High Courts10 Nov 2022Disposed Of
Jadumoni Nath Vs State Of Assam And 3 Ors.
Gauhati High Court · (2022) 11 GAU CK 0015
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 102 of 1,342
High Courts10 Nov 2022Disposed Of
Imran Hussain Khan Vs State Of Assam And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0014
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 326, 341, 354, 371, 379, 447
High Courts10 Nov 2022Dismissed
Joluk Ninu Vs Ajay Agarwal
Gauhati High Court · (2022) 11 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 91, 397, 401Negotiable Instruments Act, 1881 — Section 5, 6, 20, 87, 118(a), 138, 139Evidence Act, 1872 — Section 114(g)
High Courts09 Nov 2022
Ajibor Rahman @ Azibar Ali Khandakar Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420, 473
High Courts07 Nov 2022Allowed
Ranju Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0021
High Courts07 Nov 2022Allowed
Jibon Bharali And 3 Ors. Vs State Of Assam And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0020
High Courts07 Nov 2022Disposed Of
Dilip Langthasa Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0019
High Courts07 Nov 2022Dismissed
Commissioner Of Excise Office Committee Vs Bishnu Deo Roy
Gauhati High Court · (2022) 11 GAU CK 0018
Constitution Of India, 1950 — Article 309Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 2(c), 2(e), 2(g), 3, 8Assam Ministerial District Establishment Service Rules, 1967 — Section 2, 2(4)
High Courts07 Nov 2022Dismissed
Joynal Bepari Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0017
Indian Penal Code, 1860 — Section 302, 326, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Nov 2022
Prasad Chandra Bordoloi And 5 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 11 GAU CK 0023
High Courts04 Nov 2022
Dharanidhar Medhi Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0022
High Courts04 Nov 2022Dismissed
Afser Khan And Anr. Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0010
Code Of Criminal Procedure, 1973 — Section 41A, 401, 482Indian Penal Code, 1860 — Section 34, 489A, 489C
High Courts04 Nov 2022Disposed Of
Shantilal Dugar Vs Siddiqur Rahman
Gauhati High Court · (2022) 11 GAU CK 0009
High Courts03 Nov 2022Dismissed
Nalbari Municipal Board Vs Noor Ahmed Jilani
Gauhati High Court · (2022) 11 GAU CK 0008
Assam Municipal Act, 1956 — Section 54, 64Indian Contract Act, 1872 — Section 70
High Courts03 Nov 2022Disposed Of
Safatun Nessa And 7 Ors. Vs Icici Lombard General Insurance Company Ltd.
Gauhati High Court · (2022) 11 GAU CK 0007
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts03 Nov 2022Allowed
Bikash Kumar More Vs Food Corporation Of India And 3 Ors
Gauhati High Court · (2022) 11 GAU CK 0006
High Courts03 Nov 2022Disposed Of
Nazrul Islam Vs State Of Assam And 8 Ors.
Gauhati High Court · (2022) 11 GAU CK 0005
Assam Cattle Preservation Act, 2021 — Section 3(a), 4, 5, 5(2), 6, 7, 7(3), 7(4)
High Courts03 Nov 2022Allowed
Banikanta Das And 2 Ors. Vs Dipak Kakoti And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0004
Motor Vehicle Act, 1988 — Section 166, 173, 175
High Courts03 Nov 2022Allowed
Shiv Kumar Kanoi Vs State Of Assam And Anr
Gauhati High Court · (2022) 11 GAU CK 0003
Code of Criminal Procedure, 1973 — Section 482Assam Tea Plantations Provident Fund and Pension Fund and Insurance Fund Scheme Act, 1955 — Section 7(2)Indian Penal Code, 1860 — Section 406, 409
High Courts03 Nov 2022Allowed
M/S. Bakshish Enterprises And Anr. Vs State Of Assam And 3 Ors.
Gauhati High Court · (2022) 11 GAU CK 0002
Code Of Civil Procedure, 1908 — Section 30, Order 11 Rule 14, Order 11 Rule 15