High Courts24 Aug 2022Allowed
Sarat Borkotoky And Anr. Vs Indian National Trade Union Congress And 2 Ors.
Gauhati High Court · (2022) 08 GAU CK 0045
Code Of Civil Procedure, 1908 — Order 43 Rule 1Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 108 of 1,342
High Courts24 Aug 2022Allowed
M/S Spectrum Infra Ventures Pvt Ltd And Anr Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 08 GAU CK 0044
Constitution Of India, 1950 — Article 226Minerals (Other Than Atomic and Hydro Carbons Energy Minerals) Concessions Rules, 2016 — Rule 8, 8(4)Mineral Concessions Rules, 1960 — Rule 36, 54
High Courts24 Aug 2022Allowed
Joy Ram Chauhan And 5 Ors Vs Sudama Chauhan And 10 Ors
Gauhati High Court · (2022) 08 GAU CK 0043
Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts24 Aug 2022Dismissed
Oriental Insurance Company Limited Vs Niharendra Narayan Baruah And 4 Ors
Gauhati High Court · (2022) 08 GAU CK 0042
Motor Vehicles Act, 1988 — Section 166
High Courts24 Aug 2022Dismissed
Oriental Insurance Co. Ltd. Vs Srimati Baruah And 3 Ors
Gauhati High Court · (2022) 08 GAU CK 0041
Motor Vehicles Act, 1988 — Section 166
High Courts24 Aug 2022
Sumitra Devi Agarwal And Anr. Vs Hiralal Jat And 4 Ors.
Gauhati High Court · (2022) 08 GAU CK 0040
Indian Penal Code, 1860 — Section 279, 304A, 338, 427
High Courts23 Aug 2022Partly Allowed
Md Fariuddin Ahmed And Anr Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0048
Assam Police Manual, — Rule 53(d)Indian Penal Code, 1860 — Section 34, 96, 97, 99, 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 161, 313
High Courts23 Aug 2022Allowed
Milan Swargiary Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 120B, 147, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Aug 2022Dismissed
Suresh Garodia Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0051
Constitution Of India, 1950 — Article 14, 19, 21, 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 190(1)(b), 320, 482Indian Penal Code, 1860 — Section 376, 506
High Courts22 Aug 2022Dismissed
Lakhinandan Gogoi Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0050
Constitution Of India, 1950 — Article 21, 22, 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 482Indian Penal Code, 1860 — Section 370, 375, 376, 417, 493
High Courts22 Aug 2022Dismissed
Abul Nasar @ Md Abul Nasar Vs State Of Assam
Gauhati High Court · (2022) 08 GAU CK 0049
Indian Penal Code, 1860 — Section 90, 375, 376, 417Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 114, 118
High Courts18 Aug 2022Allowed
Monir Uddin Ahmed Vs Union Of India
Gauhati High Court · (2022) 08 GAU CK 0030
Evidence Act, 1872 — Section 4, 35, 74, 79, 90, 90A(1), 90A(2), 106Census Act, 1948 — Section 15Foreigners� Act, 1946 — Section 9
High Courts18 Aug 2022Allowed
Ashish Nath Vs State Of Assam
Gauhati High Court · (2022) 08 GAU CK 0029
Constitution Of India, 1950 — Article 56(a), 67(a), 124(2)(a), 217(1)(a), 226Assam Panchayat Act, 1994 — Section 70, 72(1), 77(2)General Clauses Act, 1897 — Section 9, 9(1), 10, 10(1)
High Courts17 Aug 2022
Wasim Akram @ Wasim Ali And 2 Ors. Vs State Of Assam
Gauhati High Court · (2022) 08 GAU CK 0035
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 366A, 506
High Courts17 Aug 2022Dismissed
Biraj Paul And Anr Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0034
Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 20, 22
High Courts17 Aug 2022Dismissed
Mukul Chandra Das And Anr Vs Gita Devi And Anr
Gauhati High Court · (2022) 08 GAU CK 0033
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 34, 352, 506
High Courts17 Aug 2022Disposed Of
Alfaruqure Faraji @ Alfaruk Foraji Vs State Of Assam And Anr
Gauhati High Court · (2022) 08 GAU CK 0032
Preservation Of Cruelty To Animal (Care And Maintenance Of Case Property Animal) Rules, 2017 — Rule 3(a)Code Of Criminal Procedure, 1973 — Section 397, 401, 482Indian Penal Code, 1860 — Section 34, 379, 411, 429
High Courts17 Aug 2022Dismissed
Zeneisiile Ate Loucii Vs Neiphrezo Keditsu
Gauhati High Court · (2022) 08 GAU CK 0031
Representation Of The People Act, 1951 — Section 80, 80A, 81, 99(1)(a), 99(1)(b), 100(1)(b), 123, 123(1A), 123(1A)(b)
High Courts16 Aug 2022Disposed Of
M/S. Biva Bakers A Unit Of Biva Food Products Pvt. Ltd. Vs Union Of India And 4 Ors.
Gauhati High Court · (2022) 08 GAU CK 0036
High Courts12 Aug 2022Disposed Of
Shilpa Kumari Vs Oil India Ltd. And 5 Ors.
Gauhati High Court · (2022) 08 GAU CK 0014