High Courts27 Sept 2022Disposed Of
Mridul Hazarika And 5 Ors. Vs State Of Assam And 13 Ors
Gauhati High Court · (2022) 09 GAU CK 0059
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 105 of 1,342
High Courts27 Sept 2022Disposed Of
High Court Bar Association Vs Gauhati High Court, Guwahati And 7 Ors
Gauhati High Court · (2022) 09 GAU CK 0058
Constitution Of India, 1950 — Article 16(4), 234, 309Nagaland Judicial Service Rules, 2006 — Rule 8, 8(1), 8(2), 8B, 10(iii), 10(iv), 10(v)Kerala Judicial Service Rules, 1991 — Rule 7
High Courts27 Sept 2022Dismissed
Nagendra Nath Borah And 12 Ors Vs State Of Assam And Anr
Gauhati High Court · (2022) 09 GAU CK 0057
Constitution Of India, 1950 — Article 14, 16, 162, 166, 309
High Courts27 Sept 2022Disposed Of
Umsaw Khwan Village Durbar And 3 Ors. Vs Enforcement Directorate And 5 Ors.
Gauhati High Court · (2022) 09 GAU CK 0056
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 145Indian Penal Code, 1860 — Section 8, 26, 109, 120B, 423, 468
High Courts27 Sept 2022Dismissed
Bipin Baruah @ Bipin Bezbaruah Vs Paresh Baruah And 2 Ors.
Gauhati High Court · (2022) 09 GAU CK 0055
Code Of Civil Procedure, 1908 — Section 100, 100(4), Order 41 Rule 11Transfer Of Property Act, 1882 — Section 52
High Courts27 Sept 2022Dismissed
On The Death Of Pramod Kalita His Legal Heirs Smti Debela Kalita (Wife) And Ors Vs On The Death Of Sunanda Deka His Legal Heirs Smti Tarulata Deka(Wife) And Ors
Gauhati High Court · (2022) 09 GAU CK 0054
Code Of Civil Procedure, 1908 — Section 100, Order 1 Rule 9
High Courts22 Sept 2022Disposed Of
Lakhimoni Ghatowar Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0038
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 302, 325
High Courts21 Sept 2022Disposed Of
Kesari Chand Goel Vs Santosh Kumar Agarwal And 6 Ors
Gauhati High Court · (2022) 09 GAU CK 0039
Constitution Of India, 1950 — Article 14, 227Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 1, Order 17 Rule 1, Order 17 Rule 2
High Courts20 Sept 2022Dismissed
Nandan Medhi Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0045
Constitution Of India, 1950 — Article 226, 309Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 2, 2(a), 2(f), 4, 4(2), 4(3), 4(4)
High Courts20 Sept 2022Dismissed
Satabdi Borah Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0044
Constitution Of India, 1950 — Article 226, 309Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 2, 2(a), 2(f), 4, 4(2), 4(3), 4(4)
High Courts20 Sept 2022Dismissed
Nitul Chetia Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0043
Constitution Of India, 1950 — Article 226, 309Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 2, 2(a), 2(f), 4, 4(2), 4(3), 4(4)
High Courts20 Sept 2022Dismissed
Dipjyoti Kalita Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0042
Constitution Of India, 1950 — Article 226, 309Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 2, 2(a), 2(f), 4, 4(2), 4(3), 4(4)
High Courts20 Sept 2022Dismissed
Monikongkana Bora @ Monikankana Borah Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0041
Constitution Of India, 1950 — Article 226, 309Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 2, 2(a), 2(f), 4, 4(2), 4(3), 4(4)
High Courts20 Sept 2022Dismissed
No.134502953 Constable/Cook Komal Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 09 GAU CK 0040
Border Security Force Rules, 1969 — Rule 171(1), 173(8)Border Security Force Act, 1968 — Section 19, 19(a), 19(b)
High Courts20 Sept 2022Disposed Of
M/S Narayan Mukharjee And Co. Vs Indian Oil Corporation Limited And 5 Ors
Gauhati High Court · (2022) 09 GAU CK 0032
High Courts19 Sept 2022Disposed Of
Saulat Rasool Vs State Of Assam And Anr
Gauhati High Court · (2022) 09 GAU CK 0037
Code Of Criminal Procedure, 1973 — Section 100(4), 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(c), 21(c), 52A(2), 55
High Courts19 Sept 2022
Rumi Saikia Vs Bolin Phukan
Gauhati High Court · (2022) 09 GAU CK 0036
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts19 Sept 2022Dismissed
Reliance General Insurance Co. Vs Chandraprabha Kalita And 2 Ors
Gauhati High Court · (2022) 09 GAU CK 0035
Motor Vehicles Act, 1988 — Section 166, 168, 173Indian Penal Code, 1860 — Section 279, 304A, 388
High Courts19 Sept 2022Dismissed
National Insurance Company Limited Vs Md. Raket Ali
Gauhati High Court · (2022) 09 GAU CK 0034
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts19 Sept 2022Disposed Of
Dipangki Haloi Vs State Of Assam And 8 Ors
Gauhati High Court · (2022) 09 GAU CK 0033