High Courts21 Sept 2018Disposed Off
Parameswar Basumatary Vs State Of Assam And 5 Ors.
Gauhati High Court · (2018) 09 GAU CK 0045
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 240 of 1,245
High Courts21 Sept 2018Disposed Off
Dr. Bijoya Goswami And 4 Ors Vs State Bank Of India And 4 Ors
Gauhati High Court · (2018) 09 GAU CK 0044
High Courts20 Sept 2018Dismissed
Smti Kasturi Lahiri Vs Amitabha Ghosh
Gauhati High Court · (2018) 09 GAU CK 0043
Code of Civil Procedure, 1908 — 151, Order 43 Rule 1(s), Order 40 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 2 Rule 6, Order 7 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts20 Sept 2018Disposed Off
Musstt. Moriom Bibi Vs Divisional Manager And 7 Ors
Gauhati High Court · (2018) 09 GAU CK 0042
Motor Vehicles Act, 1988 — Section 149
High Courts18 Sept 2018Disposed Off
Nityananda Borah Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0041
Assam Services (Pension) Rules, 1969 — Rule 21, 22(1)
High Courts17 Sept 2018Allowed
Kalyan Kanti Purkayastha His Legal Heirs Bhabani Purkayastha Wife And Ors. Vs Kusum Kanti Purkayastha And Ors.
Gauhati High Court · (2018) 09 GAU CK 0040
Code of Civil Procedure, 1908 — Order 6 Rule 4
High Courts17 Sept 2018Allowed
M/S. Nishi Gas Agency Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 09 GAU CK 0039
Essential Commodities Act, 1955 — Section 2( c), 3, 3(1), 3(2), 3(2)(c ), 5, 6Constitution of India, 1950 — Article 14
High Courts15 Sept 2018Disposed Off
Anil Kr. Brahma Vs State Of Assam And 7 Ors
Gauhati High Court · (2018) 09 GAU CK 0038
Assam Scheduled Castes and Scheduled Tribes (Reservation of Posts in Services) Act, 1978 — Section 5, 5AConstitution of India, 1950 — Article 16(4B)
High Courts15 Sept 2018Allowed
Dwijendra Barman Vs Principal Judge, Family Court, Cachar And 3 Ors
Gauhati High Court · (2018) 09 GAU CK 0037
Assam Family Courts Rule, 1990 — Rule 10
High Courts14 Sept 2018Disposed Off
M/S. K.D.Cements Vs Union Of India And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0036
High Courts14 Sept 2018Dismissed
Monimoy Baishya Vs State Of Assam And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0035
Assam Excise Rules, 1945 — Section 272(2)Constitution of India, 1950 — Article 14, 226
High Courts14 Sept 2018Dismissed
Bakul Chandra Acharjee Vs Union Of India And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0034
Foreigners Act, 1946 — Section 9, 14Code of Civil Procedure, 1908 — Order 22 Rule 6
High Courts13 Sept 2018Dismissed
M/S. Ketaki Hotel Cum Rajdeep Marriage Hall And 4 Ors. Vs Tina Dowerah And 2 Ors.
Gauhati High Court · (2018) 09 GAU CK 0033
Code of Civil Procedure, 1908 — Section 10, Section 151, Order 8 Rule 6A, Order 23 Rule 1(3), Order 23 Rule 3, Order 23 Rule 1(3)(a), Order 23 Rule 1(3)(bConstitution of India, 1950 — Article 227
High Courts13 Sept 2018Disposed Off
Mukul Kr. Sharma Vs State Of Assam And Ors.
Gauhati High Court · (2018) 09 GAU CK 0032
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7, 7(II), 9
High Courts13 Sept 2018Dismissed
Rafiqul Islam Vs Union Of India And 3 Ors.
Gauhati High Court · (2018) 09 GAU CK 0031
Code of Civil Procedure, 1908 — Section 30, Order 11 Rule 1Foreigners Act, 1946 — Section 9Citizenship Act, 1955 — Section 21
High Courts13 Sept 2018Disposed Off
Trailokya Kalita And Anr Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0030
High Courts12 Sept 2018Dismissed
M.K.Mashiuddin Ahmed Vs Dr. Gazi Giasuddin Ahmed
Gauhati High Court · (2018) 09 GAU CK 0029
High Courts12 Sept 2018Disposed Off
Gitanjali Talukdar Choudhury Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0028
High Courts12 Sept 2018Disposed Off
Bhagwan Ram Chauhan Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 09 GAU CK 0027
High Courts12 Sept 2018Allowed
Sri Balen Ray Vs Union Of India And 5 Ors.
Gauhati High Court · (2018) 09 GAU CK 0026
Foreigners Act, 1946 — Section 9