High Courts12 Oct 2018Dismissed
Bimal Sarma And Anr @APPELLANT@Hash Daibak Kumari Devi
Gauhati High Court · (2018) 10 GAU CK 0031
Indian Evidence Act, 1872 —l Section 115
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 238 of 1,245
High Courts11 Oct 2018Disposed Off
Bhaba Kumar Hazarika @APPELLANT@Hash State Of Assam And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0030
High Courts11 Oct 2018Allowed
Begum Sultana Rajia And 5 Ors @APPELLANT@Hash State Of Assam And Ors
Gauhati High Court · (2018) 10 GAU CK 0029
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1955 — Section 32, 33Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)Constitution of India, 1950 — Article 14, 16, 309
High Courts11 Oct 2018Allowed
Md. Aminul Haque @APPELLANT@Hash Union Of India And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0028
Foreigners Act, 1946 — Section 2(a)
High Courts11 Oct 2018Dismissed
Musstt. Jan Nessa, Musstt. Jono Nessa @APPELLANT@Hash Union Of India And 3 Ors
Gauhati High Court · (2018) 10 GAU CK 0027
Code of Civil Procedure, 1908 — Section 114, Order 19 Rule 1, Order 19 Rule 2, Order 47 Rule 1, Order 47 Rule 2Foreigners Act, 1946 — Section 9
High Courts11 Oct 2018Dismissed
Chandana Baidya @APPELLANT@Hash Subodh Suklabaidya
Gauhati High Court · (2018) 10 GAU CK 0026
Hindu Marriage Act, 1955 — Section 13(1)(i)(ia), 13(1)(i)(ib), 20
High Courts11 Oct 2018Dismissed
Sanjoy Tuti @APPELLANT@Hash State Of Assam
Gauhati High Court · (2018) 10 GAU CK 0025
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 313, 357A
High Courts11 Oct 2018Dismissed
Sri Ram Bhuyan @APPELLANT@Hash State Of Assam
Gauhati High Court · (2018) 10 GAU CK 0024
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 313
High Courts10 Oct 2018Disposed Off
Azizur Rahman @APPELLANT@Hash State Of Assam And 2 Ors
Gauhati High Court · (2018) 10 GAU CK 0023
Assam Urban Water Supply and Sewerage Board Act, 1985 — Section 8
High Courts09 Oct 2018
Smti Lakshmi Bhar @APPELLANT@Hash Sri Shiv Narayan Bhar
Gauhati High Court · (2018) 10 GAU CK 0022
Code of Criminal Procedure, 1973 — Section 125, 125(1)Indian Penal Code, 1860 — Section 494
High Courts08 Oct 2018Allowed
Smt. Soma Saha @APPELLANT@Hash Assam Power Distribution Co. Ltd
Gauhati High Court · (2018) 10 GAU CK 0021
High Courts08 Oct 2018Dismissed
Bimal Chandra Das @APPELLANT@Hash Union Of India And Ors
Gauhati High Court · (2018) 10 GAU CK 0020
Railway Protection Force Rules, 1987 — Rule 93.3Constitution of India, 1950 — Article 226
High Courts05 Oct 2018Disposed Off
Shri Jaidev Das @APPELLANT@Hash Bhagaban Das
Gauhati High Court · (2018) 10 GAU CK 0019
Assam Fishery Rules, 1953 — Section 12
High Courts05 Oct 2018Dismissed
Oriental Insurance Co. Ltd @APPELLANT@Hash Mrs. Rwimwnthi Basumatary
Gauhati High Court · (2018) 10 GAU CK 0018
High Courts05 Oct 2018Dismissed
Indrajit Saikia @APPELLANT@Hash Juli Rajbangshi
Gauhati High Court · (2018) 10 GAU CK 0017
Code of Civil Procedure, 1908 — Section 24Guardianship and Wards Act, 1890 — Section 7Family Courts Act, 1984 — Section 7, 13
High Courts05 Oct 2018Dismissed
Central Bureau of Investigation (CBI) @APPELLANT@Hash Sh. Nabendra Kumar @ N. Kumar (A1)
Gauhati High Court · (2018) 10 GAU CK 0016
Indian Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 120B, 420, 477APrevention of Corruption Act 1988 — Section 13(1)(d), 13(2)
High Courts04 Oct 2018Disposed Off
Md. Kasim Ali @APPELLANT@Hash Md. Rozan Ali
Gauhati High Court · (2018) 10 GAU CK 0015
High Courts04 Oct 2018Allowed
Ram Prashad And Anr @APPELLANT@Hash Central Bureau Of Investigan Cbi
Gauhati High Court · (2018) 10 GAU CK 0014
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(1)(d)(2), 13(1)(d)(i)(ii), 20Indian Penal Code, 1860 — Section 120(B), 415, 420, 468, 471, 477(A)Code of Criminal Procedure, 1973 — Section 313
High Courts04 Oct 2018Allowed
Navendra Kumar And Anr @APPELLANT@Hash Central Bureau Of Investigan Cbi
Gauhati High Court · (2018) 10 GAU CK 0013
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(1)(d)(i)(ii), 20Indian Penal Code, 1860 — Section 120B, 420, 415, 468, 471, 477ACode of Criminal Procedure, 1973 — Section 313
High Courts04 Oct 2018Allowed
Sh M. L. Sharma And 2 Ors @APPELLANT@Hash Central Bureau Of Investigan Cbi
Gauhati High Court · (2018) 10 GAU CK 0012
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(1)(d)(i)(ii), 20Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 415, 420, 468, 471, 477A