High Courts03 Sept 2018Dismissed
Praneswar Basumatary Vs Asomiya Pratidin And 4 Ors
Gauhati High Court · (2018) 09 GAU CK 0005
Code of Civil Procedure, 1908 — Section 96Indian Evidence Act, 1872 — Section 102
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 242 of 1,245
High Courts03 Sept 2018Dismissed
Smti Gita Hazarika Vs State Of Assam And Ors.
Gauhati High Court · (2018) 09 GAU CK 0004
High Courts03 Sept 2018Allowed
Sri Kamal Sarma Vs Sri Kabindra Prasad Sarma And 5 Ors
Gauhati High Court · (2018) 09 GAU CK 0003
Assam State Acquisition of Lands Belonging to Religious or Charitable Institutions of Public Nature Act, 1959 — Section 3(2), 5, 15
High Courts03 Sept 2018Disposed Off
Khusboo Chirania @ Kanta Chirania And 3 Ors. Vs Kamal Kumar Sovasaria And Anr.
Gauhati High Court · (2018) 09 GAU CK 0002
Motor Vehicle Act, 1988 — Section 173
High Courts03 Sept 2018Dismissed
Employees State Insurance Corporation Regional Office And 2 Ors Vs M/S Hindustan Coca Cola Beverages Pvt Ltd And Anr.
Gauhati High Court · (2018) 09 GAU CK 0001
Limitation Act, 1963 — Section 5Employees’ State Insurance Act, 1948 — Section 45-A(A), 45A, 75, 77, 82, 82(3)Constitution of India, 1950 — Article 226
High Courts30 Aug 2018Allowed
Sri Kamal Sarma Vs Sri Kabindra Prasad Sarma And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0034
Assam State Acquisition of Lands Belonging to Religious or Charitable Institutions of Public Nature Act, 1959 — Section 3(2), 5, 15
High Courts30 Aug 2018Dismissed
Rahmat Ullah Vs Md. Sayed Ali And Ors
Gauhati High Court · (2018) 08 GAU CK 0033
Code of Criminal Procedure, 1973 — Section 145Indian Evidence Act, 1872 — Section 101
High Courts30 Aug 2018Dismissed
Md. Matin Uddin Laskar Vs State Of Assam And 4 Ors
Gauhati High Court · (2018) 08 GAU CK 0032
High Courts30 Aug 2018Disposed Off
Rakhi Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0031
Assam Services (Pension) Rules, 1969 — Section 31
High Courts30 Aug 2018Disposed Off
Darshan Chakma And 3 Ors. Vs Union Of India And Anr.
Gauhati High Court · (2018) 08 GAU CK 0030
Constitution of India, 1950 — Article 32, 142
High Courts29 Aug 2018
Kalong Nadi Anchalik Meen Samabai Samity Ltd. And Anr. Vs State Of Assam And 4 Ors.
Gauhati High Court · (2018) 08 GAU CK 0029
Assam Fishery Rules, 1953 &msdash; Section 12
High Courts29 Aug 2018Disposed Off
Huran Nessa, Suran Nessa Vs Union of India
Gauhati High Court · (2018) 08 GAU CK 0028
Code of Civil Procedure, 1908 — Section 114, 151, Order 9 Rule 13Limitation Act, 1963 — Section 5Constitution of India, 1950 — Article 226
High Courts29 Aug 2018Dismissed
Lodha Kumar Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0027
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 164, 313
High Courts28 Aug 2018Allowed
Mohan Bora, Guni Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0026
Indian Penal Code, 1860 — Section 34, 302, 304Code of Criminal Procedure, 1973 — Section 161
High Courts27 Aug 2018Allowed
Sri Ratul Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2018) 08 GAU CK 0025
Assam Minor Mineral Concession Rules, 2013 — Rule 34, 34(1), 34(2)
High Courts24 Aug 2018Allowed
Bhargav Dutta Alias Shri Bhargav Kumar Dutta Vs Union Of India And 3 Ors
Gauhati High Court · (2018) 08 GAU CK 0024
Constitution of India, 1950 — Article 16(4), 226
High Courts13 Aug 2018Disposed Off
Jiban Chandra Kalita Vs State Of Assam And 5 Ors
Gauhati High Court · (2018) 08 GAU CK 0023
Assam Services (Pension) Rules, 1969 — Rule 21(b)(ii)
High Courts10 Aug 2018Allowed
Sri Dinesh Chandra Bhowmik @ Dinesh Bhowmik Vs Union of India
Gauhati High Court · (2018) 08 GAU CK 0022
High Courts09 Aug 2018Allowed
Goda Hasda Vs State Of Assam
Gauhati High Court · (2018) 08 GAU CK 0021
Indian Penal Code, 1860 — Section 34, 307, 320, 324, 326, 447
High Courts09 Aug 2018Dismissed
Oreintal Insurance Co. Ltd. Vs Md. Habibur Rahman
Gauhati High Court · (2018) 08 GAU CK 0020
Workmen’s Compensation Act, 1923 — Section 2(e), 30