High Courts16 Sept 2022
Indira Chetry Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0022
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 378, 386
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 106 of 1,342
High Courts16 Sept 2022Dismissed
Gaurav Upadhyay Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 09 GAU CK 0021
Constitution Of India, 1950 — Article 226, 233(1)Indian Penal Code, 1860 — Section 191, 193, 195, 354, 354AProtection of Children from Sexual Offences Act, 2012 — Section 10
High Courts16 Sept 2022Dismissed
Milan Yadav Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 09 GAU CK 0020
Indian Penal Code, 1860 — Section 354, 354(C), 448, 506
High Courts14 Sept 2022Dismissed
Dilip Chowdhury Vs Ahmed Tea Company Pvt. Ltd
Gauhati High Court · (2022) 09 GAU CK 0026
Code Of Civil Procedure, 1908 — Section 115, 115(a), 115(b), 151Assam Urban Area Rent Control Act, 1972 — Section 5, 5(1)(e), 5(4)
High Courts14 Sept 2022Dismissed
M/S. Todi Motor Stores And 5 Ors. Vs M/S. Jagannath Mahabir Prasad And 10 Ors.
Gauhati High Court · (2022) 09 GAU CK 0025
Code Of Civil Procedure, 1908 — Section 115, 115(a), 115(b), 151Assam Urban Area Rent Control Act, 1972 — Section 5, 5(1)(e), 5(4)
High Courts14 Sept 2022Disposed Of
Mukti Nath Rai Vs Executive Director, Food Corporation Of India And 8 Ors
Gauhati High Court · (2022) 09 GAU CK 0024
Constitution Of India, 1950 — Article 12, 14, 32, 226Code Of Civil Procedure, 1908 — Section 34, Order 8 Rule 6AIndian Penal Code, 1860 — Section 407
High Courts14 Sept 2022Disposed Of
Kohinur Sikder And Anr. Vs Life Insurance Corporation Of India And 3 Ors.
Gauhati High Court · (2022) 09 GAU CK 0023
Insurance Act, 1938 — Section 39, 39(7)
High Courts13 Sept 2022Allowed
Abul Hussain And Anr Vs United India Insurance Co. Ltd And 2 Ors
Gauhati High Court · (2022) 09 GAU CK 0029
Motor Vehicle Act, 1988 — Section 173
High Courts13 Sept 2022Dismissed
Sharda Devi Damani @ Sharda Devi Maheswari Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 09 GAU CK 0028
Constitution Of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 4, 4(i), 5, 5A, 9, 16, 23(1), 49, 49(2)
High Courts13 Sept 2022Disposed Of
M/S. G.B.Chowdhury Holdings Pvt. Ltd. Vs Food Corporation Of India And 2 Ors.
Gauhati High Court · (2022) 09 GAU CK 0027
High Courts12 Sept 2022Dismissed
Chittaranjan Nath Vs State Of Assam And 12 Ors
Gauhati High Court · (2022) 09 GAU CK 0031
Constitution Of India, 1950 — Article 137, 145(c)Assam Legislative Assembly Secretariate (Recruitment And Conditions of Service) Rules, 1986 — Rule 16Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts12 Sept 2022Allowed
Navarun Das And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 09 GAU CK 0030
High Courts09 Sept 2022Disposed Of
Abdul Mazid And 11 Ors. Vs State Of Assam And 6 Ors.
Gauhati High Court · (2022) 09 GAU CK 0015
High Courts08 Sept 2022Disposed Of
M/S Lukwah Tea Estate Vs Commissioner Of Cgst And Central Excise And Anr
Gauhati High Court · (2022) 09 GAU CK 0014
Central Excise Rules, 1944 — Rule 9, 173GCentral Excise Act, 1944 — Section 5A(1), 11B, 35GAdditional Duties Of Excise (Goods Of Special Importance) Act, 1957 — Section 3(3)
High Courts08 Sept 2022
Prodip Kumar Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0013
Indian Penal Code, 1860 — Section 302, 304II, 307, 325Code Of Criminal Procedure, 1973 — Section 161, 313, 357A
High Courts08 Sept 2022Allowed
Numaligarh Refinery Ltd. Vs Workmen
Gauhati High Court · (2022) 09 GAU CK 0012
Factories Act, 1948 — Section 59, 59(1), 59(2)Industrial Dispute Act, 1947 — Section 18(3)Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 2(b), 6
High Courts07 Sept 2022Disposed Of
Labanya Kalita And 4 Ors. Vs Janajit Das And 6 Ors.
Gauhati High Court · (2022) 09 GAU CK 0019
High Courts07 Sept 2022Allowed
Idris Ali Oheb And Anr Vs State Of Assam And Anr
Gauhati High Court · (2022) 09 GAU CK 0018
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 406, 417, 471Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts07 Sept 2022
Tinkumoni Talukdar Bordoloi And Anr Vs Director Of Health Services And 4 Ors
Gauhati High Court · (2022) 09 GAU CK 0017
Motor Vehicle Act, 1988 — Section 171Indian Penal Code, 1860 — Section 279, 304A, 427Code Of Civil Procedure, 1908 — Section 34
High Courts07 Sept 2022
Krishna Kanta Debnath Vs State Of Assam And 2 Ors.
Gauhati High Court · (2022) 09 GAU CK 0016