High Courts19 Oct 2022Dismissed
Anil Pantati And 16 Ors Vs Upen Kumar Saikia
Gauhati High Court · (2022) 10 GAU CK 0011
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80, 80(1), 151, Order 7 Rule 11
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 104 of 1,342
High Courts19 Oct 2022Dismissed
Anjan Kr. Manjhi Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0010
Code Of Criminal Procedure, 1973 — Section 164, 313, 374Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4, 30Indian Penal Code, 1860 — Section 361, 363, 366A
High Courts19 Oct 2022Dismissed
Ismail Uddin Vs Union Of India And Anr
Gauhati High Court · (2022) 10 GAU CK 0009
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 8(C), 21, 21(C), 29, 42, 43, 52A, 54, 57, 67
High Courts19 Oct 2022Partly Allowed
Ujjal Jyoti Borah @ Babu Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 164, 313, 378Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4Indian Penal Code, 1860 — Section 319, 323, 363, 366, 366A
High Courts19 Oct 2022Dismissed
Surjya Barman Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 4, 7, 8Evidence Act, 1872 — Section 145, 157
High Courts14 Oct 2022
Pankaj Das Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 302
High Courts07 Oct 2022Disposed Of
Samsun Noor @ Samsul Noor Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0001
Constitution Of India, 1950 — Article 21, 22(1), 227Assam Police Manual Part-IV, — Rule 38, 69 Assam Police Manual Part-V, — Rule 188Code Of Criminal Procedure, 1973 — Section 57, 167, 167(1), 167(a)(ii), 167(2), 167(2)(a)(i), 172(2), 173(2), 173(2)(i) , 439
High Courts30 Sept 2022Allowed
Mary Jerang Vs National Insurance Company Limited
Gauhati High Court · (2022) 09 GAU CK 0053
Indian Penal Code, 1860 — Section 302Motor Vehicles Act, 1988 — Section 165, 166
High Courts30 Sept 2022Dismissed
Ariful Islam Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0052
Transport of Animals Rules, 1978 — Rule 56(c)Indian Penal Code, 1860 — Section 120B, 379Code Of Criminal Procedure, 1973 — Section 397, 401, 457, 482
High Courts30 Sept 2022Dismissed
Sofiqul Islam @ Safiqul Islam Vs Narcotics Control Of Bureau And Anr
Gauhati High Court · (2022) 09 GAU CK 0051
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 227, 228, 482Narcotic Drugs and Psychotropic Substance Act, 1985 — Section 8(c), 21(c), 22, 22(c), 29, 43, 67
High Courts29 Sept 2022Dismissed
On The Death Of Kamruz Zaman His Legal Heirs Jamila Begum And Ors Vs On The Death Of Khurshid Alam His Legal Heirs Deepa Khurshid And Ors
Gauhati High Court · (2022) 09 GAU CK 0050
High Courts29 Sept 2022Dismissed
Sanjib Bhumij Vs State Of Assam And Anr.
Gauhati High Court · (2022) 09 GAU CK 0049
Indian Penal Code, 1860 — Section 96, 302, 307, 323Code Of Criminal Procedure, 1973 — Section 161, 313, 357A, 428
High Courts29 Sept 2022Allowed
Braham Prakash Bansal Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0048
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 320, 397, 401, 482
High Courts28 Sept 2022Allowed
Trishna Moni Ray Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 09 GAU CK 0047
High Courts28 Sept 2022Disposed Of
Oriental Insurance Company Ltd Vs X
Gauhati High Court · (2022) 09 GAU CK 0046
Motor Vehicles Act, 1988 — Section 173(1)
High Courts27 Sept 2022Dismissed
Faruk Ali Ahmed Vs Food Corporation Of India
Gauhati High Court · (2022) 09 GAU CK 0064
Constitution Of India, 1950 — Article 14, 226
High Courts27 Sept 2022Disposed Of
Seema Ojha Vs Chiranit Singh Lal And 4 Ors
Gauhati High Court · (2022) 09 GAU CK 0063
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 13 Rule 10, Order 6 Rule 17
High Courts27 Sept 2022Disposed Of
Pooja Lahon Vs Muktangshu Lahon
Gauhati High Court · (2022) 09 GAU CK 0062
Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 2(2), 9, 26, 36, 38Guardians and Wards Act, 1890 — Section 7, 8, 9, 10, 11, 12, 19, 20, 42
High Courts27 Sept 2022Allowed
Dimsiannem @ Pricilla Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0061
Constitution Of India, 1950 — Article 14, 20(3), 21Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22C, 22(6), 29, 37, 37(1)(b), 37(1)(b)(ii), 37(2), 42, 53, 67
High Courts27 Sept 2022Allowed
Prasanta Kumar Dutta Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0060
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 119, 120, 120B, 201, 204, 212, 409, 420, 461, 506