nisa Begum Vs Union Of India And 5 Ors
Gauhati High Court · (2019) 01 GAU CK 0051
High Courts25 Jan 2019Allowed
Chan Bhanu Nessa Vs Union Of India And 6 Ors
Gauhati High Court · (2019) 01 GAU CK 0050
High Courts25 Jan 2019
Partha Mazumder Vs Abhijit Mazumder
Gauhati High Court · (2019) 01 GAU CK 0046
Code Of Civil Procedure, 1908 — Section 47, 115, Order 21 Rule 2
High Courts24 Jan 2019Partly Allowed
Prahalad Sarkar @ Pallab Sarkar Vs State Of Assam And Ors
Gauhati High Court · (2019) 01 GAU CK 0049
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 338, 357(A)
High Courts24 Jan 2019Disposed Off
Bidhan Ch. Nath Vs State Of Assam And 3 Ors
Gauhati High Court · (2019) 01 GAU CK 0048
Constitution Of India, 1950 — Article 14, 226
High Courts24 Jan 2019Disposed Off
Prithwiraj Roy Vs United Bank Of India And Anr
Gauhati High Court · (2019) 01 GAU CK 0047
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts24 Jan 2019Disposed Off
Ganesh Das Vs Putu Hazarika And Anr
Gauhati High Court · (2019) 01 GAU CK 0045
Specific Relief Act, 1963 — Section 6Code Of Criminal Procedure, 1973 — Section 145, 146Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 12 Rule 4, Order 12 Rule 4, Order 12 Rule 5, Order 12 Rule 6